← All Benches
ITAT Bangalore Bench
18,347 judgments
ROCKLINE ENTERTAINMENTS PRIVATE LIMITED ,BENGALURU vs DCIT, CENTRAL CIRCLE-2(1), BANGALORE
ITA 1561/BANG/2025[2017-18]Status: Disposed28/9/2026AY 2017-18
RAVI BORAIAH,BENGALURU vs INCOME TAX OFFICER, BENGALURU
ITA 674/BANG/2026[2015-16]Status: Disposed28/9/2026AY 2015-16
REDDAPPA SRINIVASA,BENGALURU vs DCIT CIRCLE 4(1)(1), BANGALORE, BENGALURU
ITA 654/BANG/2026[2018-2019]Status: Disposed28/9/2026AY 2018-2019
NAGINI COOPERATIVE CREDIT SOCIETY LIMITED,BASAVESWARA NAGAR BANGALORE vs ITO, WARD 6(2)(1), BANGALORE, BENGALURU,
ITA 619/BANG/2026[2023-24]Status: Disposed28/9/2026AY 2023-24
PRANAVA ELECTRONICS PRIVATE LIMITED,BANGALORE vs ACIT, CIRCLE 5(1)(2) BANGALORE, BANGALORE
ITA 575/BANG/2026[2017-18]Status: Disposed28/9/2026AY 2017-18
THIMANNA NAGARAJ ,R T NAGAR vs THE INCOME TAX OFFICER, WARD 6(3)(1) , KORAMANGALA
ITA 552/BANG/2026[2015-16]Status: Disposed28/9/2026AY 2015-16
VSS BANK MAKKANDUR,KODAGU vs INCOME-TAX OFFICER, WARD -1, MADIKERI, MADIKERI
ITA 378/BANG/2026[2020-21]Status: Disposed28/9/2026AY 2020-21
YASHAVANTH NAYAK,MANGALORE vs INCOME TAX OFFICER WARD 1, MANGALORE
ITA 37/BANG/2026[2020-21]Status: Disposed28/9/2026AY 2020-21
PRIMARY AGRICULTURE CREDIT CO-OPERATIVE SOCIETY ANEGUNDI,ANEGUNDI, KOPPAL vs INCOME TAX OFFICER WARD 1 KOPPAL, INCOMETAX OFFICE, WARD ONE, KOPPAL
ITA 2214/BANG/2026[2017-18]Status: Disposed28/9/2026AY 2017-18
PATIO,BENGALURU vs INCOME TAX OFFICER, WARD 4(2)(1), BENGALURU
ITA 2109/BANG/2026[2020-21]Status: Disposed28/9/2026AY 2020-21
SASALAKUNTE KASIMSAB ALIPEER,DAVANGERE vs ITO WARD-1 DAVANGERE, DAVANGERE
ITA 177/BANG/2026[2017-18]Status: Disposed28/9/2026AY 2017-18
NEKARAR PATTINA SAHAKARI SANGH NIYMIT,BAGALKOT KARNATAKA vs INCOME TAX OFFICER WARD 1, BAGALKOT, BAGALKOT KARNATAKA
ITA 1559/BANG/2026[2019-20]Status: Disposed28/9/2026AY 2019-20
SUBHASH KRISHNAPPA,BANGALORE vs DCIT, CENTRAL CIRCLE-1(2) , BANGALORE
ITA 2738/BANG/2025[2019-2020]Status: Disposed28/9/2026AY 2019-2020
EUROFINS PEENYA RESOURCES PRIVATE LIMITED (FORMERLY KNOWN AS EUROFINS ADVINUS LIMITED),BANGALORE vs DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE-2(1)(1) , BANGALORE
ITA 1116/BANG/2023[2016-17]Status: Disposed28/9/2026AY 2016-17
ACIT CIRCLE 15(1)(2), MUMBAI, MUMBAI vs CHALO MOBILITY PRIVATE LIMITED, NAVI MUMBAI
ITA 883/MUM/2026[2023-2024]Status: Disposed25/9/2026AY 2023-2024
GAJANAN PAPER MILLS (P) LTD,BULDHANA, MAHARASHTRA vs DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE 7(1)(1), MUMBAI, AAYAKAR BHAWAN MUMBAI, MAHARASHTRA
ITA 7115/MUM/2026[2016-17]Status: Disposed25/9/2026AY 2016-17
LALBAUG SARVAJANIK UTSAV MANDAL,MUMBAI vs CIT (EXEMPTIONS), MUMBAI, MUMBAI
ITA 7065/MUM/2026[2026-27]Status: Disposed25/9/2026AY 2026-27
ANJUMANE HOOSHAMI SOCIETY,MUMBAI vs CIT(EXEMPTIONS), MUMBAI, MUMBAI
ITA 6732/MUM/2026[2026-27]Status: Disposed25/9/2026AY 2026-27
DELL INTERNATIONAL SERVICES INDIA PRIVATE LIMTED(AS SUCCESSOR TO EMC IT SOLUTIONS INDIA PVT LTD.,),BANGALORE vs DCIT, TDS CIRCLE-1(1), BANGALORE
ITA 2888/BANG/2025[2018-19]Status: Disposed25/9/2026AY 2018-19
SRI VRINDAVANA GOKULA CHARITABLE TRUST,BENGALURU vs CIT (EXEMPTIONS), BENGALURU
ITA 1554/BANG/2026[2026-27]Status: Disposed24/9/2026AY 2026-27
