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ITAT Chandigarh Bench
6,746 judgments
KARTAR SINGH THROUGH LEGAL HEIR SATNAM SINGH,HARYANA vs INCOME TAX OFFICER WARD-1, SIRSA, HARYANA
ITA 1546/CHANDI/2026[2018-19]Status: Disposed14/8/2026AY 2018-19
BALKAR SINGH,HARYANA vs INCOME TAX OFFICER WARD-1, SIRSA, HARYANA
ITA 1545/CHANDI/2026[2013-14]Status: Disposed14/8/2026AY 2013-14
RANBIR SINGH,YAMUNA NAGAR vs DCIT CEN-2, CHANDIGARH
ITA 1413/CHANDI/2026[2017-18]Status: Disposed14/8/2026AY 2017-18
RAKESH JINDAL,PANCHKULA, HARYANA vs DY. COMMISSIONER OF INCOME TAX CIR, PKL, PANCHKULA, HARYANA
ITA 139/CHANDI/2026[2012-13]Status: Disposed14/8/2026AY 2012-13
GAGANDEEP SINGH LUTHRA,MOHALI, PUNJAB vs ITO, WARD 6(4), CHANDIGARH, MOHALI
ITA 939/CHANDI/2026[2017-18]Status: Disposed13/8/2026AY 2017-18
TIKA RAM EDUCATION SOCIETY,HARYANA vs CIT (EXEMPTIONS), CHANDIGARH, CHANDIGARH
ITA 722/CHANDI/2026[2026-27]Status: Disposed13/8/2026AY 2026-27
TIKA RAM EDUCATION SOCIETY,HARYANA vs CIT (EXEMPTIONS), CHANDIGARH, CHANDIGARH
ITA 721/CHANDI/2026[2026-27]Status: Disposed13/8/2026AY 2026-27
GURDWARA COMMITTEE PATSHAHI 10,CHANDIGARH vs COMMISSIONER OF INCOME TAX, EXEMPTIONS, CHANDIGARH, CHANDIGARH
ITA 460/CHANDI/2026[2025-26]Status: Disposed13/8/2026AY 2025-26
DALJIT KAUR,SIRSA,HARYANA vs ITO WARD-1, SIRSA, HARYANA
ITA 778/CHANDI/2026[2018-19]Status: Disposed12/8/2026AY 2018-19
GURMAT PARCHAR TRUST,HIMACHAL PRADESH vs CIT(E) WARD, SOLAN, HIMACHAL PRADESH
ITA 597/CHANDI/2026[2027-28]Status: Disposed12/8/2026AY 2027-28
MANOHAR LAL KUKREJA,AMBALA, HARYANA vs INCOME TAX OFFICER, WARD 5, AMBALA, AMBALA, HARYANA
ITA 449/CHANDI/2026[2017-18]Status: Disposed12/8/2026AY 2017-18
RAB DE JEEV,PATIALA vs CIT (EXEMPTIONS), CHANDIGARH
ITA 424/CHANDI/2026[2026-27]Status: Disposed12/8/2026AY 2026-27
RAB DE JEEV,RUPNAGAR vs CIT, CHANDIGARH
ITA 361/CHANDI/2026[2026-27]Status: Disposed12/8/2026AY 2026-27
CHARANJIT SINGH, HUF,PATIALA vs INCOME TAX OFFICER, WARD--3, PATIALA
ITA 279/CHANDI/2026[2013-14]Status: Disposed12/8/2026AY 2013-14
NALIN RAWAT,PUNJAB vs ITO. WARD 6(1), CHANDIGARH, PUNJAB
ITA 272/CHANDI/2026[2019-20]Status: Disposed12/8/2026AY 2019-20
KULDIP SINGH,CHANDIGARH vs ITO, WARD-5(5), CHANDIGARH, CHANDIGARH
ITA 271/CHANDI/2026[2012-13]Status: Disposed12/8/2026AY 2012-13
LATE SH. SURJIT SINGH REPRESENTED BY LEGAL HEIR SMT. DAVINDER KAUR,MOHALI vs INCOME TAX OFFICER, MOHALI
ITA 264/CHANDI/2026[2013-14]Status: Disposed12/8/2026AY 2013-14
SARABPREET SINGH, LUDHIANA,LUDHIANA vs THE INCOME TAX OFFICER WARD 6(1), LUDHIANA, LUDHIANA
ITA 229/CHANDI/2026[2019-2020]Status: Disposed12/8/2026AY 2019-2020
SHRI OM PARKASH BANSAL EDUCATION & SOCIAL WELFARE TRUST,MANDI GOBINDGARH vs COMMISSIONER OF INCOME TAX (EXEMPTIONS), CHANDIGARH, CHANDIGARH
ITA 156/CHANDI/2026[2025-26]Status: Disposed12/8/2026AY 2025-26
SANJU KUMARI,HIMACHAL PRADESH vs ITO WARD DALHOUSIE, HIMACHAL PRADESH
ITA 1193/CHANDI/2026[2018-19]Status: Disposed12/8/2026AY 2018-19
