KBL GPRSCHL TEACHER SOCIE,KOPPAL vs. INCOME TAX OFFICER, WARD-1, KOPPAL
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Income Tax Appellate Tribunal, BANGALORE BENCHES, BANGALORE
Before: SHRI WASEEM AHMED & SHRI SOUNDARARAJAN K.
PER SHRI WASEEM AHMED, ACCOUNTANT MEMBER:
This appeal is filed by the Assessee against the order of Ld. NFAC vide DIN: ITBA/NFAC/S/250/2023-24/1061612496(1) dated 27-Feb-2024 for the Assessment Year 2017-18. 2. At the outset, we note that there is a delay of 433 days in filing the present appeal before the Tribunal. The assessee has filed an application seeking condonation of t
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