← All Benches
ITAT Bangalore Bench
18,435 judgments
SREENIVAS NARAYAN,BANGALORE vs INCOME TAX OFFICER, WARD-(6)(3)(1), BANGALORE
ITA 924/BANG/2026[2018-19]Status: Disposed21/9/2026AY 2018-19
SAKLESHPUR NIRANJAN SOWMYA,HASSAN vs INCOME TAX OFFICER, WARD-1 & TPS, HASSAN
ITA 549/BANG/2026[2020-2021]Status: Disposed21/9/2026AY 2020-2021
SRI JENUKAL PATTINA SOUHARDA SAHAKARI NYT,TIPTUR vs INCOME TAX OFFICER, WARD-1, TIPTUR
ITA 2246/BANG/2026[2022-23]Status: Disposed21/9/2026AY 2022-23
SRI JENUKAL PATTINA SOUHARDA SAHAKARI NYT,TIPTUR vs INCOME TAX OFFICER, WARD-1, TIPTUR
ITA 2245/BANG/2026[2020-21]Status: Disposed21/9/2026AY 2020-21
SHARADAMMA,HASSAN vs THE INCOME TAX OFFICER WARD-1, HASSAN, HASSAN
ITA 208/BANG/2026[2014-15]Status: Disposed21/9/2026AY 2014-15
SRI VINAYAKA CREDIT CO-OPERATIVE SOCIETY LIMITED,BANGALORE vs INCOME TAX OFFICER WARD 2(2)(3), BANGALORE
ITA 2073/BANG/2026[2014-15]Status: Disposed21/9/2026AY 2014-15
SANGAPPA,DAVANAGERE vs INCOME TAX OFFICER, WARD-1, DAVANAGERE, DAVANAGERE
ITA 1951/BANG/2026[2020-21]Status: Disposed21/9/2026AY 2020-21
SUSHMA RAMESH RAO,BANGALORE vs ITO, WARD-3(2)(1), BANGALORE
ITA 1912/BANG/2026[2019-20]Status: Disposed21/9/2026AY 2019-20
ST. JUDES CHURCH,SHIMMOGA vs INCOME TAX OFFICER, (EXEMPTIONS), WARD - 1, HUBLI, HUBLI
ITA 1830/BANG/2026[2024-25]Status: Disposed21/9/2026AY 2024-25
VIJAYALAXMI VERNEKAR,BANGALORE vs ITO, WARD 5(3)(4), BANGALORE
ITA 1810/BANG/2026[2020-21]Status: Disposed21/9/2026AY 2020-21
SRINIVAS.B.S LEGAL HEIR OF SURESH,BENGALURU vs ITO, WARD 3(3)(1), BENGALURU
ITA 1794/BANG/2026[2017-18]Status: Disposed21/9/2026AY 2017-18
SHWETHA RAJANNA,BANGALORE vs INCOME TAX OFFICER, WARD-5(3(4), BANGALORE
ITA 1706/BANG/2026[2022-2023]Status: Disposed21/9/2026AY 2022-2023
SUNIL KUMAR,BANGALORE vs THE INCOME TAX OFFICER, WARD - 6(3)(1), BANGALORE, BANGALORE
ITA 1428/BANG/2026[2020-21]Status: Disposed21/9/2026AY 2020-21
SHREE JAGADGURU MOUNESHWAR PATTIN SAHAKARI SANGH NIYAMIT KERUR,BAGALKOT vs INCOME TAX OFFICER, WARD(1), BAGALKOT
ITA 2884/BANG/2025[2016-17]Status: Disposed21/9/2026AY 2016-17
SILKTEX LIMITED,BENGALURU vs DCIT, CIRCLE-6(1)(1), BANGALORE
ITA 2341/BANG/2025[2016-17]Status: Disposed21/9/2026AY 2016-17
UBER HEALTH TECH PRIVATE LIMITED,MOHALI vs THE ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE 7(1)(1), BANGALORE, BANGALORE
ITA 2021/BANG/2025[2017-18]Status: Disposed21/9/2026AY 2017-18
ACIT-CIRCLE-4(1)(1), BANGALORE vs EYGBS(INDIA) PRIVATE LIMITED, BANGALORE
ITA 1886/BANG/2024[2012-13]Status: Disposed21/9/2026AY 2012-13
VERIFONE INDIA TECHNOLOGY PRIVATE LIMITED,BENGALURU vs DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE-7(1)(1), BENGALURU
ITA 1879/BANG/2024[2013-14]Status: Disposed21/9/2026AY 2013-14
DCIT, CIRCLE-2(1)(2), BANGALORE vs BROCADE COMMUNICATIONS SYSTEMS PVT. LTD., BANGALORE
ITA 167/BANG/2015[2010-11]Status: Disposed21/9/2026AY 2010-11
SRI HANUMAGIRI SOUHARDA CREDIT CO-OPERATIVE LIMITED,BENGALURU vs INCOME TAX OFFICER, WARD 3(2)(1), BENGALURU
ITA 2851/BANG/2026[2017-18]Status: Disposed18/9/2026AY 2017-18