CHANAKYA JAIN,BENGALURU vs. DCIT 5(1)(1), BENGALURU
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Income Tax Appellate Tribunal, BANGALORE BENCHES, BANGALORE
Before: SHRI WASEEM AHMED & SHRI SOUNDARARAJAN K
PER SHRI WASEEM AHMED, ACCOUNTANT MEMBER:
This appeal is filed by the Assessee against the order of Ld. ADDL-JCIT (A)-1 LUDHIANA vide DIN: ITBA/APL/S/250/2025-26/1083567850(1) dated 11-Dec-2025 for the Assessment Year 2014-15. 2. The interconnected issue raised by the assessee in the present appeal relates to the action of the learned CIT(A) in confirming the additions of ₹17,12,893/- and ₹3
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