← All Benches
ITAT Chandigarh Bench
6,746 judgments
AGGARWAL IRON & STEEL CORPORATION, LUDHIANA,LUDHIANA vs JAO INCOME TAX OFFICER WARD 5(1), LUDHIANA, LUDHIANA
ITA 903/CHANDI/2026[2022-2023]Status: Disposed2/9/2026AY 2022-2023
BALBIR SINGH,HIMACHAL PRADESH vs INCOME TAX OFFICER, WARD 1, NAHAN, NAHAN
ITA 707/CHANDI/2026[2017-18]Status: Disposed2/9/2026AY 2017-18
THAKUR RAMSINGH ITIHAAS SODH SANSTHAN,HIMACHAL PRADESH vs ITO EXEMPTION WARD SOLAN, HIMACHAL PRADESH
ITA 703/CHANDI/2026[2027-28]Status: Disposed2/9/2026AY 2027-28
THAKUR RAM SINGH ITIHAAS SODH SANSTHAN,HIMACHAL PRADESH vs ITO EXEMPTIONS WARD SOLAN, HIMACHAL PRADESH
ITA 702/CHANDI/2026[2027-28]Status: Disposed2/9/2026AY 2027-28
THAKUR RAM SINGH SMRITI NYAS HIMACHAL PRADESH,HIMACHAL PRADESH vs ITO EXEMPTIONS WARD SOLAN, HIMACHAL PRADESH
ITA 698/CHANDI/2026[2027-28]Status: Disposed2/9/2026AY 2027-28
THAKUR RAM SINGH SMRITI NYAS HIMACHAL PRADESH,HIMACHAL PRADESH vs ITO EXEMPTIONS WARD SOLAN, HIMACHAL PRADESH
ITA 697/CHANDI/2026[2027-28]Status: Disposed2/9/2026AY 2027-28
USHA GUPTA,NAHAN vs INCOME TAX OFFICER, NAHAN
ITA 638/CHANDI/2026[2017-18]Status: Disposed2/9/2026AY 2017-18
USHA GUPTA,NAHAN vs INCOME TAX OFFICER, NAHAN
ITA 637/CHANDI/2026[2017-18]Status: Disposed2/9/2026AY 2017-18
INCOME TAX OFFICER, SANGRUR vs ASHWANI KUMAR, SANGRUR
ITA 605/CHANDI/2026[2021-22]Status: Disposed2/9/2026AY 2021-22
GURDARSHAN SINGH LEGAL HEIR OF LATE BALWINDER SINGH, SANGRUR,SANGRUR vs JAO THE INCOME TAX OFFICER WARD-1 SANGRUR, SANGRUR
ITA 547/CHANDI/2026[2012-2013]Status: Disposed2/9/2026AY 2012-2013
AMARJIT KAUR D/O HARPAL SINGH, MOHALI,MOHALI vs JAO THE INCOME TAX OFFICER WARD 6(1), CHANDIGARH, CHANDIGARH
ITA 475/CHANDI/2026[2013-2014]Status: Disposed2/9/2026AY 2013-2014
S E BIZ INFOTECH PRIVATE LIMITED,CHANDIGARH vs THE INCOME TAX OFFICER, WARD 6(1), MOHALI., MOHALI
ITA 452/CHANDI/2026[2016-17]Status: Disposed2/9/2026AY 2016-17
SHAM SUNDER GUPTA,LUDHIANA vs DEPUTY COMMISSIONER OF INCOME TAX (CURRENTLY ITO WARD-5(1), LUDHIANA), LUDHIANA
ITA 81/CHANDI/2025[2014-15]Status: Disposed2/9/2026AY 2014-15
REALPRO ASSETS LIMITED,CHANDIGARH vs DEPUTY COMMISSIONER OF INCOME TAX, CHANDIGARH
ITA 424/CHANDI/2024[2011-12]Status: Disposed2/9/2026AY 2011-12
SHRI HARI & CO OWNERS, C/O SAWAN TRADERS, INDIA SHOP NO. 42, NEW GRAIN MARKET, KAITHAL,KAITHAL vs INCOME TAX OFFICER, WARD 1, KAITHAL
ITA 1247/CHANDI/2024[2012-2013]Status: Disposed2/9/2026AY 2012-2013
SWARAN SINGH,CHANDIGARH vs INCOME TAX OFFICER, CHANDIGARH
ITA 975/CHANDI/2026[2013-14]Status: Disposed1/9/2026AY 2013-14
SWARAN SINGH,CHANDIGARH vs INCOME TAX OFFICER, CHANDIGARH
ITA 974/CHANDI/2026[2013-14]Status: Disposed1/9/2026AY 2013-14
B P SHIKSHA SANSTHA,FARIDABAD vs CIT (EXEMPTIONS), CHANDIGARH, CHANDIGARH
ITA 768/CHANDI/2026[2026-27 to 2031-32]Status: Disposed1/9/2026
SURYA EDUCATIONAL SOCIETY,AMBALA vs CIT EXEMPTION, CHANDIGARH
ITA 709/CHANDI/2026[NOT APPLICABLE]Status: Disposed1/9/2026
SURYA EDUCATIONAL SOCIETY,JALBERA ROAD, AMBALA CITY vs CIT EXEMPTION, CHANDIGARH
ITA 708/CHANDI/2026[NOT APPLICABLE]Status: Disposed1/9/2026
