← All Benches
ITAT Bangalore Bench
18,347 judgments
HEXAD INFOSOFT PRIVATE LIMITED,BANNERGHATTA ROAD vs DEPUTY COMMISSIONER OF INCOME TAX CIRCLE 3(1)(1), BMTC BUILDING, KORMANGALA
ITA 1712/BANG/2026[2016-17]Status: Disposed29/9/2026AY 2016-17
HEXAD INFOSOFT PRIVATE LIMITED,BANNERGHATTA ROAD vs DEPUTY COMMISSIONER OF INCOME TAX CIRCLE 3(1)(1), BMTC BUILDING KORMANGALA
ITA 1711/BANG/2026[2015-16]Status: Disposed29/9/2026AY 2015-16
KOTA PARAMESHWAR MALATHI,BENGALURU vs THE INCOME TAX OFFICER, BENGALURU
ITA 1543/BANG/2026[2021-22]Status: Disposed29/9/2026AY 2021-22
KRISHNA KODALI KISHORE,BENGALURU vs CIT (APPEALS), BENGALURU
ITA 1538/BANG/2026[2023-24]Status: Disposed29/9/2026AY 2023-24
MAYURA INDUSTRIAL ENTERPRISES ,BANGALORE vs INCOME TAX OFFICER, WARD 3(2)(1), BANGALORE
ITA 2693/BANG/2025[2015-16]Status: Disposed29/9/2026AY 2015-16
YOUSUF SHARIFF,BANGALORE vs ACIT, CIRCLE-1(2)(2), BANGALORE
ITA 2636/BANG/2025[2016-17]Status: Disposed29/9/2026AY 2016-17
YOUSUF SHARIFF,BANGALORE vs ACIT, CIRCLE-1(2)(2), BANGALORE
ITA 2635/BANG/2025[2015-16]Status: Disposed29/9/2026AY 2015-16
YOUSUF SHARIFF,BANGALORE vs ACIT, CIRCLE-1(2)(2), BANGALORE
ITA 2634/BANG/2025[2014-15]Status: Disposed29/9/2026AY 2014-15
YOUSUF SHARIFF,BANGALORE vs ACIT, CIRCLE-1(2)(2), BANGALORE
ITA 2633/BANG/2025[2013-14]Status: Disposed29/9/2026AY 2013-14
YOUSUF SHARIFF,BANGALORE vs ACIT, CIRCLE-1(2)(2), BANGALORE
ITA 2632/BANG/2025[2013-14]Status: Disposed29/9/2026AY 2013-14
K C SRINIVASA REDDY HUF,BANGALORE vs DCIT, CENTRAL CIRCLE -2(2) , BANGALORE
ITA 2293/BANG/2025[2017-18]Status: Disposed29/9/2026AY 2017-18
TANVEER AHMED SIDDIQUI,BANGALORE vs INCOME TAX OFFICER, WARD-3(1)(3), BANGALORE
ITA 802/BANG/2026[2016-2017]Status: Disposed29/9/2026AY 2016-2017
SHUBHANGI GIRIYAN NARAYAN,BENGALURU vs INCOME TAX OFFICER, WARD - 6(2)(1), BENGALURU
ITA 740/BANG/2026[2018-19]Status: Disposed29/9/2026AY 2018-19
MARKANJA PRIMARY AGRICULTURAL CREDIT CO-OPERATIVE SOCIETY LIMITED,SULLIA vs INCOME TAX OFFICER, PUTTUR, MANGALURU
ITA 678/BANG/2026[2018-19]Status: Disposed29/9/2026AY 2018-19
MARKANJA PACS LTD,SULLIA vs INCOME TAX OFFICER, MANGALURU
ITA 677/BANG/2026[2017-18]Status: Disposed29/9/2026AY 2017-18
ASHWINI ESHWAR GALI,BANGALORE vs ITO, WARD 5(3)(2), BANGALORE
ITA 2318/BANG/2026[2014-15]Status: Disposed29/9/2026AY 2014-15
BASAVANNA NANJAMARI SUNIL,TIPTUR vs DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE, HASSAN
ITA 1987/BANG/2026[2017-18]Status: Disposed29/9/2026AY 2017-18
ASHWATARAMSETTY RAVINDRANATH,BANGALORE vs ACIT, CIRCLE7(1)(1), BENGALURU
ITA 1578/BANG/2026[2018-19]Status: Disposed29/9/2026AY 2018-19
SHIVASHANKRAPPA SAHUKAR,KALABURAGI vs ITO, WARD-1, KALABURGAI
ITA 155/BANG/2026[2015-16]Status: Disposed29/9/2026AY 2015-16
KARNATAKA SAMARPANA EDUCATION SOCIETY,BANGALORE vs COMMISSIONER OF INCOME TAX (EXEMPTIONS), BANGALORE, BANGALORE
ITA 1439/BANG/2026[2026-27]Status: Disposed29/9/2026AY 2026-27