← All Benches

ITAT Bangalore Bench

18,435 judgments

MALLIKARJUN PATTINA SAHAKARI SANGA,INDI, BIJAPUR (VIJAYAPUR) vs INCOME TAX OFFICER, WARD-1 & TPS, VIJAYAPURA

ITA 1991/BANG/2026[2018-19]Status: Disposed22/9/2026AY 2018-19

RITA BHARAT KOTHARI,MANGALURU,MANGALURU vs INCOME-TAX OFFICER, WARD-2(1), MANGALURU, MANGALURU

ITA 1963/BANG/2026[2017-2018]Status: Disposed22/9/2026AY 2017-2018

KUDLI MADAPPA AMARANATH,SHIVAMOGGA vs INCOME TAX OFFICER, WARD 1 & TPS, SHIVAMOGGA

ITA 1744/BANG/2026[2021-22]Status: Disposed22/9/2026AY 2021-22

M/S RASHMI,BENGALURU vs THE INCOME TAX OFFICER, WARD - 3(1)(1), BENGALURU

ITA 1645/BANG/2026[2017-18]Status: Disposed22/9/2026AY 2017-18

MANNIRANJAN JAGADGURU MURUGARAJENDRA PRASAD NILAYA ,DHARWAD vs INCOME TAX OFFICER EXEMPTIONS WARD -1 , HUBBALI

ITA 1560/BANG/2026[2017-18]Status: Disposed22/9/2026AY 2017-18

NARAYANA SRINIVASA,MANDYA vs INCOME TAX OFFICER, WARD 1 & TPS, MANDYA, MANDYA

ITA 1539/BANG/2026[2016-17]Status: Disposed22/9/2026AY 2016-17

JAVEED SYED,BANGALORE KARNATAKA vs INCOME TAX OFFICER WARD 1(2)(1) BANGALORE, BANGALORE KARNATAKA

ITA 1404/BANG/2026[2015-16]Status: Disposed22/9/2026AY 2015-16

ADITYA KAPOOR,HARAYANA vs INCOME TAX OFFICER, WARD-5(3)(2), BENGALURU

ITA 2925/BANG/2025[2019-20]Status: Disposed22/9/2026AY 2019-20

DYAGERAHALLI RAMANNA JAYARAM ,TUMKUR vs INCOME TAX OFFICER, WARD-1 , TUMKUR

ITA 2846/BANG/2025[2018-19]Status: Disposed22/9/2026AY 2018-19

MUBARAK GANDAPURI,HUBLI vs INCOME TAX OFFICER, WARD-1(1) , HUBLI

ITA 1783/BANG/2025[2017-18]Status: Disposed22/9/2026AY 2017-18

CARDINAL HEALTH INTERNATIONAL INDIA PRIVATE LIMITED,BANGALORE, KARNATAKA vs DEPUTY COMMISSIONER OF INCOME-TAX CIRCLE 2(2)(1) BANGALORE, BANGALORE, KARNATAKA

ITTPA 1074/BANG/2026[2022-23]Status: Disposed22/9/2026AY 2022-23

TANAGUNDI BHOGESWARA PRASAD,BANGALORE vs ASSITANT DIRECTOR OF INCOME TAX, BANGALORE

ITA 1435/BANG/2026[2020-21]Status: Disposed22/9/2026AY 2020-21

TANYA SONEJA,GWALIOR vs INCOME TAX OFFICER, WARD INTL. TAXATION 1(2), BENGALURU

ITA 1314/BANG/2026[2018-19]Status: Disposed22/9/2026AY 2018-19

SUSHEELA,BANGALORE vs THE DEPUTY COMMISSIONER OF INCOME TAX, BANGALORE

ITA 1183/BANG/2026[2018-19]Status: Disposed22/9/2026AY 2018-19

SWARNA KRISHNAMURTHI,BANGALORE vs INCOME TAX OFFICER, WARD-4(2)(1), BANGALORE

ITA 2607/BANG/2025[2017-18]Status: Disposed22/9/2026AY 2017-18

SULEEKERE KALLEGOWDA RAJASHEKAR,TIPTUR vs INCOME TAX OFFICER, WARD 1, TIPTUR

ITA 2405/BANG/2025[2017-18]Status: Disposed22/9/2026AY 2017-18

RALPH LAUREN SOURCING INDIA LLP,BANGALORE vs DCIT, CIRCLE, BANGALORE

ITTPA 852/BANG/2026[2022-23]Status: Disposed21/9/2026AY 2022-23

ALCON LABORATORIES (INDIA) PRIVATE LIMITED,BENGALURU vs ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE - 1(1)(1), BENGALURU

ITTPA 1189/BANG/2026[2022-23]Status: Disposed21/9/2026AY 2022-23

SOVALARAM,CHICKPET BANGALORE vs DCIT, CENTRAL CIRCLE 3(1), CENTRAL REVENUE BUILDING

ITA 928/BANG/2026[2020-21]Status: Disposed21/9/2026AY 2020-21

MAKABA KARIYAPPA VENKATESH,CHITRADURGA vs ITO WARD-1, CHITRADURGA, CHITRADURGA

ITA 925/BANG/2026[2020-21]Status: Disposed21/9/2026AY 2020-21