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ITAT Chandigarh Bench
6,746 judgments
MANISHA,AMBALA vs INCOME TAX OFFICER, AMBALA
ITA 335/CHANDI/2026[2021-2022]Status: Disposed20/8/2026AY 2021-2022
RAMA THAKUR,KULLU, HIMACHAL PRADESH vs INCOME TAX OFFICER, WARD-KULLU, HIMACHAL PRADESH, KULLU, HIMACHAL PRADESH
ITA 240/CHANDI/2026[2015-16]Status: Disposed20/8/2026AY 2015-16
SIDH SHRI BABA BALAK NATH JI TRUST,HIMACHAL PRADESH vs COMMISSIONER OF INCOME TAX(EXEMPTIONS), CHANDIGARH, CHANDIGARH
ITA 1472/CHANDI/2026[2027-28]Status: Disposed20/8/2026AY 2027-28
SIDH SHRI BABA BALAK NATH JI TRUST,KANGRA,HIMACHAL PRADESH vs COMMISSIONER OF INCOME TAX(EXEMPTIONS), CHANDIGARH, CHANDIGARH
ITA 1467/CHANDI/2026[2022-23]Status: Disposed20/8/2026AY 2022-23
RAJINDER SINGH NEGI,SHIMLA, HIMACHAL PRADESH vs ACIT/DCIT CIRCLE SHIMLA, SHIMLA, HIMACHAL PRADESH
ITA 741/CHANDI/2025[2017-18]Status: Disposed20/8/2026AY 2017-18
RAJINDER SINGH NEGI,SHIMLA, HIMACHAL PRADESH vs ACIT/DCIT CIRCLE SHIMLA, SHIMLA, HIMACHAL PRADESH
ITA 709/CHANDI/2025[2018-19]Status: Disposed20/8/2026AY 2018-19
PREM BANSAL REAL ESTATE PVT LTD,ZIRAKPUR vs DCIT, CENTRAL CIRCLE, PATIALA
ITA 700/CHANDI/2025[2013-14]Status: Disposed20/8/2026AY 2013-14
TIBETAN CHILDREN VILLAGE,DHARAMSHALA vs COMMISSIONER OF INCOME TAX (EXEMPTIONS), CHANDIGARH, CHANDIGARH
ITA 552/CHANDI/2026[2025-26]Status: Disposed19/8/2026AY 2025-26
TIBETAN CHILDREN VILLAGE,DHARAMSHALA vs COMMISSIONER OF INCOME TAX (EXEMPTIONS), CHANDIGARH, CHANDIGARH
ITA 551/CHANDI/2026[2025-26]Status: Disposed19/8/2026AY 2025-26
CHARANJEET SINGH LABANA,AMBALA vs INCOME TAX OFFICER, WARD-3, AMBALA
ITA 512/CHANDI/2026[2012-13]Status: Disposed19/8/2026AY 2012-13
DEEPAK GOYAL,LUDHIANA vs INCOME TAX OFFICER, LUDHIANA
ITA 485/CHANDI/2026[2012-13]Status: Disposed19/8/2026AY 2012-13
OM SAI INDUSTRIES,PARWANOO, SOLAN,HIMACHAL PRADESH vs INCOME TAX OFFICER, PARWANOO, HIMACHAL PRADESH
ITA 352/CHANDI/2026[2016-17]Status: Disposed19/8/2026AY 2016-17
OM SAI INDUSTRIES,PARWANOO, SOLAN, HIMACHAL PRADESH vs INCOME TAX OFFICER, PARWANOO,HIMACHAL PRADESH
ITA 351/CHANDI/2026[2015-16]Status: Disposed19/8/2026AY 2015-16
OM SAI INDUSTRIES,PARWANOO, SOLAN, HIMACHAL PRADESH vs INCOME TAX OFFICER, PARWANOO,HIMACHAL PRADESH
ITA 350/CHANDI/2026[2014-15]Status: Disposed19/8/2026AY 2014-15
NEW INDIA CONTRACTORS AND DEVELOPERS PVT. LTD.,CHANDIGARH vs DCIT, CIRCLE 1(1), CHANDIGARH, CHANDIGARH
ITA 307/CHANDI/2026[2018-19]Status: Disposed19/8/2026AY 2018-19
SUKHDEEP SINGH,CANADA vs ITO-WARD 4 , PATIALA, PATIALA
ITA 305/CHANDI/2026[2010-11]Status: Disposed19/8/2026AY 2010-11
SUKHDEEP SINGH,CANADA vs ITO-WARD 4, PATIALA, PATIALA
ITA 304/CHANDI/2026[2010-11]Status: Disposed19/8/2026AY 2010-11
ALLAHABAD BANK,SHIMLA vs INCOME TAX OFFICER (TDS), SHIMLA
ITA 196/CHANDI/2026[2011-12]Status: Disposed19/8/2026AY 2011-12
DCIT, CIRCLE-1(EXEMPTIONS), CHANDIGARH, CHANDIGARH vs GURU NANAK DEV UNIVERSITY, AMRITSAR
ITA 1263/CHANDI/2025[2017]Status: Disposed19/8/2026
AKSHAT ALLOYS,MANDIGOBINDGARH, PUNJAB vs PCIT, PATIALA, PUNJAB
ITA 969/CHANDI/2026[2022-23]Status: Disposed18/8/2026AY 2022-23