← All Benches
ITAT Bangalore Bench
1,937 judgments
BASAVA ROAWAYS (INDIA) PVT. LTD,SEDAM vs INCOME TAX OFFICER, WARD-1, GULBARGA, GULBARGA
ITA 565/BANG/2025[2013-14]Status: Disposed12/3/2026
NISHA DUDHERIA,BANGALORE vs INCOME TAX OFFICER, WARD-5(2)(3), BENGALURU
ITA 316/BANG/2025[2015-16]Status: Disposed12/3/2026
KOME KORAVADI VIVIDODDESHA SAHAKARI SANGHA NIYAMITHA,UDUPI vs INCOME TAX OFFICER, WARD-1, UDUPI
ITA 3061/BANG/2025[2013-14]Status: Disposed12/3/2026
MUNDAGANAMANE GROUP GRAMAGALA SEVA SAHAKARI SANGHA NIYAMIT MUNDAGANAMANE,SIRSI vs INCOME TAX OFFICER, WARD-1, SIRSI
ITA 2843/BANG/2025[2020-21]Status: Disposed12/3/2026
UDAYA SOUHARDA CO-OPERATIVE SOCIETY LIMITED ,BANGALORE vs INCOME TAX OFFICER WARD-5(1)(1), BANGALORE
ITA 2472/BANG/2025[2020-21]Status: Disposed12/3/2026
LOKASEVANIRATHA D KONGADIYAPPA MEMORIAL EDUCATION SOCIETY,DODDALLAPURA vs INCOME TAX OFFICER, WARD-1 (EXEMPTIONS) , BANGALORE
ITA 2261/BANG/2025[2018-19]Status: Disposed12/3/2026
LOKASEVANIRATHA D KONGADIYAPPA MEMORIAL EDUCATION SOCIETY ,BANGALORE vs INCOME TAX OFFICER, (EXEMPTIONS) WARD-1 , BANGALORE
ITA 2260/BANG/2025[2015-16]Status: Disposed12/3/2026
SASIHITHLU VENKATESHI SRILAKSHMIPRASAD ,MYSORE vs INCOME TAX OFFICER, WARD-1(1), MYSORE
ITA 2259/BANG/2025[2016-17]Status: Disposed12/3/2026
SHRI. SHANTHISAGAR CO OP CREDIT SOCIETY LIMITED,HUBLI vs INCOME TAX OFFICER, WARD-2(1), HUBLI
ITA 2081/BANG/2025[2017-18]Status: Disposed12/3/2026
HANUMAIAH RANJAN ,BANGALORE vs INCOME TAX OFFICER, WARD-3(3)(1), BANGALORE
ITA 1890/BANG/2025[2017-18]Status: Disposed12/3/2026
SREE CAUVERY SOUHARDA CREDIT SAHAKARI SANGHA NIYAMITHA,BENGALURU vs INCOME TAX OFFICER WARD 1(1)(1), BENGALURU
ITA 1854/BANG/2025[2018-19]Status: Disposed12/3/2026
SRI GURU RAMALINGESHWARA SOUHARDA PATTINA SAHAKARI NIYAMITHA ,MASKI vs PR. COMMISSIONER OF INCOME TAX , HUBLI
ITA 1174/BANG/2025[2020-21]Status: Disposed12/3/2026
DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE-1(1)(1),, BENGALURU vs ANALOG DEVICES INDIA PRIVATE LIMITED, BENGALURU
ITA 2074/BANG/2024[2011-12]Status: Disposed12/3/2026
CENTRE FOR E-GOVERNANCE ,BANGALORE vs DCIT, EXEMPTION, CIRCLE-1 , BANGALORE
ITA 936/BANG/2025[2021-22]Status: Disposed31/12/2025
EVRY INDIA PRIVATE LIMITED,BANGALORE vs ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE-2(2)(1) , BANGALORE
ITA 837/BANG/2025[2013-14]Status: Disposed31/12/2025
SHREE SARASWATHI CO-OPERATIVE CREDIT SOCIETY LTD.,,HUBLI vs INCOME TAX OFFICER, WARD-2(3), HUBLI
ITA 618/BANG/2025[2017-18]Status: Disposed31/12/2025
SHREE SARASWATHI CO-OPERATIVE CREDIT SOCIETY LTD.,,HUBLI vs INCOME TAX OFFICER, WARD-2(3), HUBLI
ITA 617/BANG/2025[2015-16]Status: Disposed31/12/2025
DHARWAD GROWTH CENTER INDUSTRIES ASSOCIATION,KARNATAKA vs CIT (EXEMPTIONS), BANGALORE
ITA 357/BANG/2025[2025-2026]Status: Disposed31/12/2025
DHARWAD GROWTH CENTER INDUSTRIES ASSOCIATION,KARNATAKA vs CIT(EXEMPTIONS), BANGALORE
ITA 356/BANG/2025[2025-2026]Status: Disposed31/12/2025
SRI VISHNU VILAS SOUHARDA PATTINA SAHAKARI SANGHA NIYAMITA ,BALLARI vs INCOME TAX OFFICER, WARD-1 & TPS, , BALLARI
ITA 1515/BANG/2025[2020-21]Status: Disposed31/12/2025
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