HANUMAN RAM,BENGALURU vs. INCOME TAX OFFICER, WARD-3(1)(1), BANGALORE

ITA 1632/BANG/2025Status: DisposedITAT Bangalore02 September 2026AY 2022-238 pages

No AI summary yet for this case.

Income Tax Appellate Tribunal, BANGALORE BENCHES, BANGALORE

Before: SHRI WASEEM AHMED & SHRI KESHAV DUBEY

PER SHRI WASEEM AHMED, ACCOUNTANT MEMBER:

This appeal is filed by the Assessee against the order of Ld. CIT(A) vide DIN: ITBA/NFAC/S/250/2024-25/1074704324(1) dated 19-Mar-2025 for the Assessment Year 2022-23. 2. At the outset, we note that there is a delay of 51 days in filing the present appeal before the Tribunal. In this regard, the assessee filed

The order continues below.

Read the full judgment

A free account opens 10 full judgments a month. Re-reading one you have already opened does not count again.

The summary, the parties, the sections and the citations above are open to everyone and always will be. Only the text of the order and the PDF are metered.