← All Benches
ITAT Allahabad Bench
686 judgments
DILIP KUMAR KHETAN,AMBEDKARNAGAR vs INCOME TAX OFFICER, AMBEDKARNAGAR
ITA 18/ALLD/2020[2013-14]Status: Disposed5/7/2021AY 2013-14
BHAGWAN THEATERS (FIRM),ALLAHABAD vs INCOME TAX OFFICER WARD-1(5), ALLAHABAD
ITA 139/ALLD/2019[2012-13]Status: Disposed5/7/2021AY 2012-13
M/S. L.P.R. CONSTRUCTION,ALLAHABAD vs DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE-1, ALLAHABAD
ITA 257/ALLD/2018[2013-14]Status: Disposed5/7/2021AY 2013-14
SRI SOBAT SINGH,SONEBHADRA vs INCOME TAX OFFICER, WARD-3(4), MIRZAPUR, MIRZAPUR
ITA 253/ALLD/2018[2007-08]Status: Disposed5/7/2021AY 2007-08
SMT. JAISHREE JAISWAL,GORAKHPUR vs ADDL. CIT, ALLAHABAD, ALLAHABAD
ITA 23/ALLD/2019[2008-09]Status: Disposed2/6/2021AY 2008-09
ABC INDUSTRIES,MIRZAPUR vs JT. COMMISSIONER OF INCOME TAX RANGE-3, MIRZAPUR
ITA 148/ALLD/2019[2009-10]Status: Disposed31/5/2021AY 2009-10
ABC INDUSTRIES,MIRZAPUR vs ASST. COMMISSIONER OF INCOME TAX RANGE-3, MIRZAPUR
ITA 147/ALLD/2019[2006-07]Status: Disposed31/5/2021AY 2006-07
LATE SRI ZIA USMANI THROUGH L/H AND WIFE SMT. MEHVISH USMANI,ALLAHABAD vs COMMISSIONER OF INCOME TAX (APPEALS), ALLAHABAD
ITA 143/ALLD/2019[2008-09]Status: Disposed12/4/2021AY 2008-09
ASHISH DWIVEDI,ALLAHABAD vs ITO RANGE-1(1), ALLAHABAD
ITA 158/ALLD/2019[2013-14]Status: Disposed7/4/2021AY 2013-14
KRISHNA SHIKSHA SEWA SANSTHAN,ALLAHABAD vs COMMISSIONER OF INCOME TAX (EXEMPTION), LUCKNOW
ITA 33/ALLD/2020[2019-20]Status: Disposed26/3/2021AY 2019-20
SECRETARY, PUBLIC SERVICE COMMISSION, UTTAR PRADESH,ALLAHABAD vs IT OFFICER, T.D.S., ALLAHABAD
ITA 11/ALLD/2018[2014-15]Status: Disposed26/3/2021AY 2014-15
SECRETARY, PUBLIC SERVICE COMMISSION, UTTAR PRADESH,ALLAHABAD vs IT OFFICER, T.D.S., ALLAHABAD
ITA 10/ALLD/2018[2013-14]Status: Disposed26/3/2021AY 2013-14
ITO(TDS), ALLAHABAD vs LOK SEWA AYOG, ALLAHABAD
ITA 330/ALLD/2017[2014-15]Status: Disposed26/3/2021AY 2014-15
ITO(TDS), ALLAHABAD vs LOK SEWA AYOG, ALLAHABAD
ITA 329/ALLD/2017[2013-14]Status: Disposed26/3/2021AY 2013-14
MOHD. MURTUZA SIDDIQUI,ALLAHABAD vs INCOME TAX OFFICER, WARD-1(3), ALLAHABAD
ITA 155/ALLD/2019[2006-07]Status: Disposed23/3/2021AY 2006-07
M/S HARSHA CONSTRUCTIONS RATIONAL CONSTRUCTION,ALLAHABAD vs DEPUTY COMMISSIONER OF INCOME TAX CIRCLE-1, ALLAHABAD
ITA 29/ALLD/2020[2014-15]Status: Disposed16/3/2021AY 2014-15
SMT. VIJAY LUXMI GUPTA (THROUGH LEGAL HEIR SHRI MUKESH GUPTA),ALLAHABAD vs INCOME TAX OFFICER, WARD-1(4), ALLAHABAD
ITA 262/ALLD/2018[2011-12]Status: Disposed16/3/2021AY 2011-12
RAVINDRA KUMAR KESARWANI,ALLAHABAD vs INCOME TAX OFFICER WARD 1(3), ALLAHABAD
ITA 164/ALLD/2019[2010-11]Status: Disposed15/3/2021AY 2010-11
M/S. JAGAN NATH MADAN LAL,ALLAHABAD vs ITO, RANGE-1(2), ALLAHABAD
ITA 176/ALLD/2017[2001-02]Status: Disposed15/3/2021AY 2001-02
MEJA URJA NIGAM (P) LTD.,ALLAHABAD vs INCOME TAX OFFICE WARD-2 (2), ALLAHABAD
ITA 54/ALLD/2020[2015-16]Status: Disposed3/3/2021AY 2015-16
