← All Benches
ITAT Bangalore Bench
18,435 judgments
VADONE KRISHNAMURTHY RAO JAMUNA,MYSORE vs INCOME-TAX OFFICER, WARD 1(1), MYSORE, MYSORE
ITA 1847/BANG/2026[2020-21]Status: Disposed31/8/2026AY 2020-21
VADONE KRISHNAMURTHY RAO JAMUNA,MYSORE vs INCOME-TAX OFFICER, WARD 1(1), MYSORE, MYSORE
ITA 1846/BANG/2026[2021-22]Status: Disposed31/8/2026AY 2021-22
SASA STONE PRIVATE LIMITED,BANGALORE vs DCIT, CIRCLE6(1)(1), BMTC BUILDING, KORAMANGALA
ITA 1598/BANG/2026[2018-19]Status: Disposed31/8/2026AY 2018-19
SASA STONE PRIVATE LIMITED,BANGALORE vs DCIT CIRCLE 6(1)(1), BMTC BUILDING, KORAMANGALORE
ITA 1597/BANG/2026[2018-19]Status: Disposed31/8/2026AY 2018-19
KALKAR SEETHARAM RAI,PUTTUR vs DCIT, CENTRAL CIRCLE-1, MANGALORE
ITA 821/BANG/2025[2017-18]Status: Disposed31/8/2026AY 2017-18
KALKAR SEETHARAM RAI,PUTTUR vs DCIT, CENTRAL CIRCLE-2, MANGALORE
ITA 820/BANG/2025[2016-17]Status: Disposed31/8/2026AY 2016-17
SYNAMEDIA LIMITED,UNITED KINGDOM vs COMMISSIONER OF INCOME TAX, (IT), CIRCLE-1(2), BENGALURU
ITA 3009/BANG/2025[2020-21]Status: Disposed31/8/2026AY 2020-21
DEPUTY COMMISSIONER OF INCOME TAX, MANGALURU vs K SEETHARAM RAI, PUTTUR
ITA 2551/BANG/2025[2016-17]Status: Disposed31/8/2026AY 2016-17
DEPUTY COMMISSIONER OF INCOME TAX, MANGALURU vs K SEETHARAM RAI, PUTTUR
ITA 2550/BANG/2025[2015-16]Status: Disposed31/8/2026AY 2015-16
DEPUTY COMMISSIONER OF INCOME TAX, MANGALURU vs K SEETHARAM RAI, PUTTUR
ITA 2549/BANG/2025[2014-15]Status: Disposed31/8/2026AY 2014-15
DEPUTY COMMISSIONER OF INCOME TAX, MANGALURU vs K SEETHARAM RAI, PUTTUR
ITA 2548/BANG/2025[2013-14]Status: Disposed31/8/2026AY 2013-14
DEPUTY COMMISSIONER OF INCMOE RAX, MANGALURU vs K SEETHARAM RAI, PUTTUR
ITA 2547/BANG/2025[2012-13]Status: Disposed31/8/2026AY 2012-13
SHREE MOOKAMBIKA VIVIDODDESHA SOUHARDHA SAHAKARI LTD., ,UDUPI vs INCOME TAX OFFICER, WARD-1 & TPS, UDUPI
ITA 2522/BANG/2025[2017-18]Status: Disposed31/8/2026AY 2017-18
DCIT, CENTRAL CIRCLE-2(3), BENGALURU, BENGALURU vs PRONOMZ VENTURES LLP, BENGALURU
ITA 1702/BANG/2025[2020-21]Status: Disposed31/8/2026AY 2020-21
GURUVANA SHREE DURGA SEVA TRUST ,MANGALORE vs COMMISSIONER OF INCOME TAX, EXEMPTIONS , BENGALURU
ITA 1645/BANG/2025[2025-26]Status: Disposed31/8/2026AY 2025-26
KRIPA AMAR ALVA,MANGALORE vs INCOME TAX OFFICER, WARD-1(2), MANGALORE
ITA 1411/BANG/2025[2011-12]Status: Disposed31/8/2026AY 2011-12
KRIPA AMAR ALVA,MANGALORE vs INCOME TAX OFFICER, WARD-1(2), MANGALORE
ITA 1410/BANG/2025[2010-11]Status: Disposed31/8/2026AY 2010-11
SHIVALINGAIAH GANGADHAR,RAMANAGARA vs INCOME TAX OFFICER, WARD-1, RAMANAGARA, RAMANAGARA
ITA 1325/BANG/2025[2015-16]Status: Disposed31/8/2026AY 2015-16
SHIVALINGAIAH GANGADHAR,RAMANAGARA vs PRINCIPAL COMMISSIONER OF INCOME TAX-3, BENGALURU, BENGALURU
ITA 1324/BANG/2025[2015-16]Status: Disposed31/8/2026AY 2015-16
MOHAMMED HANEEF MANSOOR,MANGALURU vs INCOME TAX OFFICER, WARD 1, MANGALURU
ITA 576/BANG/2026[2016-17]Status: Disposed28/8/2026AY 2016-17
