ZEPTO PRIVATE LIMITED (FORMERLY KIRANAKART TECHNOLOGIES PRIVATE LIMITED),BANGALORE, INDIA vs. DEPUTY COMMISSIONER OF INCOME TAX CIRCLE 7(1)(1), BANGALORE
ITA 2546/BANG/2025Status: DisposedITAT Bangalore02 September 2026AY 2022-2322 pages
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Income Tax Appellate Tribunal, BANGALORE BENCHES, BANGALORE
Before: WASEEM AHMED & KESHAV DUBEY
PER WASEEM AHMED, ACCOUNTANT MEMBER:
This appeal has been instituted by the Assessee against the order of the Learned Commissioner of Income Tax Appeals (“Ld. CIT (A)”) passed under section 250 of the Income Tax Act, 1961, (“The Act”) dated 04.09.2025. ITA 2546/BANG/2025 ZEPTO PRIVATE LIMITED (FORMERLY KIRANAKART TECHNOL
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