HANUMAN RAM,BENGALURU vs. INCOME TAX OFFICER, WARD-3(1)(1), BANGALORE
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Income Tax Appellate Tribunal, BANGALORE BENCHES, BANGALORE
Before: SHRI WASEEM AHMED & SHRI KESHAV DUBEY
PER SHRI WASEEM AHMED, ACCOUNTANT MEMBER:
This appeal is filed by the Assessee against the order of Ld. CIT(A) vide DIN: ITBA/NFAC/S/250/2024-25/1074704324(1) dated 19-Mar-2025 for the Assessment Year 2022-23. 2. At the outset, we note that there is a delay of 51 days in filing the present appeal before the Tribunal. In this regard, the assessee filed
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