← All Benches
ITAT Allahabad Bench
686 judgments
ITO, VARANASI vs M/S AMBRISH KUMAR GUPTA, ARUN KUMAR GUPTA & AMBUJ KUMAR GUPTA, VARANASI
ITA 139/ALLD/2012[2009-10]Status: Disposed29/8/2019AY 2009-10
ACIT, VARANASI vs SHRI LALIT KUMAR BARANWAL, C/O M/S PEE WOOLEN MILLS, BHADOHI
ITA 164/ALLD/2011[2005-06]Status: Disposed29/8/2019AY 2005-06
ITO (EXEMPTION), VARANASI vs M/S. SMT. BANARASI DEVI EDUCATIONAL SOCIETY, VARANASI
ITA 205/ALLD/2017[2012-13]Status: Disposed10/5/2019AY 2012-13
ITO (EXEMPTION), VARANASI vs M/S. SMT. BANARASI DEVI EDUCATIONAL SOCIETY, VARANASI
ITA 204/ALLD/2017[2011-12]Status: Disposed10/5/2019AY 2011-12
MANNAN DEVI SAMAJ SEWA SANSTHAN,KUSHINAGAR vs COMMISSIONER OF INCOME TAX (EXEMPTION), LUCKNOW
ITA 241/ALLD/2017[2017-18]Status: Disposed9/5/2019AY 2017-18
ACIT, CIRCLE, AZAMGARH vs SMT. SHARMILA DEVI, DEORIA
ITA 214/ALLD/2017[2014-15]Status: Disposed9/5/2019AY 2014-15