← All Benches
ITAT Bangalore Bench
18,435 judgments
SUBHASH KRISHNAPPA,BANGALORE vs DCIT, CENTRAL CIRCLE-1(2) , BANGALORE
ITA 2738/BANG/2025[2019-2020]Status: Disposed28/9/2026AY 2019-2020
EUROFINS PEENYA RESOURCES PRIVATE LIMITED (FORMERLY KNOWN AS EUROFINS ADVINUS LIMITED),BANGALORE vs DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE-2(1)(1) , BANGALORE
ITA 1116/BANG/2023[2016-17]Status: Disposed28/9/2026AY 2016-17
ACIT CIRCLE 15(1)(2), MUMBAI, MUMBAI vs CHALO MOBILITY PRIVATE LIMITED, NAVI MUMBAI
ITA 883/MUM/2026[2023-2024]Status: Disposed25/9/2026AY 2023-2024
GAJANAN PAPER MILLS (P) LTD,BULDHANA, MAHARASHTRA vs DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE 7(1)(1), MUMBAI, AAYAKAR BHAWAN MUMBAI, MAHARASHTRA
ITA 7115/MUM/2026[2016-17]Status: Disposed25/9/2026AY 2016-17
LALBAUG SARVAJANIK UTSAV MANDAL,MUMBAI vs CIT (EXEMPTIONS), MUMBAI, MUMBAI
ITA 7065/MUM/2026[2026-27]Status: Disposed25/9/2026AY 2026-27
ANJUMANE HOOSHAMI SOCIETY,MUMBAI vs CIT(EXEMPTIONS), MUMBAI, MUMBAI
ITA 6732/MUM/2026[2026-27]Status: Disposed25/9/2026AY 2026-27
DELL INTERNATIONAL SERVICES INDIA PRIVATE LIMTED(AS SUCCESSOR TO EMC IT SOLUTIONS INDIA PVT LTD.,),BANGALORE vs DCIT, TDS CIRCLE-1(1), BANGALORE
ITA 2888/BANG/2025[2018-19]Status: Disposed25/9/2026AY 2018-19
SRI VRINDAVANA GOKULA CHARITABLE TRUST,BENGALURU vs CIT (EXEMPTIONS), BENGALURU
ITA 1554/BANG/2026[2026-27]Status: Disposed24/9/2026AY 2026-27
PANDIYAN ADIYAPATHAM,CHENNAI vs DCIT/ACIT, CIRCLE 3(3)(1), BANGALORE, BANGALORE
ITA 913/BANG/2026[2022-2023]Status: Disposed24/9/2026AY 2022-2023
SHREE STHANAKWASI JAIN TRUST THYAGARAJANAGAR,BANGALORE vs INCOME TAX OFFICER (EXEMPTIONS), WARD - 3, BANGALORE
ITA 613/BANG/2026[2018-19]Status: Disposed24/9/2026AY 2018-19
BASTIMAL PARMAR DINESH KUMAR,BENGALURU vs INCOME TAX OFFICER, WARD 5(2)(1), BANGALORE, BENGALURU
ITA 353/BANG/2026[2020-21]Status: Disposed24/9/2026AY 2020-21
DILIP ANANTHANARAYANAN,BANGALORE vs DCIT, CENTRAL CIRCLE-4(3)(1), BANGALORE
ITA 2006/BANG/2026[2020-21]Status: Disposed24/9/2026AY 2020-21
SUDHAKAR LAKSHMI,BENGALURU vs ITO WARD-2(1)(1),BLR, BENGALURU
ITA 1556/BANG/2026[2017-18]Status: Disposed24/9/2026AY 2017-18
SUDHAKAR LAKSHMI,BENGALURU vs ITO WARD-2(1)(1),BLR, BENGALURU
ITA 1555/BANG/2026[2017-2018]Status: Disposed24/9/2026AY 2017-2018
BASAVANA MATHIKERE CHANNAIAH RAMAKRISHNA ,BANGALORE vs DCIT, BANGALORE
ITA 1078/BANG/2026[2018-2019]Status: Disposed24/9/2026AY 2018-2019
THASIL BABU,BENGALURU vs DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-2(2), BANGALORE
ITA 787/BANG/2025[2019-20]Status: Disposed24/9/2026AY 2019-20
THASIL BABU,BENGALURU vs DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-2(2), BANGALORE
ITA 786/BANG/2025[2019-20]Status: Disposed24/9/2026AY 2019-20
THASIL BABU,BENGALURU vs DEPUTY COMMISSIONER OF INCOME TAX OFFICE, CENTRAL CIRCLE-2(2), BANGALORE
ITA 785/BANG/2025[2018-19]Status: Disposed24/9/2026AY 2018-19
THASIL BABU,BENGALURU vs DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-2(2), BANGALORE
ITA 784/BANG/2025[2018-19]Status: Disposed24/9/2026AY 2018-19
ROCKLINE ENTERTAINMENTS PRIVATE LIMITED,BENGALURU vs DCIT, CENTRAL CIRCLE-2(1), BANGALORE
ITA 1562/BANG/2025[2018-19]Status: Disposed24/9/2026AY 2018-19
