What did the Tribunal hold?

The Tribunal accepted the assessee's prayer for withdrawal of the appeal. The appeal was accordingly dismissed as withdrawn.

The assessee, Tirath Ram Memorial Charitable Trust, filed an appeal against the order rejecting its registration application in Form No.10AB. The assessee's authorized representative sought withdrawal of the appeal.

What were the issues?

The primary issue was whether the appeal filed by the assessee should be withdrawn. The revenue did not oppose the withdrawal.

Tirath Ram Memorial Charitable… vs CIT | ITAT Chandigarh 2026

Income Tax Appellate Tribunal, “B” BENCH, CHANDIGARH

Before: HON’BLE SHRI LALIET KUMAR, JM & HON’BLE SHRI MANOJ KUMAR AGGARWAL, AM

IN THE INCOME TAX APPELLATE TRIBUNAL “B” BENCH, CHANDIGARH HYBRID HEARING BEFORE HON’BLE SHRI LALIET KUMAR, JM AND HON’BLE SHRI MANOJ KUMAR AGGARWAL, AM आयकर अपील सं./ ITA No.870/CHANDI/2026 Tirath Ram Memorial Charitable Trust CIT (Exemptions) बनाम/ SCO 80-81, 3rd Floor, Sector – 17C CR Building, Himalaya Marg Vs. Chandigarh – 160017 Sector – 17E, Chandigarh �ायीलेखासं./जीआइआरसं./PAN/GIR No. AAATT-5805-A (अपीलाथ�/Appellant) : (��थ� / Respondent) अपीलाथ�कीओरसे/ Appellant by : Sh. T.N. Singla (CA) – Ld. AR ��थ�कीओरसे/Respondent by : Smt. Kusum Bansal (Pr. CIT) - Ld. DR सुनवाईकीतारीख/Date of Hearing : 15-07-2026 घोषणाकीतारीख /Date of Pronouncement 20-07-2026 : आदेश / O R D E R Manoj Kumar Aggarwal (Accountant Member) 1. Aforesaid appeal by assessee arises out of an order passed by Ld. Commissioner of Income Tax (Exemption), Chandigarh, [CIT(E)] on 06-11-2025 rejecting assessee’s registration application as filed in Form No.10AB. The Ld. AR, at the outset, sought withdrawal of the appeal which was not opposed by revenue.

Accepting the prayer of Ld. AR, the appl stand dismissed as withdrawn. Order pronounced on 20th July, 2026

(LALIET KUMAR) (MANOJ KUMAR AGGARWAL) JUDICIAL MEMBER ACCOUNTANT MEMBER AS Dated: 20-07-2026 आदेश की �ितिलिप अ�ेिषत /Copy of the Order forwarded to : 1. अपीलाथ�/Appellant 2. ��थ�/Respondent 3. आयकरआयु�/CIT 4. िवभागीय�ितिनिध/DR 5. गाड�फाईल/GF

ASSISTANT REGISTRAR

ITAT CHANDIGARH

TIRATH RAM MEMORIAL CHARITABLE TRUST,CHANDIGARH vs. COMMISSIONER OF INCOME TAX (EXEMPTIONS), CHANDIGARH

What did the Tribunal hold?

What were the facts?

What were the issues?

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