← All Benches
ITAT Chandigarh Bench
6,746 judgments
SRI BADRIKA ASHRAM CUM CHARITABLE AND SOCIAL WELFARE SOCIETY,DELHI vs CIT EXEMPTIONS CHANDIGARH, CR BUILDING
ITA 506/CHANDI/2026[2027-28 to 2031-32]Status: Disposed24/8/2026
RUPINDER KAUR GREWAL,PUNJAB vs ITO WARD-2(2), ROPAR, PUNJAB
ITA 488/CHANDI/2026[2012-13]Status: Disposed24/8/2026AY 2012-13
AVTAR SINGH,DERABASSI vs INCOME TAX OFFICER, CHANDIGARH
ITA 382/CHANDI/2026[2012-13]Status: Disposed24/8/2026AY 2012-13
BACHAN SINGH,PUNJAB, INDIA vs INCOME TAX OFFICER (NWR-W-93-41), MOHALI
ITA 366/CHANDI/2026[2012-13]Status: Disposed24/8/2026AY 2012-13
SUNIL KUMAR,KANGRA, HIMACHAL PRADESH vs INCOME TAX OFFICER, WARD-DHARAMSHALA, DHARAMSHALA
ITA 255/CHANDI/2026[2015-16]Status: Disposed24/8/2026AY 2015-16
SUNIL KUMAR,KANGRA, HIMACHAL PRADESH vs INCOME TAX OFFICER, WARD-DHARAMSHALA, DHARAMSHALA
ITA 254/CHANDI/2026[2015-16]Status: Disposed24/8/2026AY 2015-16
INCOME TAX OFFICER, YAMUNA NAGAR vs TIRUPATI PLYWOOD, YAMUNA NAGAR
ITA 864/CHANDI/2025[2022-23]Status: Disposed24/8/2026AY 2022-23
SUDHIR KUMAR SHARMA,LUDHIANA vs INCOME TAX OFFICER, WARD6(1), LUDHIANA
ITA 592/CHANDI/2025[2009-10]Status: Disposed24/8/2026AY 2009-10
SUDHIR KUMAR SHARMA (HUF),LUDHIANA vs INCOME TAX OFFICER, WARD 6(1), LUDHIANA
ITA 591/CHANDI/2025[2009-10]Status: Disposed24/8/2026AY 2009-10
SUDHIR KUMAR SHARMA(HUF),LUDHIANA vs INCOME TAX OFFICER, WARD 6(1), LUDHIANA
ITA 590/CHANDI/2025[2007-08]Status: Disposed24/8/2026AY 2007-08
SUDHIR KUMAR SHARMA,LUDHIANA vs INCOME TAX OFFICER, WARD6(1), LUDHIANA
ITA 589/CHANDI/2025[2007-08]Status: Disposed24/8/2026AY 2007-08
SUDHIR KUMAR SHARMA,LUDHIANA vs INCOME TAX OFFICER, WARD 6(1), LUDHIANA
ITA 588/CHANDI/2025[2006-07]Status: Disposed24/8/2026AY 2006-07
SUDHIR KUMAR SHARMA (HUF),LUDHIANA vs INCOME TAX OFFICER, WARD 6(1), LUDHIANA
ITA 587/CHANDI/2025[2006-07]Status: Disposed24/8/2026AY 2006-07
HARVINDER SINGH KHOKHAR,FATEHABAD vs INCOME TAX OFFICER, WARD-1, FATEHABAD, FATEHABAD
ITA 387/CHANDI/2025[2012-13]Status: Disposed24/8/2026AY 2012-13
DZONGSAR KHYENTSE CHOKYI LODRO INSTITUTE,MANDI vs CIT(E), CHANDIGARH
ITA 1809/CHANDI/2025[2025-26]Status: Disposed24/8/2026AY 2025-26
DORZONG MONASTIC INSTITUTE CHARITABLE TRUST, ,KANGRA vs CIT(E), CHANDIGARH
ITA 1808/CHANDI/2025[2025-26]Status: Disposed24/8/2026AY 2025-26
DONGYU GATSAL LING TRUST, DGL,KANGRA vs CIT(E), CHANDIGARH
ITA 1807/CHANDI/2025[2025-26]Status: Disposed24/8/2026AY 2025-26
RAKESH KUMAR GUPTA,LUDHIANA vs PRINCIPAL COMMISSIOONER OF INCOME TAX-1, LUDHIANA, LUDHIANA
ITA 617/CHANDI/2026[2022-23]Status: Disposed21/8/2026AY 2022-23
YASHMIN,YAMUNA NAGAR vs INCOME TAX INSPECTOR , YAMUNA NAGAR
ITA 331/CHANDI/2026[2012-2013]Status: Disposed21/8/2026AY 2012-2013
MANISHA,AMBALA vs INCOME TAX OFFICER, AMBALA
ITA 336/CHANDI/2026[2022-2023]Status: Disposed20/8/2026AY 2022-2023
