← All Benches
ITAT Bangalore Bench
18,435 judgments
SRI KAVERY KODAVA ASSOCIATION MYSURU EAST,MYSURU vs COMMISSIONER OF INCOME-TAX (EXEMPTIONS), BENGALURU
ITA 750/BANG/2026[2026-27]Status: Disposed24/9/2026AY 2026-27
SRI KAVERY KODAVA ASSOCIATION MYSURU EAST,MYSURU vs COMMISSIONER OF INCOME-TAX (EXEMPTIONS), BENGALURU
ITA 748/BANG/2026[2026-27]Status: Disposed24/9/2026AY 2026-27
YOUTH BRIGADE CHARITABLE TRUST,BANGALORE vs CIT(E), BANGALORE
ITA 707/BANG/2026[2025-2026]Status: Disposed24/9/2026AY 2025-2026
SEVA SINDHU VISHWASTHA MANDALI,BANGALORE vs COMMISSIONER OF INCOME TAX - EXEMPTIONS, BANGALORE
ITA 486/BANG/2026[NA]Status: Disposed24/9/2026
ATTIGADE KRISHNAMURTHY SHASHIKIRANA,SHIMOGA vs ITO WARD (3)(3)1 BANGALORE, BANGALORE
ITA 2409/BANG/2026[2020-21]Status: Disposed24/9/2026AY 2020-21
KRISHNA SASTRY SREEDHARA,SHIMOGA vs ITO WARD 1 TPS SHIMOGA, SHIMOGA
ITA 2407/BANG/2026[2020-21]Status: Disposed24/9/2026AY 2020-21
CHELUVARAJU PUTTAPPA,MYSURU, KARNATAKA vs ITO, WARD 1(1), MYSORE, MYSURU, KARNATAKA
ITA 2309/BANG/2026[2021-22]Status: Disposed24/9/2026AY 2021-22
CHELUVARAJU PUTTAPPA,MYSURU, KARNATAKA vs ITO, WARD 1(1), MYSORE, MYSURU, KARNATAKA
ITA 2308/BANG/2026[2020-21]Status: Disposed24/9/2026AY 2020-21
SANJEEV SIVASANKARAN MENON,CHENNAI vs DCIT, CIRCLE-3(3)(1), BANGALORE
ITA 200/BANG/2026[2019-20]Status: Disposed24/9/2026AY 2019-20
CHAMBLON REETA,BANGALORE vs ITO, WARD 3(3)(1), BLR, BANGALORE
ITA 1997/BANG/2026[2021-22]Status: Disposed24/9/2026AY 2021-22
CHAMBLON REETA,BANGALORE vs ITO, WARD 3(3)(1), BLR, BANGALORE
ITA 1996/BANG/2026[2020-21]Status: Disposed24/9/2026AY 2020-21
B P RAVIKUMAR,BETTATHAVAREKERE vs INCOME TAX OFFICER, WARD-1, CHIKKAMAGALURU
ITA 1992/BANG/2026[2019-20]Status: Disposed24/9/2026AY 2019-20
ABHINAY TARANGA TRUST,BANGALORE vs ITO-WARD 5(2)(1) BANGALORE, BMTC BUILDING, KORMANGALA
ITA 1811/BANG/2026[2024-25]Status: Disposed24/9/2026AY 2024-25
BADAM KRISHNAMURTHY SHOBHA,MYSORE vs INCOME TAX OFFICER, WARD 1(1), MYSORE
ITA 1576/BANG/2026[2017-18]Status: Disposed24/9/2026AY 2017-18
HEGDE CHARITABLE TRUST (R),MANGALURU vs INCOME TAX OFFICER, MANGALURU
ITA 1431/BANG/2026[2019-20]Status: Disposed24/9/2026AY 2019-20
ANURAG KONDURU,BANGALORE vs DCIT, CIRCLE-2(2)(1), BANGALORE
ITA 2845/BANG/2025[2023-24]Status: Disposed24/9/2026AY 2023-24
HARIHARAN KRISHNAN,MYSURU vs INCOME TAX OFFICER, WARD-1(1), MYSURU
ITA 2759/BANG/2025[2019-2020]Status: Disposed24/9/2026AY 2019-2020
EKADANTHA CHARITABLE TRUST ,BENGALURU vs AC/DCIT, CPC, , BENGALURU
ITA 2756/BANG/2025[2023-24]Status: Disposed24/9/2026AY 2023-24
VISHRANTHI TRUST ,BANGALORE vs INCOME TAX OFFICER, WARD-2 EXEMPTIONS , BANGALORE
ITA 2495/BANG/2025[2017-18]Status: Disposed24/9/2026AY 2017-18
YASALUR PRIMARY AGRICULTURAL CREDIT COOPERATIVE BANK LIMITED ,HASSAN vs INCOME TAX OFFICER, WARD-1 & TPS , HASSAN
ITA 1643/BANG/2025[2019-2020]Status: Disposed24/9/2026AY 2019-2020
