← All Benches
ITAT Bangalore Bench
18,347 judgments
K R NAGARA TALUKU VASAVI SHIKSHANA SAMSTHE MYSORE,MYSORE vs INCOME-TAX OFFICER, WARD - 2(4), MYSORE, MYSORE
ITA 1132/BANG/2026[2018 - 2019]Status: Disposed30/9/2026
PRIMARY AGRICULTURAL CREDIT CO-OPERATIVE SOCIETY R HALLARE ,MYSORE vs INCOME TAX OFFICER, WARD-1, CHAMARAJANAGAR
ITA 3112/BANG/2025[2019-20]Status: Disposed30/9/2026AY 2019-20
VANITHA,MYSURU vs INCOME TAX OFFICER, WARD 1, , CHAMARAJANAGARA
ITA 2828/BANG/2025[2016-17]Status: Disposed30/9/2026AY 2016-17
BABULAL GIRIDHARLAL JAIN,HOSPET vs INCOME TAX OFFICER, WARD-1 & TPS, HOSPET
ITA 227/BANG/2025[2012-13]Status: Disposed30/9/2026AY 2012-13
BABULAL GIRIDHARLAL JAIN,HOSPET vs INCOME TAX OFFICER, WARD-1 & TPS, HOSPET
ITA 1955/BANG/2025[2013-14]Status: Disposed30/9/2026AY 2013-14
MANJUNATHA,BENGALURU vs DCIT, CENTRAL CIRCLE-1(4), BENGALURU
ITA 1731/BANG/2025[2013-14]Status: Disposed30/9/2026AY 2013-14
PRATHAMIKA KRUSHI PATTINA SAHAKAR SANGHA NIYAMIT SAVANAHALLI,VIJAYAPURA vs INCOME TAX OFFICER, WARD-1 AND TPS, VIJAYAPURA
ITA 1722/BANG/2025[2016-17]Status: Disposed30/9/2026AY 2016-17
SMT SHARADA LR OF LATE MUTTEGERE JAVAREGOWDA APPAJJI,BHADRAVATHI vs DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE - 1(4), BENGALURU, BENGALURU
ITA 1312/BANG/2025[2019-20]Status: Disposed30/9/2026AY 2019-20
VENKATARAMANAIAH SAVITHA,BENGALURU vs INCOME-TAX OFFICER, WARD-6(1)(1), BENGALURU
ITA 543/BANG/2026[2016-17]Status: Disposed29/9/2026AY 2016-17
SRI SHARANA BASVESHWARA VIVIDDESHA SOUHARDHA SHASHAKARI NIYAMITHA,KUDLIGI vs INCOME TAX OFFICER, HOSPET
ITA 1424/BANG/2026[2018-2019]Status: Disposed29/9/2026AY 2018-2019
NAVEEN CHANDRAKAR,HYDERABAD vs THE INCOME TAX OFFICER WARD 5(3)(1), BANGALORE, KARNATAKA
ITA 2751/BANG/2025[2019-20]Status: Disposed29/9/2026AY 2019-20
KURLAPPA,BANGALORE vs INCOME TAX OFFICER, WARD 6(2)(1), BANGALORE, BANGALORE
ITA 557/BANG/2026[2019-20]Status: Disposed29/9/2026AY 2019-20
IMTHIYAZ ANWAR, MANGALURU,MANGALURU vs INCOME TAX OFFICER, WARD-2(1), MANGALURU, MANGALURU
ITA 1699/BANG/2026[2018-2019]Status: Disposed29/9/2026AY 2018-2019
IMTHIYAZ ANWAR, MANGALURU,MANGALURU vs INCOME TAX OFFICER, WARD-2(1), MANGALURU, MANGALURU
ITA 1698/BANG/2026[2018-2019]Status: Disposed29/9/2026AY 2018-2019
AIRMEET NETWORKS PRIVATE LIMITED,BENGALURU vs ASSESSING OFFICER, BENGALURU
ITA 1487/BANG/2026[2022-23]Status: Disposed29/9/2026AY 2022-23
MR. UJJWAL,BENGALURU vs ITO, WARD-5(2)(1), BANGALORE
ITA 809/BANG/2026[2014-15]Status: Disposed29/9/2026AY 2014-15
RADISON ESTATES PRIVATE LIMITED,BANGALORE vs ASSISTANT COMMISSIONER OF INCOME TAX CIRCLE 5(1)(1) BANGALORE, BANGALORE
ITA 519/BANG/2026[2012-13]Status: Disposed29/9/2026AY 2012-13
OLIVE ENTERPRISES,BANGALORE vs INCOME TAX OFFICER WARD 5(2)(1), BANGALORE
ITA 2547/BANG/2026[2024-2025]Status: Disposed29/9/2026AY 2024-2025
MOHAMMED RABBON,BANGALORE vs INCOME TAX OFFICER WARD 3(2)(1), BANGALORE
ITA 2122/BANG/2026[2016-2017]Status: Disposed29/9/2026AY 2016-2017
HEXAD INFOSOFT PRIVATE LIMITED,BANNERGHATTA ROAD vs DEPUTY COMMISSIONER OF INCOME TAX CIRCLE 3(1)(1) BANGALORE, BMTC BUILDING
ITA 1713/BANG/2026[2017-18]Status: Disposed29/9/2026AY 2017-18
