← All Benches
ITAT Chandigarh Bench
6,746 judgments
BHAGAT NAMDEV EDUCATIONAL & CHARITABLE TRUST,DHURI vs CIT EXEMPTIONS, CHANDIGARH, CHANDIGARH
ITA 683/CHANDI/2026[2026-2027]Status: Disposed1/9/2026AY 2026-2027
MANDIR PIR GOUS PAK GYARWIN WALA CHANGER MAKRER CHARITABLE SOCIETY,HIMACHAL PRADESH vs CIT(E), WARD SOLAN, HIMACHAL PRADESH
ITA 659/CHANDI/2026[2027-28]Status: Disposed1/9/2026AY 2027-28
SHREE BAJRESHWARI DEVI TEMPLE TRUST,HIMACHAL PRADESH vs ACIT(E)(C-2), CHANDIGARH
ITA 599/CHANDI/2026[2027-28]Status: Disposed1/9/2026AY 2027-28
ANJU,KURALI, PUNJAB vs INCOME TAX OFFICER, WARD 6(1), CHANDIGARH, MOHALI
ITA 581/CHANDI/2026[2015-16]Status: Disposed1/9/2026AY 2015-16
PUSHPA,RUPNAGAR, PUNJAB vs INCOME TAX OFFICER, WARD-2(2), RUPNAGAR, RUPNAGAR
ITA 492/CHANDI/2026[2020-21]Status: Disposed1/9/2026AY 2020-21
KARTAR ENTERPRISES,MALERKOTLA vs ITO, WARD-1, MALERKOTLA
ITA 465/CHANDI/2026[2018-19]Status: Disposed1/9/2026AY 2018-19
DISTRICT ELECATION OFFICE, MANDI,MANDI vs INCOME TAX OFFICER, MANDI
ITA 456/CHANDI/2026[2020-21]Status: Disposed1/9/2026AY 2020-21
LOTUS REFINERIES PRIVATE LIMITED,CHANDIGARH vs ACIT, CHANDIGARH
ITA 450/CHANDI/2026[2014-15]Status: Disposed1/9/2026AY 2014-15
ARORA ALLOYS LTD., LUDHIANA,LUDHIANA vs JAO DCIT, CIRCLE-1, LUDHIANA, LUDHIANA
ITA 429/CHANDI/2026[2018-2019]Status: Disposed1/9/2026AY 2018-2019
BIRBAL KUMAR,HARYANA vs ITO, HARYANA
ITA 418/CHANDI/2026[2018-19]Status: Disposed1/9/2026AY 2018-19
JASBIR SINGH,CHANDIGARH vs ITO WARD 5(5) CHANDIGARH, CHANDIGARH
ITA 410/CHANDI/2026[2015-16]Status: Disposed1/9/2026AY 2015-16
VISHAL GUPTA, LUDHIANA,LUDHIANA vs ITO WARD 7(1), LUDHIANA, LUDHIANA
ITA 364/CHANDI/2026[2022-2023]Status: Disposed1/9/2026AY 2022-2023
NEERAJ GOYAL,PANCHKULA vs DEPUTY COMMISSIONER OF INCOME TAX, DCIT CIRCLE, PANCHKULA
ITA 345/CHANDI/2026[2017-18]Status: Disposed1/9/2026AY 2017-18
GOURAV KUMAR,KURUKSHETRA, HARYANA vs INCOME TAX OFFICER, KURUKSHETRA,HARYANA
ITA 315/CHANDI/2026[2018-19]Status: Disposed1/9/2026AY 2018-19
GOURAV KUMAR,KURUKSHETRA,HARYANA vs INCOME TAX OFFICER, KURUKSHETRA, HARYANA
ITA 314/CHANDI/2026[2018-19]Status: Disposed1/9/2026AY 2018-19
HARINDER SINGH, MANDI GOBINDGARH,MANDI GOBINDGAR vs JAO INCOME TAX OFFICER WARD 1 MANDI GOBINDGARH, MANDI GOBINDGAR
ITA 274/CHANDI/2026[2022-2023]Status: Disposed1/9/2026AY 2022-2023
ALAINA HEALTHCARE PRIVATE LIMITED, SOLAN,SOLAN vs ITO,PARWANOO, PARWANOO
ITA 251/CHANDI/2026[2017-2018]Status: Disposed1/9/2026AY 2017-2018
ALAINA HEALTHCARE PRIVATE LIMITED, SOLAN,SOLAN vs INCOME TAX OFFICER, PARWANOO, PARWANOO
ITA 250/CHANDI/2026[2016-2017]Status: Disposed1/9/2026AY 2016-2017
ORIENTAL WINES,BATHINDA vs ADDITIONAL COMMISSIONER OF INCOME TAX (TDS), LUDHIANA
ITA 247/CHANDI/2026[2017-18]Status: Disposed1/9/2026AY 2017-18
PUNJAB ENGINEERING COLLEGE(DEEMED TO BE UNIVERSITY),CHANDIGARH vs ACITDCIT, EXEMPTION CIRCLE1, CHANDIGARH
ITA 246/CHANDI/2026[2013-14]Status: Disposed1/9/2026AY 2013-14
