← All Benches
ITAT Allahabad Bench
686 judgments
RABINDRA NATH MOHANTY,BHUBANESWAR vs ITO, WARD-3(4), BHUBANESWAR
ITA 91/CTK/2026[2017-18]Status: Disposed30/9/2026AY 2017-18
MEENA THAKUR,SUNDARGARH vs INCOME TAX OFFICER WARD-3, ROURKELA, ROURKELA
ITA 633/CTK/2026[2020-21]Status: Disposed30/9/2026AY 2020-21
BABITA PANDA,BHUBANESWAR vs DCIT, CENTRAL CIRCLE 1, BHUBANESWAR
ITA 603/CTK/2026[2017-18]Status: Disposed30/9/2026AY 2017-18
SARAT CHANDRA PANDA,BHUBANESWAR vs DCIT, CENTRAL CIRCLE 1, BHUBANESWAR
ITA 602/CTK/2026[2017-18]Status: Disposed30/9/2026AY 2017-18
TAPAN JENA,BALASORE vs THE INCOME TAX OFFICER, WARD-1, BALASORE, BALASORE
ITA 566/CTK/2026[2017-18]Status: Disposed30/9/2026AY 2017-18
DEBARAJ SAHOO,GANJAM vs THE INCOME TAX OFFICER, WARD-1, BERHAMPUR, BERHAMPUR
ITA 177/CTK/2026[2017-18]Status: Disposed30/9/2026AY 2017-18
MOHD MUNTZIR,PRATAPGARH vs INCOME TAX OFFICER, WARD- PRATAPGARH, PRATAPGARH
ITA 24/ALLD/2025[2017-18]Status: Disposed30/9/2026AY 2017-18
ANUP KUMAR KHUNTIA,BHUBANESWAR vs DCIT,CIRCLE 1(1), BHUBANESWAR, BHUBANESWAR
ITA 737/CTK/2026[2020-2021]Status: Disposed29/9/2026AY 2020-2021
SANATAN PARIDA,CUTTACK vs ITO WARD 1(1), CUTTACK
ITA 736/CTK/2026[2014-15]Status: Disposed29/9/2026AY 2014-15
AMAR NATH SINGH,MIRZAPUR vs ITO WARD-3(2), MIRZAPUR
ITA 51/ALLD/2024[2016-17]Status: Disposed29/9/2026AY 2016-17
SH. CHANDRA SHEKHAR YADAV,HOWRAH, (W.B) vs ASSESSMENT UNIT, ALLAHABAD
ITA 25/ALLD/2024[2012-13]Status: Disposed29/9/2026AY 2012-13
BAR COUNCIL OF UTTAR PRADESH,ALLAHABAD vs ITO-1(1), ALLAHABAD
ITA 211/ALLD/2025[2019-20]Status: Disposed25/9/2026AY 2019-20
BAR COUNCIL OF UTTAR PRADESH,ALLAHABAD vs ITO- 1(1), ALLAHABAD, ALLAHABAD
ITA 210/ALLD/2025[2018-19]Status: Disposed25/9/2026AY 2018-19
BAR COUNCIL OF UTTAR PRADESH ,ALLAHABAD vs ITO-1(1),ALLAHABAD, ALLAHABAD
ITA 209/ALLD/2025[2016-17]Status: Disposed25/9/2026AY 2016-17
BAR COUNCIL OF UTTAR PRADESH,ALLAHABAD vs ITO-1(1), ALLAHABAD, ALLAHABAD
ITA 208/ALLD/2025[2015-16]Status: Disposed25/9/2026AY 2015-16
HAMMI LAL VERMA,SULTANPUR vs ASSESSMENT UNIT INCOME TAX DEPARTMENT, NFAC
ITA 105/ALLD/2024[2015-16]Status: Disposed25/9/2026AY 2015-16
BANK EMPLOYEES CO-OPERATIVE SOCIETY LTD.,,ALLAHABAD vs THE PR. CIIT, , ALLAHABAD
ITA 50/ALLD/2024[2018-19]Status: Disposed9/6/2026AY 2018-19
RAMJI VAISH,ALLAHABAD vs ACIT, ALLAHABAD
ITA 371/ALLD/2018[2011-12]Status: Disposed9/6/2026AY 2011-12
M/S. SUBHASH STONE PRODUCTS,SONEBHADRA vs DCIT, CENTRAL CIRCLE, ALLAHABAD
ITA 502/ALLD/2015[2005-06]Status: Disposed9/6/2026AY 2005-06
SURYA PRAKASH KESARWANI. L/H ANJU KESARWANI,,ALLAHABAD vs JT.CIT,, ALLAHABAD
ITA 60/ALLD/2014[2008-09]Status: Disposed9/6/2026AY 2008-09