← All Benches
ITAT Bangalore Bench
18,435 judgments
KEMPEGOWDA CREDIT CO-OPERATIVE SOCIETY LIMITED,BANGALORE vs ITO, WARD 4(3)(3), BANGALORE
ITA 442/BANG/2026[2015-2016]Status: Disposed28/8/2026AY 2015-2016
KEMPEGOWDA CREDIT CO-OPERATIVE SOCIETY LTD,BANGALORE vs ITO, WARD 4(3)(3), BENGALURU
ITA 2938/BANG/2026[2019-2020]Status: Disposed28/8/2026AY 2019-2020
KEMPEGOWDA CREDIT CO-OPERATIVE SOCIETY LTD,BANGALORE vs ITO, WARD 4(3)(3), BENGALURU
ITA 2937/BANG/2026[2019-2020]Status: Disposed28/8/2026AY 2019-2020
KEMPEGOWDA CREDIT CO-OPERATIVE SOCIETY LTD,BANGALORE vs ITO, WARD 4(3)(3), BENGALURU
ITA 2936/BANG/2026[2019-2020]Status: Disposed28/8/2026AY 2019-2020
KEMPEGOWDA CREDIT CO-OPERATIVE SOCIETY LTD,BANGALORE vs ITO, WARD 4(3)(3), BENGALURU
ITA 2935/BANG/2026[2018-19]Status: Disposed28/8/2026AY 2018-19
MAHENDRA SHET,UDUPI vs ITO WARD 1 TPS UDUPI, UDUPI
ITA 2524/BANG/2026[2020-21]Status: Disposed28/8/2026AY 2020-21
NANJARAJ SUSHMA,KODAGU vs INCOME TAX OFFICER, WARD-1, MADIKERI
ITA 2469/BANG/2026[2018-19]Status: Disposed28/8/2026AY 2018-19
PUSHPALATHA AIYAPPA,MADIKERI vs ITO WARD MADIKERI, MADIKERI
ITA 2468/BANG/2026[2020-21]Status: Disposed28/8/2026AY 2020-21
ORUGANTI SAILAJA,BANGALORE vs ITO CIRCLE 1(1)(1) BANGALORE, BANGALORE
ITA 2441/BANG/2026[2020-21]Status: Disposed28/8/2026AY 2020-21
MALLAPPA HANAMANTHAPPA CHOULAR,GULBARGA vs INCOME TAX OFFICER, WARD 1 & TPS, GULBARGA
ITA 2321/BANG/2026[2021-22]Status: Disposed28/8/2026AY 2021-22
LATA MURALIDHAR JOSHI,GULBARGA vs INCOME TAX OFFICER, WARD 1 & TPS, GULBARGA
ITA 2317/BANG/2026[2021-22]Status: Disposed28/8/2026AY 2021-22
MUKHATAR AHAMED SHAUKAT ALI GOTYALAKAR,VIJAYAPURA vs INCOME TAX OFFICER- WARD 1 & TPS, VIJAPURA
ITA 2128/BANG/2026[2018-19]Status: Disposed28/8/2026AY 2018-19
BABJAN ALLA BAKISH,KOLLEGAL CHAMARAJANAGAR DISTRICT vs ITO, WARD - 1(1), MYSORE, MYSORE
ITA 206/BANG/2026[2015-2016]Status: Disposed28/8/2026AY 2015-2016
HAMEED ABDUL,MYSURU vs ITO, WARD-1(1), MYSURU
ITA 1935/BANG/2026[2018-19]Status: Disposed28/8/2026AY 2018-19
IRAVATHA SOUHARDA CREDIT CO-OPERATIVE LIMITED,BANGALORE vs INCOME TAX OFFICER,WARD 5(2)(3), BANGALORE, BANGALORE
ITA 1023/BANG/2026[2017-18]Status: Disposed28/8/2026AY 2017-18
CHANDARA SHEKAR MUNI REDDY KANNELLI,BANGALORE vs ACIT, CIRCLE-4(2)(3), BANGALORE
ITA 2351/BANG/2025[2018-19]Status: Disposed28/8/2026AY 2018-19
BALAKRISHNAMURTHY RAMACHANDRABABU,DODBALLAPURA vs DCIT 3(3)(1)- BANGALORE, BANGALORE
ITA 2258/BANG/2025[2022-23]Status: Disposed28/8/2026AY 2022-23
NAIR SEVA SANGHA KARNATAKA,BENGALURU vs CIT (EXEMPTIONS), BENGALURU
ITA 1369/BANG/2025[NA]Status: Disposed28/8/2026
RAJIV NIVAS,MANGALORE vs DEPUTY COMMISSIONER OF INCOME TAX, INTERNATIONAL TAXATION, CIRCLE - 2(2), BENGALURU
ITA 759/BANG/2024[2020-21]Status: Disposed28/8/2026AY 2020-21
VTS TF AIR SYSTEMS PRIVATE LIMITED,KARNATAKA vs THE INCOME TAX OFFICER, WARD 7(1)(1) BANGALORE, KARNATAKA
ITTPA 710/BANG/2026[2022-2023]Status: Disposed27/8/2026AY 2022-2023
