← All Benches
ITAT Bangalore Bench
18,347 judgments
JAYAMMA,SHIVAMOGGA vs INCOME TAX OFFICER WARD 1 , SHIVAMOGGA
ITA 1268/BANG/2026[2017-18]Status: Disposed29/9/2026AY 2017-18
JAYAMMA,SHIVAMOGGA vs INCOME TAX OFFICER WARD 1, SHIVAMOGGA
ITA 1267/BANG/2026[2017-18]Status: Disposed29/9/2026AY 2017-18
CHANDRA SHEKAR NERELLA,JANATA COLONY ,GADAG ROAD HUBLI DHARWAD vs INCOME TAX OFFICER WARD-2(1), HUBLI, HUBLI, KARNATAKA
ITA 1228/BANG/2026[2019-20]Status: Disposed29/9/2026AY 2019-20
BANDAHALLI MUTHEGOWDA MANJUNATH,BANDAHALLI vs DCIT, CIRCLE-(1) (1), BENGALURU
ITA 1197/BANG/2026[2018-19]Status: Disposed29/9/2026AY 2018-19
NISAR KHAN,BANGALORE vs DCIT, CENTRAL CIRCLE-1(4), BENGALURU
ITA 2986/BANG/2025[2020-21]Status: Disposed29/9/2026AY 2020-21
NISARAHMED ARALIMATTI,BIJAPUR vs INCOME TAX OFFICER - WARD 1, BIJAPUR
ITA 2590/BANG/2025[2017-18]Status: Disposed29/9/2026AY 2017-18
PASHUPALANA ELAKE NOUKARARA GRUHA NIRMANA SAHAKARA SANGA NIGAMA ,MYSURU vs INCOME TAX OFFICER, WARD-1(1), MYSORE
ITA 2366/BANG/2025[2018-19]Status: Disposed29/9/2026AY 2018-19
MUTHKUMAR NAGARAJ SANDEEP KUMAR,BANGALORE, KARNATAKA vs ITO, INTERNATIONAL TAXATION, WARD-1(2), BANGALORE
ITA 2018/BANG/2025[2015-16]Status: Disposed29/9/2026AY 2015-16
SIDDAGANGA SHREE VIVIDODDESHA SOUHARDA SAHAKARI NIYAMITH MASKI,MAKSI vs INCOME TAX OFFICER, WARD -1, RAICHUR
ITA 1658/BANG/2025[2019-20]Status: Disposed29/9/2026AY 2019-20
MANIPAL TECHNOLOGIES LIMITED,MANIPAL vs ITO 1 UDUPI, UDUPI
ITA 10/BANG/2026[2018-2019]Status: Disposed28/9/2026AY 2018-2019
PRAKRUTHI CHITS PRIVATE LIMITED,,BANGALORE vs INCOME TAX OFFICER, WARD-5(1)(3), BANGALORE
ITA 2510/BANG/2025[2017-18]Status: Disposed28/9/2026AY 2017-18
NAG PROJECTS PRIVATE LIMITED ,BENGALURU vs DCIT, CIRCLE-3(1)(1), BANGALORE
ITA 2142/BANG/2025[2015-16]Status: Disposed28/9/2026AY 2015-16
THOKALA PRAVEEN KUMAR,- vs INCOME TAX OFFICER, WARD-3(2)(1), BENGALURU
ITA 1566/BANG/2025[2015-16]Status: Disposed28/9/2026AY 2015-16
BELUR MANJUNATH SANTOSH,BELUR vs DCIT CC , HASSAN
ITA 2004/BANG/2026[2019-20]Status: Disposed28/9/2026AY 2019-20
KILARI LAKSHMI SUTHAA,BENGALURU vs INCOME TAX OFFICER, WARD - 4(1)(3), BENGALURU
ITA 1447/BANG/2026[2020-21]Status: Disposed28/9/2026AY 2020-21
KILARI LAKSHMI SUTHAA,BENGALURU vs INCOME TAX OFFICER, WARD - 4(1)(3), BENGALURU, BENGALURU
ITA 1446/BANG/2026[2019-20]Status: Disposed28/9/2026AY 2019-20
KILARI LAKSHMI SUTHAA,BENGALURU vs INCOME TAX OFFICER, WARD - 4(1)(3), BENGALURU, BENGALURU
ITA 1445/BANG/2026[2017-18]Status: Disposed28/9/2026AY 2017-18
LOCALCUBE COMMERCE PRIVATE LIMITED,BENGALURU vs THE DEPUTY COMMISSIONER OF INCOME-TAX, CIRCLE 4(1)(1), BENGALURU, BENGALURU
ITA 1261/BANG/2026[2017-18]Status: Disposed28/9/2026AY 2017-18
RAGHAVA GUPTA VALIVETI,BANGALORE vs INCOME TAX OFFICER WARD 5(3)(4), BANGALORE
ITA 2744/BANG/2025[2019-20]Status: Disposed28/9/2026AY 2019-20
ROCKLINE ENTERTAINMENTS PRIVATE LIMITED ,BENGALURU vs DCIT, CENTRAL CIRCLE-2(1),, BANGALORE
ITA 1563/BANG/2025[2019-2020]Status: Disposed28/9/2026AY 2019-2020
