← All Benches
ITAT Chandigarh Bench
6,746 judgments
SATISH KUMAR,PATIALA vs DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-1, CHANDIGARH, CHANDIGARH
ITA 1424/CHANDI/2025[2019-20]Status: Disposed1/9/2026AY 2019-20
A.D. EDUCATIONAL SOCIETY,C/O AKUL AGARWAL AND ASSCIATES vs DCIT/ACIT(E)(C-2), CHANDIGARH
ITA 1294/CHANDI/2025[2018-19]Status: Disposed1/9/2026AY 2018-19
AMIT BANSAL,SIRSA, HARYANA vs INCOME TAX OFFICER, SIRSA, HARYANA
ITA 1114/CHANDI/2025[2013-14]Status: Disposed1/9/2026AY 2013-14
AMIT BANSAL,SIRSA, HARYANA vs INCOME TAX OFFICER, WARD-1, SIRSA, SIRSA, HARYANA
ITA 1113/CHANDI/2025[2018-19]Status: Disposed1/9/2026AY 2018-19
AMIT KUMAR, PANCHKULA,PANCHKULA vs JAO THE INCOME TAX OFFICER WARD 2(1) CHANDIGARH, CHANDIGARH
ITA 1079/CHANDI/2025[2015-2016]Status: Disposed1/9/2026AY 2015-2016
DISTRICT ELECATION OFFICE, MANDI,MANDI vs INOCME TAX OFFICER (TDS), MANDI
ITA 455/CHANDI/2026[2018-19]Status: Disposed31/8/2026AY 2018-19
INDIAN SOCIETY ON FUELS & LUNRICANTS,FARIDABAD vs CIT(E), CHANDIGARH
ITA 1192/CHANDI/2026[NA]Status: Disposed31/8/2026
KSM SPINNING MILLS LTD. ,LUDHIANA vs DCIT, CC-II, LUDHIANA
ITA 1393/CHANDI/2018[2011-12]Status: Disposed31/8/2026AY 2011-12
BIHARI LAL MEMORIAL EDUCATIONAL SOCIETY, GURGAON,HARYANA vs THE CIT(EXEMPTIONS) CHANDIGARH, CHANDIGARH
ITA 658/CHANDI/2026[2026-2027]Status: Disposed25/8/2026AY 2026-2027
JASVIR SINGH,LUDHIANA, PUNJAB vs INCOME TAX OFFICER, KHANNA, PUNJAB
ITA 435/CHANDI/2026[2016-17]Status: Disposed25/8/2026AY 2016-17
JASVIR SINGH,LUDHIANA, PUNJAB vs INCOME TAX OFFICER, ITO WARD , KHANNA, PUNJAB
ITA 434/CHANDI/2026[2016-17]Status: Disposed25/8/2026AY 2016-17
SAKSHAM ENTERPRISES,SHIMLA vs ITO, SHIMLA
ITA 389/CHANDI/2026[2017-18]Status: Disposed25/8/2026AY 2017-18
SUMIT WADHWA,AMBALA vs INCOME TAX OFFICER(WARD-4,AMABALA), AMBALA
ITA 1742/CHANDI/2025[2017-18]Status: Disposed25/8/2026AY 2017-18
NEERU AGGARWAL,LUDHIANA vs INCOME TAX OFFICER, WARD 2(1), LUDHIANA, LUDHIANA
ITA 923/CHANDI/2026[2018-19]Status: Disposed24/8/2026AY 2018-19
GURSEWAK SINGH, LUDHIANA,PUNJAB vs JAO THE INCOME TAX OFFICER WARD-1, KHANNA, KHANNA
ITA 914/CHANDI/2026[2012-2013]Status: Disposed24/8/2026AY 2012-2013
SWAMI VIVEKANAND EDUCATIONAL SOCIETY,HIMACHAL PRADESH vs ITO EXEMPTIONS WARD SOLAN, HIMACHAL PRADESH
ITA 714/CHANDI/2026[2027-28]Status: Disposed24/8/2026AY 2027-28
THE SHIMLA URBAN CO-OPERATIVE BANK LTD,SHIMLA vs INCOME TAX OFFICER WARD-2, SHIMLA, SHIMLA
ITA 561/CHANDI/2026[2015-16]Status: Disposed24/8/2026AY 2015-16
RAM BAHADUR YADAV,CHANDIGARH vs ITO WARD 5(5), CHANDIGARH
ITA 558/CHANDI/2026[2012-13]Status: Disposed24/8/2026AY 2012-13
JASPAL SINGH,PANCHKULA vs INCOME TAX OFFICER, PANCHKULA
ITA 514/CHANDI/2026[2018-19]Status: Disposed24/8/2026AY 2018-19
BADRIKA ASHRAM CUM CHARITABLE AND WELFARE SOCIETY,DELHI vs CIT EXEMPTIONS, CHANDIGARH, CR BUILDING
ITA 507/CHANDI/2026[2027-28 to 2031-32]Status: Disposed24/8/2026