← All Benches

ITAT Bangalore Bench

18,347 judgments

SRI JAWAHAR EDUCATION TRUST,CHAMARAJANAGAR vs THE INCOME TAX OFFICER WARD 1, CHAMARAJANAGAR, CHAMARAJANAGAR

ITA 1735/BANG/2026[2016-17]Status: Disposed5/10/2026AY 2016-17

PRABHAVATHI HARALUR KRISHNAPPA,BANGALORE vs INCOME TAX OFFICER, BENGALURU

ITA 2515/BANG/2025[2020-21]Status: Disposed5/10/2026AY 2020-21

JACKEY JESWANI,JAIPUR vs INCOME TAX OFFICER,WARD 42(2)(3), MUMBAI, MUMBAI

ITA 3498/MUM/2026[2019-20]Status: Disposed1/10/2026AY 2019-20

THANE LABOUR LAW PRACTITIONERS ASSOCIATION,THANE vs EXEMPTION THANE, THANE

ITA 3337/MUM/2026[2022-2023]Status: Disposed1/10/2026AY 2022-2023

ALKA AJIT SHAH ,MUMBAI vs INCOME TAX OFFICER WARD 20(1)(1), MUMBAI

ITA 1915/MUM/2026[2011-12]Status: Disposed1/10/2026AY 2011-12

HCY INDUSTRIAL PARKS PRIVATE LIMITED,MUMBAI vs ASSESSMENT UNIT, INCOME TAX DEPARTMENT, MUMBAI

ITA 1899/MUM/2026[2022-23]Status: Disposed1/10/2026AY 2022-23

M/S. TRANSOCEANIC FINANCIAL ENGINEERING PVT LTD ,MUMBAI vs ITO WARD 13(3)(1), MUMBAI

ITA 6948/MUM/2025[2011-12]Status: Disposed1/10/2026AY 2011-12

HOSURU MALLAPPA ONKARAPPA,CHICKMAGALUR vs INCOME TAX OFFICER, CHICKMAGALUR

ITA 2100/BANG/2026[2019-2020]Status: Disposed30/9/2026AY 2019-2020

SURENDRA KUMAR,MAHARASHTRA vs INCOME TAX OFFICER, WARD 4(2)(1), BANGALORE, BENGALURU

ITA 655/BANG/2026[2019-20]Status: Disposed30/9/2026AY 2019-20

SHRI PRABHULINGESHWAR SOUHARDA PATTINA SAHAKARI SANGHA NIYAMIT,JAMAKHANDI,JAMAKHANDI vs ITO WARD-2,BAGALKOT, BAGALKOT

ITA 621/BANG/2026[2017-18]Status: Disposed30/9/2026AY 2017-18

RED APPLE KITCHEN CONSULTANCY PRIVATE LIMITED,BENGALURU vs THE DEPUTY/ ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE - 5(1)(1), BENGALURU, BENGALURU

ITA 620/BANG/2026[2017-18]Status: Disposed30/9/2026AY 2017-18

N P BHASKAR REDDY(HUF),BENGALURU vs DEPUTY COMMISSIONER OF INCOMETAX, CIRCLE 4(1)(1), BENGALURU

ITA 2818/BANG/2026[2014-15]Status: Disposed30/9/2026AY 2014-15

HANK NUNN INSTITUTE,BENGALURU vs ITO EXEMPTION WARD 1, BENGALURU

ITA 2082/BANG/2026[2026-27]Status: Disposed30/9/2026AY 2026-27

HANK NUNN INSTITUTE,BENGALURU vs ITO EXEMPTIONWARD 1 BLR, BENGALURU

ITA 2081/BANG/2026[2026-27]Status: Disposed30/9/2026AY 2026-27

MARADI JAGADEESHA,HOSAPETE vs INCOME TAX OFFICER, WARD-1 & TPS, HOSAPETE

ITA 174/BANG/2026[2020-21]Status: Disposed30/9/2026AY 2020-21

YESLUR GANGADHARAPPA VASANTH KUMAR,BANGALORE vs INCOME TAX OFFICER WARD 5(3)(5), BANGALORE

ITA 1575/BANG/2026[2011-12]Status: Disposed30/9/2026AY 2011-12

JAYANTH,MYSURU vs ITO WARD-2(4), MYSURU

ITA 1512/BANG/2026[2020-21]Status: Disposed30/9/2026AY 2020-21

KAMMAVARI SANGHAM (REGD), BENGALURU,BENGALURU vs DEPUTY COMMISSIONER OF INCOME TAX (EXEMPTION), CIRCLE-1, BENGALURU, BENGALURU

ITA 1181/BANG/2026[2015-16]Status: Disposed30/9/2026AY 2015-16

K R NAGARA TALUKU VASAVI SHIKSHANA SAMSTHE MYSORE,MYSORE vs INCOME-TAX OFFICER, WARD - 2(4), MYSORE

ITA 1134/BANG/2026[2018 - 2019]Status: Disposed30/9/2026

K R NAGARA TALUKU VASAVI SHIKSHANA SAMSTHE MYSORE,MYSORE vs INCOME-TAX OFFICER, WARD - 2(4), MYSORE, MYSORE

ITA 1133/BANG/2026[2018-2019]Status: Disposed30/9/2026AY 2018-2019