← All Benches
ITAT Bangalore Bench
18,435 judgments
PRATAMIKA KRISHI PATTINA SAHAKARI SANGHA NIYAMITA RAKKASAGI,PO RAKKASAGI,TQ MUDDEBIHAL DT, VIJAYAPUR vs INCOME TAX OFFICER, WARD ONE, BIJAPURA
ITA 2929/BANG/2025[2018-19]Status: Disposed7/9/2026AY 2018-19
PRAKASH PATIL,HAVERI vs INCOME TAX OFFICER, WARD-1, HAVERI
ITA 2924/BANG/2025[2020-21]Status: Disposed7/9/2026AY 2020-21
TASA FOODS PRIVATE LIMITED,BANGALORE vs DCIT, CIRCLE-7(1)(1), BENGALURU
ITA 2908/BANG/2025[2018-19]Status: Disposed7/9/2026AY 2018-19
UDAYA SOUHARDA CO-OPERATIVE SOCIETY LIMITED,BANGALORE vs INCOME TAX OFFICER, WARD-5(1)(1), BANGALORE
ITA 2664/BANG/2025[2017-18]Status: Disposed7/9/2026AY 2017-18
DHARTHI CHITS PRIVATE LIMITED,BENGALURU vs INCOME TAX OFFICER, WARD 2(1)(3), BENGALURU
ITA 2650/BANG/2025[2017-18]Status: Disposed7/9/2026AY 2017-18
SANJEEV SAWANTH,BANGALORE vs ACIT/DCIT, CIRCLE-4(3)(1), BANGALORE
ITA 2576/BANG/2025[2012-13]Status: Disposed7/9/2026AY 2012-13
VINEET SETH,BENGALURU vs DCIT, CIRCLE-7(1)(1), BANGALORE
ITA 2556/BANG/2025[2018-19]Status: Disposed7/9/2026AY 2018-19
AMJAD SATHARKHAN KHAN,BANGALORE vs DCIT, CIRCLE 7(1)(1), BANGALORE
ITA 2349/BANG/2025[2018-19]Status: Disposed7/9/2026AY 2018-19
AMJAD SATHARKHAN KHAN,BANGALORE vs KAR-W-(131)(92), ASSESSMENT UNIT, INCOME TAX DEPARTMENT
ITA 2346/BANG/2025[2016-17]Status: Disposed7/9/2026AY 2016-17
SRI BASAVESHWAR HOUSING CO-OPERATIVE SOCIETY LTD,GANGAVATHI vs ITO WARD - 1, KOPPAL, KOPPAL
ITA 2061/BANG/2025[2022-23]Status: Disposed7/9/2026AY 2022-23
SOCIETY OF ST VINCENT DE PAUL BONDEL,MANGALURU vs CIT (EXEMPTIONS), BANGALORE
ITA 1998/BANG/2025[2024-25]Status: Disposed7/9/2026AY 2024-25
GURUMURTI SHANKARAPPA BHANDARAKAVATE,VIJAYAPUR vs INCOME TAX OFFICER, WARD-2, VIJAYAPUR
ITA 1723/BANG/2025[2014-15]Status: Disposed7/9/2026AY 2014-15
RENUKA SHETTY,KARNATAKA vs ITO, WARD 1 & TPS, UDUPI
ITA 1620/BANG/2025[2015-16]Status: Disposed7/9/2026AY 2015-16
M D SONS,BANGALORE vs INCOME TAX OFFICER, WARD-5(2)(1), BANGALORE
ITA 1413/BANG/2025[2017-18]Status: Disposed7/9/2026AY 2017-18
DELL INTERNATIONAL SERVICES INDIA PRIVATE LIMITED,BANGALORE vs THE JOINT COMMISSIONER OF INCOME TAX (LTU) AND DCIT, CIRCLE 2(2)(1), BANGALORE
ITA 287/BANG/2026[2011-12]Status: Disposed4/9/2026AY 2011-12
NARMADA RAJAGOPALAN,BANGALORE vs ACIT, CIRCLE-4(3)(1), BANGALORE
ITA 285/BANG/2026[2012-13]Status: Disposed3/9/2026AY 2012-13
KARNATAKA SHEEP AND WOOL DEVELOPMENT CORPORATION LIMITED,BANGALORE vs THE ASSISTANT COMMISSIONER OF INCOME TAX, BENGALURU
ITA 1517/BANG/2026[2019-20]Status: Disposed3/9/2026AY 2019-20
ADU INFRA - OCIPL (JV),BIJAPUR vs INCOME TAX OFFICER, VIJAYAPUR
ITA 1405/BANG/2026[2022-23]Status: Disposed3/9/2026AY 2022-23
CHETAN PRAKASH PARWAPUR,HUBLI vs ITO, WARD 2(2), HUBLI, HUBLI
ITA 2979/BANG/2025[2017-18]Status: Disposed3/9/2026AY 2017-18
MAHESH HADAPAD,KALABURAGI vs INCOME TAX OFFICER, WARD-1, KALABURAGI
ITA 381/BANG/2026[2018-19]Status: Disposed2/9/2026AY 2018-19
