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ITAT Chandigarh Bench
6,746 judgments
SMT RAMANANDI ANANGPURIA CHARITABLE TRUST,C/O AKUL AGARWAL AND ASSOCIATES vs CIT (EXEMPTIONS), CHANDIGARH
ITA 664/CHANDI/2026[2025-26]Status: Disposed18/8/2026AY 2025-26
SMT RAMANANDI ANANGPURIA CHARITABLE TRUST,C/O AKUL AGARWAL AND ASSOCIATES vs CIT (EXEMPTIONS), CHANDIGARH
ITA 663/CHANDI/2026[2025-26]Status: Disposed18/8/2026AY 2025-26
HARDISH KAUR DHANOA,PUNJAB vs ITO. WARD 6(1), MOHALI, PUNJAB
ITA 457/CHANDI/2026[2020-21]Status: Disposed18/8/2026AY 2020-21
MADHU BALA,DHARAMSHALA vs INCOME TAX OFFICER, DHARAMSHALA
ITA 321/CHANDI/2026[2020-21]Status: Disposed18/8/2026AY 2020-21
SAHARA EDUCATION SOCIETY,KURUKSHETRA vs INCOME TAX OFFICER EXEMPTIONS, AMBALA
ITA 198/CHANDI/2026[2023-2024]Status: Disposed18/8/2026AY 2023-2024
BRAHAM SAGAR SANT CHARAN TRUST,KALWA, RUPNAGAR vs CIT EXEMPTIONS, C.R. BUILDING, CHANDIGARH
ITA 1598/CHANDI/2026[2027-28]Status: Disposed18/8/2026AY 2027-28
BRAHAM SAGAR SANT CHARAN TRUST,KALWAN, RUPNAGAR vs CIT EXEMPTIONS, C.R. BUILDING, CHANDIGARH
ITA 1595/CHANDI/2026[2027-28]Status: Disposed18/8/2026AY 2027-28
GURU NANAK MISSION HOSPITAL & EDUCATIONAL TRUST, AMBALA CITY,AMBALA CITY vs THE CIT (EXEMPTIONS), CHANDIGARH, CHANDIGARH
ITA 1309/CHANDI/2026[2026-2027]Status: Disposed18/8/2026AY 2026-2027
GURU NANAK MISSION HOSPITAL & EDUCATIONAL TRUST, AMBALA CITY,AMBALA CITY vs THE CIT (EXEMPTIONS), CHANDIGARH, CHANDIGARH
ITA 1308/CHANDI/2026[2026-2027]Status: Disposed18/8/2026AY 2026-2027
MUKESH KUMAR HUF, LUDHIANA,LUDHIANA vs JAO THE INCOME TAX OFFICER WARD 4(1), LUDHIANA, LUDHIANA
ITA 1451/CHANDI/2025[2017-2018]Status: Disposed18/8/2026AY 2017-2018
INCOME TAX OFFICER, PATIALA vs ANGREJ SINGH, BAHADURGARH
ITA 944/CHANDI/2026[2020-21]Status: Disposed17/8/2026AY 2020-21
AJAY KADIAN,KALA AMB, SIRMOUR vs INCOME TAX OFFICER, PARWANOO
ITA 359/CHANDI/2026[2022-23]Status: Disposed17/8/2026AY 2022-23
AMBALA MERCY HOME SOCIETY,AMBALA CITY, HARYANA vs INCOME TAX OFFICER, EXEMPTION, AMBALA, HARYANA
ITA 1525/CHANDI/2026[2026-27]Status: Disposed17/8/2026AY 2026-27
AMBALA MERCY HOME SOCIETY,AMBALA, HARYANA vs INCOME TAX OFFICER, EXEMPTION, AMBALA CITY, HARYANA
ITA 1524/CHANDI/2026[2026-27]Status: Disposed17/8/2026AY 2026-27
SUSHIL KUMAR,JIND vs INCOME TAX OFFICER, WARD-1, JIND
ITA 140/CHANDI/2026[2015-16]Status: Disposed17/8/2026AY 2015-16
KULWINDER KAUR,MOHALI vs INCOME TAX OFFICER, CHANDIGARH
ITA 384/CHANDI/2025[2015-16]Status: Disposed17/8/2026AY 2015-16
INCOME TAX OFFICER, LUDHIANA vs ANITA WALIA, LUDHIANA
ITA 256/CHANDI/2025[2017-18]Status: Disposed17/8/2026AY 2017-18
DALBIR SINGH, JIND vs INCOME TAX OFFICER, WARD-1, JIND
ITA 1185/CHANDI/2025[2015-16]Status: Disposed17/8/2026AY 2015-16
RAJIV MALHOTRA,CHANDIGARH vs ITO WARD 5(5), CHANDIGARH, CHANDIGARH
ITA 821/CHANDI/2026[2018-19]Status: Disposed14/8/2026AY 2018-19
SARA WINES,LUDHIANA vs I.T.O WARD LUDHIANA, LUDHIANA
ITA 620/CHANDI/2026[2017-18]Status: Disposed14/8/2026AY 2017-18
