← All Benches
ITAT Bangalore Bench
18,435 judgments
NARENDRA JUNIWAL ,BANGALORE vs INCOME TAX OFFICER, WARD-5(2)(1), BANGALORE
ITA 1635/BANG/2025[2018-19]Status: Disposed24/9/2026AY 2018-19
SHAADMAAN CORP,BANGALORE vs INCOME TAX OFFICER, WARD-1 & TPS,, SHIVAMOGGA
ITA 126/BANG/2025[2018-19]Status: Disposed24/9/2026AY 2018-19
SAAGIRAJU KRISHNAMA RAJU MOHAN KUMAR,BENGALURU vs INCOME TAX OFFICER, BENGALURU
ITA 2315/BANG/2026[2013-14]Status: Disposed23/9/2026AY 2013-14
SRI SHIVAGANGA YOGA CENTRE,ABHISTAVARA VINAYAKA TEMPLE FRONT vs INCOME TAX OFFICER, WARD-1, HUBLI
ITA 2117/BANG/2026[2020-21]Status: Disposed23/9/2026AY 2020-21
SARASWATHI EDUCATION AND CULTURE TRUST, MYSORE,MYSORE vs COMMISSIONER OF INCOME TAX (EXEMPTIONS), BENGALURU, BENGALURU
ITA 1590/BANG/2026[2026-2027]Status: Disposed23/9/2026AY 2026-2027
SARASWATHI EDUCATION AND CULTURE TRUST, MYSORE,MYSORE vs COMMISSIONER OF INCOME TAX (EXEMPTIONS), BENGALURU, BENGALURU
ITA 1589/BANG/2026[2026-2027]Status: Disposed23/9/2026AY 2026-2027
SYED KABEER HUSSAIN,BANGALORE , KARNATAKA vs INCOME TAX OFFICER WARD -7(2)(1) BANGALORE, BANGALORE , KARNATAKA
ITA 1540/BANG/2026[2024-25]Status: Disposed23/9/2026AY 2024-25
SRINIVAS REDDY PRABHAKAR,BANGALORE vs INCOME TAX OFFICER, WARD 3(2)(1), BANGALORE
ITA 1466/BANG/2026[2022-23]Status: Disposed23/9/2026AY 2022-23
YEDDULA VENKATA NARAYANA REDDY,BELLARY vs ITO, WARD1 & TPS, HOSPET
ITA 415/BANG/2026[2017-18]Status: Disposed23/9/2026AY 2017-18
MYSORE RAMASWAMY HARISH,BENGALURU vs INCOME-TAX OFFICER, WARD 3(3)(1), BENGALURU, BENGALURU
ITA 1833/BANG/2026[2021-22]Status: Disposed23/9/2026AY 2021-22
YEDAPADAVU VYAVASAYA SEVA SAHAKARA SANGHA NIYAMITHA,MANGALORE vs INCOME TAX OFFICER, MANGALORE
ITA 1432/BANG/2026[2017-18]Status: Disposed23/9/2026AY 2017-18
VYAVASAYA SEVA SAHAKARA SANGA NIYAMITHA,BANGALORE vs INCOME TAX OFFICER, WARD-6(3)(2), BANGALORE
ITA 2721/BANG/2025[2017-18 ]Status: Disposed23/9/2026
SANTOSH KUMAR VITHAL AKKA,KALABURAGI vs INCOME TAX OFFICER, WARD INTL. TAXATION-1(1), BENGALURU
ITA 2056/BANG/2025[2016-17]Status: Disposed23/9/2026AY 2016-17
BHAGYA,BANGALORE vs INCOME TAX OFFICER, WARD-7(2)(3), BANGALORE
ITA 83/BANG/2026[2018-19]Status: Disposed22/9/2026AY 2018-19
GUNJAHALLI RENUKA,HRISHIKESH BELLARY vs DEPUTY COMMISSIONER OF INCOME TAX CENTRAL CIRCLE 1(3), C R BUILDING
ITA 693/BANG/2026[2013-14]Status: Disposed22/9/2026AY 2013-14
SHRI BHOOTESHWAR PATTINA SAHAKARI SANGHA NIYAMITHA,SIRSI vs THE INCOME TAX OFFICER, WARD 1, SIRSI, SIRSI
ITA 683/BANG/2026[2017-18]Status: Disposed22/9/2026AY 2017-18
HAJEE MOHAMED ABDULKADER ABDUL REHMAN,KODAGU vs INCOME TAX OFFICER, WARD 1, MYSURU
ITA 590/BANG/2026[2020-2021]Status: Disposed22/9/2026AY 2020-2021
HELIX MEDICARE ,BANGALORE vs ACIT CIRCLE 3(2)(1), BANAGLORE
ITA 561/BANG/2026[2016-17]Status: Disposed22/9/2026AY 2016-17
KYATANAHALLI MASTIGOWDA GAYATHRI JAGADISH,MYSORE vs INCOME TAX OFFICER WARD 1(1) MYSORE, MYSORE
ITA 2511/BANG/2026[2016-17]Status: Disposed22/9/2026AY 2016-17
NANDI HIGHWAY DEVELOPERS LIMITED (SUCCESSOR COMPANY TO NANDI INFRASTRUCTURE CAPITAL COMPANY LTD),BENGALURU vs INCOME TAX OFFICER 5(1)(1), BENGALURU
ITA 2096/BANG/2026[2017-18]Status: Disposed22/9/2026AY 2017-18
