← All Benches
ITAT Chandigarh Bench
6,746 judgments
INCOME TAX OFFICER, WARD-2(1), CHANDIGARH, CHANDIGARH vs DEVINDER KUMAR SINGLA, CHANDIGARH
ITA 170/CHANDI/2026[2016-17]Status: Disposed1/9/2026AY 2016-17
SRI GURU HAR RAI JI RELIGIOUS AND CHARITABLE TRUST,CHANDIGARH vs COMMISSIONER OF INCOME TAX, EXEMPTIONS, CHANDIGARH, CHANDIGARH
ITA 1605/CHANDI/2026[2026-27]Status: Disposed1/9/2026AY 2026-27
KARM VIR,JIND, HARYANA vs ITO. WARD-1, JIND, HARYANA
ITA 1579/CHANDI/2026[2011-12]Status: Disposed1/9/2026AY 2011-12
KARM VIR,JIND, HARYANA vs ITO. WARD-1, JIND, HARYANA
ITA 1578/CHANDI/2026[2011-12]Status: Disposed1/9/2026AY 2011-12
SHREE BAJRESHWARI DEVI TEMPLE TRUST,HIMACHAL PRADESH vs DCIT/ACIT(E)(C-2) CHANDIGARH, CHANDIGARH
ITA 1538/CHANDI/2026[2027-28]Status: Disposed1/9/2026AY 2027-28
SHRI KRISHAN EDUCATIONAL TRUST,HARYANA vs THE COMMISSIONER OF INCOME TAX (EXEMPTION), CHANDIGARH
ITA 1503/CHANDI/2026[2026-27]Status: Disposed1/9/2026AY 2026-27
GIAN SAGAR EDUCATIONAL & CHARITABLE TRUST, CHANDIGARH,CHANDIGARH vs THE COMMISSIONER OF INCOME TAX (EXEMTIONS), CHANDIGARH, CHANDIGARH
ITA 1478/CHANDI/2026[NOT APPLICABLE]Status: Disposed1/9/2026
MAA VAISHNO DEVI INTERNATIONAL FOUNDATION,CHEEKA, KAITHAL vs INCOME TAX OFFICER EXEMPTION WARD, AMBALA CANTT
ITA 1424/CHANDI/2026[2026-27]Status: Disposed1/9/2026AY 2026-27
GIAN SAGAR EDUCATIONAL AND CHARITABLE TRUST,CHANDIGARH vs COMMISSIONER OF INCOME TAX, EXEMPTION, CHANDIGARH, CHANDIGARH
ITA 898/CHANDI/2025[NOT APPLICABLE]Status: Disposed1/9/2026
DELHI PUBLIC SCHOOL,SHIMLA vs COMMISSIONER OF INCOME TAX(EXEMPETIONS), CHANDIGARH
ITA 4/CHANDI/2025[2024]Status: Disposed1/9/2026
MR. HARMEET SINGH, MLA,PATIALA vs ITO, WARD-5, PATIALA
ITA 266/CHANDI/2025[2022-23]Status: Disposed1/9/2026AY 2022-23
SUSHIL TIWARI,PANCHKULA vs INCOME TAX OFFICER, WARD-3, PANCHKULA
ITA 21/CHANDI/2025[2018-19]Status: Disposed1/9/2026AY 2018-19
GURBACHAN SINGH,HARYANA vs ITO. WARD-1, SIRSA, HARYANA
ITA 1879/CHANDI/2025[2018-19]Status: Disposed1/9/2026AY 2018-19
CHANDIGARH WELFARE TRUST,RUPNAGAR vs CR BUILDING, EXPEMTION WARD
ITA 1875/CHANDI/2025[2026-27]Status: Disposed1/9/2026AY 2026-27
DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-1, LUDHIANA, LUDHIANA vs M/S HOMELIFE BUILDCON PVT. LTD., LUDHIANA
ITA 1870/CHANDI/2025[2021-22]Status: Disposed1/9/2026AY 2021-22
INCOME TAX OFFICER, AAYAKAR BHAWAN vs CHANCHAL MIGLANI, -
ITA 1786/CHANDI/2025[2013-14]Status: Disposed1/9/2026AY 2013-14
BSG MART,SIRSA vs JAO THE INCOME TAX OFFICER WARD-1, SIRSA
ITA 1751/CHANDI/2025[2020-2021]Status: Disposed1/9/2026AY 2020-2021
RAJNISH KUMAR JATWANI,CHANDIGARH vs ITO, WARD 2(1), CHANDIGARH
ITA 1688/CHANDI/2025[2018-19]Status: Disposed1/9/2026AY 2018-19
HAPLOOS PLYBOARDS PRIVATE LIMITED, YAMUNANAGAR,YAMUNA NAGAR vs THE DEPUTY COMMISSIONER OF INCOME TAX (CIRCLE) YAMUNANAGAR, YAMUNANAGAR
ITA 1649/CHANDI/2025[2017-2018]Status: Disposed1/9/2026AY 2017-2018
KSHITIZ AGGARWAL,GURGAON vs ITO WARD 7(1), LUDHIANA, LUDHIANA
ITA 1643/CHANDI/2025[2019-20]Status: Disposed1/9/2026AY 2019-20
