STATE BANK OF INDIA BAVLA BRANCH,AHMEDABAD vs. INCOME TAX OFFICER TDS, WARD 3 TDS AHMEDABAD, AHEMDABAD
ITA 1498/AHD/2026Status: DisposedITAT Chandigarh12 June 2026AY 2017-18
Judgment text not available
The text for this order has not been extracted yet.
Recent GST High Court judgments
Search GST case law →- Imtiyaz Shaikh Z Chorlekar vs. Salman ShaikhBombay · 21 Oct 2026
- S. Nithyananda vs. State Of KarnatakaKarnataka · 17 Oct 2026
- Ritik vs. State Of M.P.Madhya Pradesh · 16 Oct 2026
- Venkadeswara Grill Works vs. The Joint Commissioner (St)Madras · 16 Oct 2026
- Mufti Clothing And Co vs. The Assistant Commissioner (St)Madras · 16 Oct 2026