THAKUR RAM SINGH SMRITI NYAS HIMACHAL PRADESH,HIMACHAL PRADESH vs. ITO EXEMPTIONS WARD SOLAN , HIMACHAL PRADESH
ITA 697/CHANDI/2026Status: DisposedITAT Chandigarh02 September 2026AY 2027-289 pages
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Income Tax Appellate Tribunal, DIVISION BENCH, ‘B’ CHANDIGARH
Before: SHRI LALIET KUMAR & SHRI VIJAY VARMA
For Appellant: Shri Vijay Sharma, CA
For Respondent: Smt. Kusum Bansal, Pr. CIT, DR
Hearing: 31.08.2026Pronounced: 02.09.2026
PER LALIET KUMAR, JM
These are four connected appeals file by the assessee against the order passed by the learned Commissioner of Income-
ITA 697, 698, 702 & 703/CHD/2026 A.Y. 2027-28 2 tax (Exemption) [“CIT(E)”], whereby the application filed by the assessee-trust, Thakur Ram Singh Smriti Nyas, Himachal Prades
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