← All Benches
ITAT Bangalore Bench
18,435 judgments
YASHASWINI MAHILA SOUHARDA CREDIT COOPERATIVE SOCIETY LIMITED,BENGALURU vs INCOME TAX OFFICER - WARD6(2)(1), BMTC BUILDING, KORAMANGALA, BENGALURU
ITA 2555/BANG/2026[2022-2023]Status: Disposed18/9/2026AY 2022-2023
UJWALA RURAL DEVELOPMENT SERVICE SOCIETY,BIJAPUR vs ITO, EXEMPTION WARD 1, KALBURGI
ITA 1034/BANG/2026[2021-22]Status: Disposed18/9/2026AY 2021-22
LVR PROMOTERS,BENGALURU vs ITO, W - 6(2)(5), BENGALURU
ITA 205/BANG/2026[2016-2017]Status: Disposed17/9/2026AY 2016-2017
TRIDENT AUTOMOBILES (P) LTD,BANGALORE vs DCIT CIRCLE 7(1)(1), BANGALORE, BANGALORE
ITA 1811/BANG/2025[2017-18]Status: Disposed17/9/2026AY 2017-18
BYRAPURA GOWDE GOWDA DEEPU,BANGALORE vs DCIT CENTRAL 3(1), BANGALORE
ITA 2540/BANG/2026[2023-24]Status: Disposed16/9/2026AY 2023-24
JEEVA ANIMAL FOUNDATION,BANGALORE vs COMMISSIONER OF INCOME (EXEMPTIONS), BENGALURU
ITA 2349/BANG/2026[2025-26]Status: Disposed16/9/2026AY 2025-26
JEEVA ANIMAL FOUNDATION,BANGALORE vs COMMISSIONER OF INCOME TAX (EXEMPTIONS), BANGALORE
ITA 2334/BANG/2026[2025-26]Status: Disposed16/9/2026AY 2025-26
M/S SANJOG CHARITABLE TRUST,BANASHANKARI III STAGE SOUTH BANGALORE vs INCOME TAX OFFICER EXEMPTIONS WARD 3, BANGALORE, BANGALORE, KARNATAKA
ITA 1674/BANG/2026[2018-19]Status: Disposed16/9/2026AY 2018-19
SHRI JAIN RAJASTHAN VIDY,HUBLI, KARNATAKA vs INCOME TAX OFFICER,EXEMPTIONS WARD(1) HUBLI, HUBLI
ITA 1464/BANG/2026[2018-19]Status: Disposed16/9/2026AY 2018-19
SINDHU CREDIT SOUHARDHA SAHAKARI NIYAMITA SINDHANUR,SINDHANUR vs THE INCOME TAX OFFICER- WARD I, RAICHUR
ITA 1033/BANG/2026[2018-19]Status: Disposed16/9/2026AY 2018-19
INCOME TAX OFFICER, WARD-3(1)(1), BENGALURU vs GOLDFLAG HOLDINS PRIVATE LIMITED, BENGALURU
ITA 2724/BANG/2025[2017-18]Status: Disposed16/9/2026AY 2017-18
SHRI. KALIKAMBA VIVIDHODDESHA SAHAKARI SANGHA LIMITED,UDUPI vs INCOME TAX OFFICER, WARD-1 & TPS, UDUPI
ITA 119/BANG/2025[2017-18]Status: Disposed16/9/2026AY 2017-18
M/S. MARLABS INNOVATIONS PRIVATE LIMITED ,BANGALORE vs DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE-4(1)(1), BANGALORE
ITTPA 1809/BANG/2024[2020-21]Status: Disposed11/9/2026AY 2020-21
ADVAYA EDUCATIONAL AND CHARITABLE TRUST,BANGALORE vs COMMISSIONER OF INCOME TAX (EXEMPTION), BANGALORE
ITA 2254/BANG/2026[2026-27]Status: Disposed11/9/2026AY 2026-27
ADVAYA EDUCATIONAL AND CHARITABLE TRUST,BANGALORE vs COMMISSIONER OF INCOME TAX (EXEMPTION), BANGALORE
ITA 2253/BANG/2026[2026-27]Status: Disposed11/9/2026AY 2026-27
ADVAYA EDUCATIONAL AND CHARITABLE TRUST,BENGALURU vs COMMISSIONER OF INCOME TAX (EXEMPTION), BENGALURU
ITA 2225/BANG/2026[2025-26]Status: Disposed11/9/2026AY 2025-26
TRC ENGINEERING INDIA PRIVATE LIMITED,BENGALURU vs ACIT, CIRCLE-7(1)(1), BENGALURU
ITA 1655/BANG/2025[2017-18]Status: Disposed11/9/2026AY 2017-18
G2.COM INDIA PRIVATE LIMITED,BANGALORE vs DCIT, CIRCLE 3(1)(1), BANGALORE
ITTPA 735/BANG/2026[2022-23]Status: Disposed10/9/2026AY 2022-23
SRI LOTUS CHICK FOODS PRIVATE LIMITED,TUMKUR vs ACIT, CENTRAL CIRCLE-1(2), BANGALORE
ITA 71/BANG/2026[2018-19]Status: Disposed10/9/2026AY 2018-19
SRI LOTUS CHICK FOODS PRIVATE LIMITED,TUMKUR vs ACIT, CENTRAL CIRCLE-1(2), BANGALORE
ITA 70/BANG/2026[2017-18]Status: Disposed10/9/2026AY 2017-18