SHREE BABA BALAK NATH TEMPLE TRUST,HIMACHAL PRADESH vs. ACIT(E)(C-2), CHANDIGARH, CHANDIGARH
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IN THE INCOME TAX APPELLATE TRIBUNAL “B” BENCH, CHANDIGARH PHYSICAL HEARING BEFORE HON’BLE SHRI LALIET KUMAR, JM AND HON’BLE SHRI MANOJ KUMAR AGGARWAL, AM
आयकरअपीलसं./ ITA No.572/CHANDI/2026 Shri Sanatan Dharm Venkuth CIT (Exemptions) Dhamsewa Samiti बनाम/ Room No. 1, 5th Floor, C.R. Building SCO 239, 2nd Floor, Sector – 20 Himalaya Marg, Sector – 17E Vs. Panchkula, Haryana – 134117 Chandigarh - 160017 "ायीलेखासं./जीआइआरसं./PAN/GIR No. AAIAS-5571-K (अपीलाथ"/Appellant) : (""थ" / Respondent) अपीलाथ"कीओरसे/ Appellant by : Sh. S.P. Goyal (CA) – Ld. AR & 2. आयकरअपीलसं./ ITA No.718/CHANDI/2026 Ram Bag Goushala Committee CIT (Exemptions) Goushala Complex, Rambag Road 5th Floor, CR Building बनाम/ Vs. Ambala, Haryana – 133001 Sector – 17 Chandigarh "ायीलेखासं./जीआइआरसं./PAN/GIR No. AAATR-8933-K (अपीलाथ"/Appellant) : (""थ" / Respondent) अपीलाथ"कीओरसे/ Appellant by : Sh. Dhruv Goel (CA) & 3. आयकरअपीलसं./ ITA No.833/CHANDI/2026 Radha Swami Satsang Society CIT (Exemptions) 5th Floor, CR Building Lakkar Bazar, Shimla बनाम/ Vs. Himachal Pradesh – 171001 Sector – 17 Chandigarh "ायीलेखासं./जीआइआरसं./PAN/GIR No. AAATR-7460-B (अपीलाथ"/Appellant) : (""थ" / Respondent) अपीलाथ"कीओरसे/ Appellant
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