← All Benches
ITAT Bangalore Bench
18,435 judgments
CHANAKYA JAIN,BENGALURU vs DCIT 5(1)(1), BENGALURU
ITA 180/BANG/2026[2014-15]Status: Disposed2/9/2026AY 2014-15
THE BANHATTI MINORITY URBAN CO-OPERATIVE CREDIT SOCIETY LIMITED,BAGALKOT vs INCOME TAX OFFICER, WARD-1, BAGALKOT
ITA 2917/BANG/2025[2015-16]Status: Disposed2/9/2026AY 2015-16
ZEPTO PRIVATE LIMITED (FORMERLY KIRANAKART TECHNOLOGIES PRIVATE LIMITED),BANGALORE, INDIA vs DEPUTY COMMISSIONER OF INCOME TAX CIRCLE 7(1)(1), BANGALORE
ITA 2546/BANG/2025[2022-23]Status: Disposed2/9/2026AY 2022-23
JAYANNA RAMENAHALLI NINGAIAH,MYSORE vs INCOME TAX OFFICER, WARD-2(4), MYSORE
ITA 2208/BANG/2025[2021-22]Status: Disposed2/9/2026AY 2021-22
ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE-2(2)(1), BANGALORE vs ARUNACHALAM NARASIMHAN, BANGALORE
ITA 1860/BANG/2025[2023-24]Status: Disposed2/9/2026AY 2023-24
HANUMAN RAM,BENGALURU vs INCOME TAX OFFICER, WARD-3(1)(1), BANGALORE
ITA 1632/BANG/2025[2022-23]Status: Disposed2/9/2026AY 2022-23
KBL GPRSCHL TEACHER SOCIE,KOPPAL vs INCOME TAX OFFICER, WARD-1, KOPPAL
ITA 1405/BANG/2025[2017-18]Status: Disposed2/9/2026AY 2017-18
BOGGARAM KRISHNAMURTHY RAMAKRISHNA,BENGALURU vs DCIT, CIRCLE-7(1)(1), BENGALURU
ITA 3042/BANG/2025[2018-19]Status: Disposed1/9/2026AY 2018-19
UEI ELECTRONICS PRIVATE LIMITED,BANGALORE vs DC/ACIT CIRCLE - 7(1)(1), BANGALORE, BANGALORE
ITTPA 841/BANG/2026[2022-23]Status: Disposed31/8/2026AY 2022-23
INVITROGEN BIOSERVICES INDIA PRIVATE LIMITED,BENGALURU vs THE DEPUTY/ ASSISTANT COMMISSIONER OF INCOME TAX - CIRCLE 3(1)(1), BANGALORE
ITTPA 723/BANG/2026[2022-23]Status: Disposed31/8/2026AY 2022-23
INDO NISSIN FOODS PRIVATE LIMITED,BENGALURU vs ASSISTANT COMMISSIONER OF INCOME TAX , CIRCLE-3(1)(1), BENGALURU
ITTPA 1806/BANG/2024[AY 2020-21]Status: Disposed31/8/2026
ORGANICA AROMATICS PRIVATE LIMITED,BANGALORE vs DCIT (CENTRAL CIRCLE)-3(2),BLR, BANGALORE
ITA 803/BANG/2026[2017-18]Status: Disposed31/8/2026AY 2017-18
HANSA DINESH,UDUPI vs ITO, WARD-1 & TPS, UDUPI
ITA 540/BANG/2026[2023-24]Status: Disposed31/8/2026AY 2023-24
M/S. SKYTOP BUILDERS PRIVATE LIMITED,BANGALORE vs THE ASSESSMENT UNIT, DELHI
ITA 347/BANG/2026[2018-19]Status: Disposed31/8/2026AY 2018-19
CIVIL TECHNOLOGIES INDIA PRIVATE LIMITED,BENGALURU vs INCOME TAX OFFICER, WARD-2(2)(1), KORAMANGALA
ITA 282/BANG/2026[2019-2020]Status: Disposed31/8/2026AY 2019-2020
KOLLURI INDU SEKHAR,BENGALURU vs DCIT CIRCLE 3(1)(1) , BENGALURU
ITA 256/BANG/2026[2017-18]Status: Disposed31/8/2026AY 2017-18
SANGAMESHWAR MED STORE,BIJAPUR vs INCOME TAX OFFICER, WARD-3, BIJAPUR, BIJAPUR
ITA 2512/BANG/2026[2017 - 2018]Status: Disposed31/8/2026
PH4 FOOD AND BEVERAGES PRIVATE LIMITED ,BENGALURU vs DCIT CENTRAL CIRCLE 1(3) , BENGALURU
ITA 242/BANG/2026[2021-22]Status: Disposed31/8/2026AY 2021-22
VINAYA VINAYAK APTE,KALABURAGI vs INCOME TAX OFFICER, WARD 1 & TPS, GULBARGA
ITA 2320/BANG/2026[2021-22]Status: Disposed31/8/2026AY 2021-22
VINAYA VINAYAK APTE,KALABURAGI vs INCOME TAX OFFICER, WARD 1 & TPS, GULBARGA
ITA 2319/BANG/2026[2020-21]Status: Disposed31/8/2026AY 2020-21
