← All Benches
ITAT Allahabad Bench
686 judgments
ZILA SAHKARI BANK LTD,MIRZAPUR vs JT. C.I.T., MIRZAPUR
ITA 136/ALLD/2015[2011-12]Status: Disposed30/9/2021AY 2011-12
ZILA SAHKARI BANK LTD.,MIRZAPUR vs ASSTT. COMMISIONER OF INCOME TAX, MIRZAPUR
ITA 135/ALLD/2015[2010-11]Status: Disposed30/9/2021AY 2010-11
M/S MILLENIUM CONSULTANTS& SERVICE PROVIDERS,ALLAHABAD vs DCIT, ALLAHABAD
ITA 138/ALLD/2010[2005-06]Status: Disposed30/9/2021AY 2005-06
M/S GANGA NURSING HOME,ALLAHABAD vs DCIT, ALLAHABAD
ITA 186/ALLD/2013[2008-09]Status: Disposed10/9/2021AY 2008-09
M/S MAGMA INDUSTRIES LIMITED vs DESIGNATED COMMITTEE OFFICE OF COMMISSIONER CENTRAL GOODS AND SERVICE TAX AND 2 OTHERS
WTAX/110/20216/9/2021
GULAB SINGH,ALLAHABAD vs INCOME TAX OFFICER, RANGE-1(2), ALLAHABAD
ITA 2/ALLD/2021[2014-15]Status: Disposed3/9/2021AY 2014-15
SHANTI DEVI,ALLAHABAD vs JT.CIT, ALLAHABAD
ITA 492/ALLD/2014[2010-11]Status: Disposed2/9/2021AY 2010-11
SRI. AMIT KUMAR GUPTA,ALLAHABAD vs DY. COMMISSIONER OF INCOME TAX CIRCLE-1, ALLAHABAD
ITA 83/ALLD/2020[2015-16]Status: Disposed1/9/2021AY 2015-16
ACIT CIRCLE-1, ALLAHABAD vs AMIT KUMAR GUPTA, ALLAHABAD
ITA 40/ALLD/2020[2015-16]Status: Disposed1/9/2021AY 2015-16
DINESH KUMAR PAHUJA,ALLAHABAD vs ASSISTANT COMMISSIONER OF INCOME TAX CENTRAL CIRCLE, ALLAHABAD
ITA 50/ALLD/2020[2012-13]Status: Disposed31/8/2021AY 2012-13
SURESH CHANDRA PURWAR (HUF),ALLAHABAD vs ASSISTANT COMMISSIONER OF INCOME TAX, ALLAHABAD
ITA 221/ALLD/2016[2011-12]Status: Disposed31/8/2021AY 2011-12
SHOBHA RASTOGI,ALLAHABAD vs DEPUTY COMMISSIONER OF INCOME TAX CIRCLE-1, ALLAHABAD
ITA 47/ALLD/2020[2008-09]Status: Disposed13/8/2021AY 2008-09
DCIT, CIRCLE-II, ALLAHABAD vs BHARAT PUMPS & COMPRESSORS LTD, ALLAHABAD
ITA 148/ALLD/2016[2007-08]Status: Disposed12/8/2021AY 2007-08
DCIT, CIRCLE-II, ALLAHABAD vs BHARAT PUMPS & COMPRESSORS LTD, ALLAHABAD
ITA 147/ALLD/2016[2005-06]Status: Disposed12/8/2021AY 2005-06
WASEEM AHMAD,ALLAHABAD vs INCOME TAX OFFICER WARD-1(5), ALLAHABAD
ITA 42/ALLD/2020[2007-08]Status: Disposed6/8/2021AY 2007-08
AJAI KUMAR GUPTA,ALLAHABAD vs ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE-1, ALLAHABAD
ITA 251/ALLD/2018[2012-13]Status: Disposed6/8/2021AY 2012-13
AMIT KUMAR,ALLAHABAD vs INCOME TAX OFFICER RANGE-2(1), ALLAHABAD
ITA 122/ALLD/2019[2005-06]Status: Disposed4/8/2021AY 2005-06
GAYA PRASAD BAJAJ,ALLAHABAD vs ITO, ALLAHABAD
ITA 375/ALLD/2018[2012-13]Status: Disposed4/8/2021AY 2012-13
SHRI MAHAVEER CHARITABLE TRUST,ALLAHABAD vs COMMISSIONER OF INCOME TAX (EXEMPTIONS), LUCKNOW
ITA 190/ALLD/2018[2013-14]Status: Disposed27/7/2021AY 2013-14
M/S B.M.GUPTA & SONS,ALLAHABAD vs DEPUTY COMMISSIONER OF INCOME TAX RANGE-1, ALLAHABAD
ITA 26/ALLD/2020[2005-06]Status: Disposed5/7/2021AY 2005-06
