← All Benches
ITAT Bangalore Bench
18,435 judgments
SSMP SAHAKARI SANGHA,BAGALKOT vs INCOME TAX OFFICER WARD- 1, BAGALKOT
ITA 2099/BANG/2026[2017-18]Status: Disposed27/8/2026AY 2017-18
INCOME TAX OFFICER, WARD-5(3)(1), BENGALURU vs SREENATH MURUGESH ADIMOOLAM, BENGALURU
ITA 2072/BANG/2026[2020-21]Status: Disposed27/8/2026AY 2020-21
SHIKSHA TRUST,BANGALORE, KARNATAKA vs CIT(EXEMPTIONS) BANGALORE, BANGALORE, KARNATAKA
ITA 1721/BANG/2026[2025-26]Status: Disposed27/8/2026AY 2025-26
VENKATARAMAPPA,KOLAR vs INCOME TAX OFFICER , KOLAR
ITA 1430/BANG/2026[2020-21]Status: Disposed27/8/2026AY 2020-21
SHRUTI SHIBULAL,JAYANAGAR, BANGALORE vs DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE 7(1)(1), BANGALORE, BMTC BUILDING, KORMANGALA
ITA 1317/BANG/2026[2018-19]Status: Disposed27/8/2026AY 2018-19
RAMESH BHAJANTRI,DHARWAD vs INCOME TAX OFFICER, WARD 1(1), HUBLI
ITA 2718/BANG/2025[2017-18]Status: Disposed27/8/2026AY 2017-18
RAMESH BHAJANTRI,DHARWAD vs INCOME TAX OFFICER, WARD 1(1), HUBLI
ITA 2717/BANG/2025[2017-18]Status: Disposed27/8/2026AY 2017-18
SMT. VENKATASWAMY REDDY LAKSHMAMMA,BANGALORE vs DCIT, CENTRAL CIRCLE-2(2), BANGALORE
ITA 2095/BANG/2025[2022-23]Status: Disposed27/8/2026AY 2022-23
SMT. VENKATASWAMY REDDY LAKSHMAMMA,BANGALORE vs DCIT, CENTRAL CIRCLE-2(2), BANGALORE
ITA 2094/BANG/2025[2019-20]Status: Disposed27/8/2026AY 2019-20
SMT. VENKATASWAMY REDDY LAKSHMAMMA,BANGALORE vs DCIT, CENTRAL CIRCLE-2(2), BANGALORE
ITA 2093/BANG/2025[2016-17]Status: Disposed27/8/2026AY 2016-17
LATE SRI. N VENKATASWAMY KODANDA REDDY THROUGH LEGALHEIR SMT. N VEDAVATHI ,BANGALORE vs DCIT, CENTRAL CIRCLE-2(2), BANGALORE
ITA 2092/BANG/2025[2022-23]Status: Disposed27/8/2026AY 2022-23
LATE SRI. N VENKATASWAMY KODANDA REDDY THROUGH LEGALHEIR SMT. N VEDAVATHI ,BANGALORE vs DCIT, CENTRAL CIRCLE-2(2), BANGALORE
ITA 2091/BANG/2025[2019-20]Status: Disposed27/8/2026AY 2019-20
LATE SRI. N VENKATASWAMY KODANDA REDDY THROUGH LEGALHEIR SMT. N VEDAVATHI ,BANGALORE vs DCIT, CENTRAL CIRCLE-2(2), BANGALORE
ITA 2090/BANG/2025[2016-17]Status: Disposed27/8/2026AY 2016-17
LATE SRI. N VENKATESH REDDY THROUGH LEGALHEIR SMT. BANASWADI CHINNAPPA ANITHA,BANGALORE vs DCIT, CENTRAL CIRCLE-2(2) , BANGALORE
ITA 2089/BANG/2025[2019-20]Status: Disposed27/8/2026AY 2019-20
LATE SRI. N VENKATESH REDDY THROUGH LEGALHEIR SMT. BANASWADI CHINNAPPA ANITHA,BANGALORE vs DCIT, CENTRAL CIRCLE-2(2), BANGALORE
ITA 2088/BANG/2025[2016-17]Status: Disposed27/8/2026AY 2016-17
SMT. NARAYAN VEDAVATHI,BANGALORE vs DCIT, CENTRAL CIRCLE-2(2), BANGALORE
ITA 2085/BANG/2025[2019-2020 ]Status: Disposed27/8/2026
SMT. NARAYAN VEDAVATHI,BANGALORE vs DCIT, CENTRAL CIRCLE-2(2), BANGALORE
ITA 2084/BANG/2025[2016-17]Status: Disposed27/8/2026AY 2016-17
SMT. BANASWADI CHINNAPPA ANITHA,BANGALORE vs DCIT, CENTRAL CIRCLE-2(2), BANGALORE
ITA 2080/BANG/2025[2022-23]Status: Disposed27/8/2026AY 2022-23
KOHLER CO.,UNITED STATES OF AMERICA vs DCIT, INTERNATIONAL TAXATION, CIRCLE1(2), BENGALURU
ITA 185/BANG/2025[2020-2021]Status: Disposed27/8/2026AY 2020-2021
ASSISTANT COMMISSIONER OF INCOME TAX-CIRCLE-4(1)(1), BANGALORE, BANGALORE vs M/S. MPHASIS SOFTWARE AND SERVICES (INDIA) PRIVATE LIMITED, BANGALORE
ITA 1624/BANG/2025[2009-10]Status: Disposed27/8/2026AY 2009-10
