← All Benches
ITAT Bangalore Bench
18,435 judgments
SRI LOTUS CHICK FOODS PRIVATE LIMITED,TUMKUR vs ACIT, CENTRAL CIRCLE-1(2), BANGALORE
ITA 69/BANG/2026[2016-17]Status: Disposed10/9/2026AY 2016-17
M/S. ASNP & CO,KAGGADASAPURA MAIN ROAD C V RAMAN NAGAR, BANGALORE vs INCOME TAX OFFICER WARD 4(2)(3),BANGALORE, BANGALORE, KARNATAKA
ITA 680/BANG/2026[2020-21]Status: Disposed10/9/2026AY 2020-21
SRI LOTUS CHICK FOODS PRIVATE LIMITED,TUMKUR vs ACIT, CENTRAL CIRCLE-1(2), BANGALORE
ITA 68/BANG/2026[2015-16]Status: Disposed10/9/2026AY 2015-16
SRI. LOTUS CHICK FOODS PRIVATE LIMITED,TUMKUR vs ACIT, CENTRAL CIRLE-1(2), BANGALORE
ITA 67/BANG/2026[2014-15]Status: Disposed10/9/2026AY 2014-15
LABOURNET MANAGED SERVICES PRIVATE LIMITED,BENGALURU vs INCOME TAX OFFICER, WARD- 4(1)(1), BENGALURU
ITA 646/BANG/2026[2021-22]Status: Disposed10/9/2026AY 2021-22
RAJASHEKARAN VELOOR HOUSE SIVARAMANAN,BANGALORE vs ITO, WARD-6(2)(1), BENGALURU
ITA 2344/BANG/2026[2018-19]Status: Disposed10/9/2026AY 2018-19
SATISH NARASIMHAIAH KUMAR,BANGALORE vs DCIT, CIRCLE 1(1)(1) - BANGALORE, BANGALORE
ITA 2341/BANG/2026[2022-23]Status: Disposed10/9/2026AY 2022-23
QUOTIENT TECHNOLOGY INDIA PRIVATE LIMITED,BENGALURU vs INCOME TAX OFFICER, WARD-5(2)(1), BENGALURU
ITA 23/BANG/2026[2022-23]Status: Disposed10/9/2026AY 2022-23
JAYARAM REDDY CHANDRASHEKAR,BANGALORE vs DCIT, 4(3)(1), BANGALORE
ITA 2258/BANG/2026[2023-24]Status: Disposed10/9/2026AY 2023-24
M/S. BIESSE MANUFACTURING COMPANY PRIVATE LIMITED,BENGALURU vs DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE-1(1)(1), BANGALORE
ITTPA 398/BANG/2023[2009-10]Status: Disposed9/9/2026AY 2009-10
SAN JOE BHAVAN TRUST,BANGALORE vs COMMISSIONER OF INCOME TAX (EXEMPTIONS), BANGALORE
ITA 433/BANG/2026[NA]Status: Disposed9/9/2026
GRR PETROLEUM,TUMKUR vs THE INCOME TAX OFFICER, WARD - 1, TUMKUAR, TUMKUR
ITA 2235/BANG/2026[2019-20]Status: Disposed9/9/2026AY 2019-20
ZAMIRUDDIN PATIL,CANADA vs INCOME TAX OFFICER - WARD 1, GADAG
ITA 1414/BANG/2026[2018-19]Status: Disposed9/9/2026AY 2018-19
ZAMIRUDDIN PATIL,CANADA vs INCOME TAX OFFICER - WARD 1, GADAG
ITA 1413/BANG/2026[2018-19]Status: Disposed9/9/2026AY 2018-19
DHEEMAHI EDUCATIONAL AND CHARITABLE TRUST,SHIVAMOGGA vs ITO (EXEMPTIONS) WARD 1,BLR, BANGALORE
ITA 128/BANG/2026[2026-27]Status: Disposed9/9/2026AY 2026-27
SIEMENS INDUSTRY SOFTWARE (SUCCESSOR IN INTEREST TO ALTAIR ENGINEERING INC),UNITED STATES OF AMERICA vs THE DEPUTY COMMISSIONER OF INCOME TAX, INTERNATIONAL TAX, CIRCLE 1(1), BANGALORE
ITITA 1061/BANG/2026[2023-24]Status: Disposed8/9/2026AY 2023-24
JEEVES CONSUMER SERVICES PRIVATE LIMITED,BENGALURU vs DEPUTY COMMISSIONER OF INCOME-TAX, CIRCLE 4(1)(1), BANGALORE, BANGALORE
ITA 2130/BANG/2026[2017-18]Status: Disposed8/9/2026AY 2017-18
PINTU BABULAL PUROHIT,BANGALORE vs INCOME TAX OFFICER,WARD 5(2)(2), BANGALORE
ITA 136/BANG/2026[2017-18]Status: Disposed8/9/2026AY 2017-18
SHEIK ABDUL GAFUR DADAPEER,BENGALURU vs INCOME TAX OFFICER, WARD-5(3)(1), BENGALURU
ITA 131/BANG/2026[2017-18]Status: Disposed8/9/2026AY 2017-18
ARUN MOHAN,ALAPPUZHA vs ITO, INTERNATIONAL TAXATION, WARD-1, BANGALORE
ITA 2980/BANG/2025[2015-16]Status: Disposed8/9/2026AY 2015-16