SOOD SABHA,SHIMLA vs. INCOME TAX OFFICER, EXEMPTIONS WARD SOLAN
No AI summary yet for this case.
आयकर अपीलीय अिधकरण,च"ीगढ़ "ायपीठ “बी” , च"ीगढ़ IN THE INCOME TAX APPELLATE TRIBUNAL, CHANDIGARH BENCH “B”, CHANDIGARH HEARING THROUGH: HYBRID MODE "ी लिलत कुमार, "ाियक सद" एवं "ी मनोज कुमार अ"वाल, लेखा सद" BEFORE: SHRI. LALIET KUMAR, JM & SHRI. MANOJ KUMAR AGGARWAL, AM आयकर अपील सं./ ITA Nos. 1081 , 1090 & 1087 /Chd/ 2026 िनधा"रण वष" / Assessment Years : 2012-13, 2015-16 & 2016-17 Sood Sabha बनाम The ITO Exemption Ram Bazar, Shimla Ward Solan, Himachal Pradesh Himachal Pradesh-171001 "ायी लेखा सं./PAN NO: AABTS4060M अपीलाथ"/Appellant ""थ"/Respondent िनधा"रती की ओर से/Assessee by : Shri Rajeev Sood, C.A (Virtual) राज" की ओर से/ Revenue by : Dr. Ranjit Kaur, Addl. CIT, Sr. DR सुनवाई की तारीख/Date of Hearing : 15/07/2026 उदघोषणा की तारीख/Date of Pronouncement : 03/08/2026 आदेश/Order PER LALIET KUMAR, J.M: All the above appeals have been filed by the Assessee against the respective orders of Ld. CIT(A)’s.
Since all the above appeals were heard together and issues involved in all the above appeals are common and were heard together therefore they are being disposed of by this consolidated order for the sake of convenience and brevity.
We shall take up the appeal in ITA No. 1081/C
The order continues below.
Read the full judgment
A free account opens 10 full judgments a month. Re-reading one you have already opened does not count again.
The summary, the parties, the sections and the citations above are open to everyone and always will be. Only the text of the order and the PDF are metered.