← All Benches

ITAT Bangalore Bench

18,435 judgments

BAJPAI ALOK,BENGALURU vs INCOME TAX OFFICER, INTERNATIONAL TAXATION, WARD NO - 1(1), BENGALURU

ITA 2856/BANG/2025[2018 - 19]Status: Disposed8/9/2026

BASAVA NINGAPPA CHALUVADI,BYADGI vs INCOME TAX OFFICER, WARD-2, DAVANGERE

ITA 2848/BANG/2025[2017-18]Status: Disposed8/9/2026AY 2017-18

SHEETAL MALHOTRA,BENGALURU vs ASST. COMMISSIONER OF INCOME TAX, CIRCLE - 2(2)(1), BENGALURU

ITA 2248/BANG/2025[2013-14]Status: Disposed8/9/2026AY 2013-14

HAPPIEST MINDS TECHNOLOGIES LIMITED,BANGALORE vs DCIT, CIRCLE-3(1)(1), BANGALORE

ITA 2246/BANG/2025[2019-2020]Status: Disposed8/9/2026AY 2019-2020

KARNATAKA CO-OPERATIVE OIL SEEDS GROWERS FEDERATION LIMITED,BANGALORE vs ACIT, CIRCLE 1(1)(1), BANGALORE, BMTC BUILDING, KORAMANGALA

ITA 1969/BANG/2025[2020-21]Status: Disposed8/9/2026AY 2020-21

MARVEL INFRABUILD PRIVATE LIMITED,KADUGODI VEERA SWAMY REDDY COLONY vs ITO, WARD-4(1)(3), ITO, BANGALORE

ITA 2206/BANG/2024[2014-15]Status: Disposed8/9/2026AY 2014-15

WIPRO GE HEALTHCARE PRIVATE LIMITED,BANGALORE vs THE DEPUTY COMMISSIONER OF INCOME TAX,, BANGALORE

ITTPA 776/BANG/2026[2022-23]Status: Disposed7/9/2026AY 2022-23

ESI SOFTWARE (INDIA) PRIVATE LIMITED,BENGALURU vs INCOME TAX OFFICER, BENGALURU

ITTPA 727/BANG/2026[2022-23]Status: Disposed7/9/2026AY 2022-23

HOTEL HUB LLP,KARNATAKA vs THE DEPUTY COMMISSIONER OF INCOME TAX,CIRCLE 4(3)(1), BENGALURU, KARNATAKA

ITTPA 618/BANG/2026[2022-23]Status: Disposed7/9/2026AY 2022-23

VENKATARAMAPPA SHAILA,BENGALURU vs INCOME TAX OFFICER, BENGALURU

ITA 934/BANG/2026[2016-2017]Status: Disposed7/9/2026AY 2016-2017

MUNISHAMAPPA SHIVANNA,BANGALORE vs ITO WARD-2(1)(3), BANGALORE

ITA 434/BANG/2026[2016-17]Status: Disposed7/9/2026AY 2016-17

SHRI CHIDAMBAR SOUHARDA PATTINA SAHAKARI NIYAMITA,VIDHYARANYA PURA vs INCOME TAX OFFICER, BMTC BUILDING

ITA 431/BANG/2026[2017-18]Status: Disposed7/9/2026AY 2017-18

KORRUN INDIA PRIVATE LIMITED,MADDUR vs ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE 1(1) & TPS, MYSORE ASSESSMENT UNIT, MYSORE

ITA 2910/BANG/2026[2022-23]Status: Disposed7/9/2026AY 2022-23

AKHILA ENTERPROSES,SHIMOGA vs INCOME TAX OFFICER, WARD - 1 & TPS, SHIMOGA, SHIMOGA

ITA 2333/BANG/2026[2023-24]Status: Disposed7/9/2026AY 2023-24

JEEVARATHNAM RAJU,BANGALORE vs INCOME TAX OFFICER, WARD 6(3)(1), BANGALORE, BANGALORE

ITA 2305/BANG/2026[2020-21]Status: Disposed7/9/2026AY 2020-21

CHRUCH OF BODY OF LORD JESUS CHRIST,BANGALORE vs ITO EXEMPTIONS WARD 1 BANGALORE, BANGALORE

ITA 1880/BANG/2026[2022-23]Status: Disposed7/9/2026AY 2022-23

CHRUCH OF BODY OF LORD JESUS CHRIST,BANGALORE vs ITO EXEMPTION WARD 1 BANGALORE, UNITY BUILDING

ITA 1879/BANG/2026[2021-22]Status: Disposed7/9/2026AY 2021-22

CHRUCH OF BODY OF LORD JESUS CHRIST,BANGALORE vs ITO EXEMPTIONS WARD 1 - BANGALORE, UNITY BUILDING

ITA 1878/BANG/2026[2020-21]Status: Disposed7/9/2026AY 2020-21

CHURCH OF BODY OF LORD JESUS CHRIST,BANGALORE vs ITO EXEMPTIONS WARD 1 BANGALORE, UNITY BUILDING

ITA 1877/BANG/2026[2019-20]Status: Disposed7/9/2026AY 2019-20

NATARAJ KALYANI AMRUTHESH,BANGALORE vs INCOME TAX OFFICER, WARD-4(3)(3), BANGALORE

ITA 2953/BANG/2025[2018-19]Status: Disposed7/9/2026AY 2018-19