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ITAT Allahabad Bench
686 judgments
M/S HOTEL AJAY INTERNATIONAL,ALLAHABAD vs ACIT, ALLAHABAD
ITA 87/ALLD/2019[2015-16]Status: Disposed15/3/2022AY 2015-16
INCOME TAX OFFICER, AMBEDKAR NAGAR vs M/S SAHKARI GANNA VIKAS SAMITI, AKBARPUR, AMBEDKAR NAGAR
ITA 93/ALLD/2020[2015-2016]Status: Disposed11/3/2022AY 2015-2016
INCOME TAX OFFCER, AMDEKAR NAGAR, AMEBDKAR NAGAR vs M/S SAHKARI GANNA VIKAS SAMITI, AMBEDKAR NAGAR
ITA 92/ALLD/2020[2014-2015]Status: Disposed11/3/2022AY 2014-2015
M/S UDVASIT BEROJGAR SAHAKARI SHRAM SAMVIDA SAMITI LTD.,SONBHADRA vs CIT (EXEMPTION), ALLAHABAD
ITA 27/ALLD/2021[2018-19]Status: Disposed2/3/2022AY 2018-19
RAM MANOHAR KESARWANI,ALLAHABAD vs ITO, ALLAHABAD
ITA 11/ALLD/2021[2012-13]Status: Disposed25/1/2022AY 2012-13
JAGDISH HOUSINGH CO.,ALLAHABAD vs DCIT, ALLAHABAD
ITA 381/ALLD/2014[1994-95]Status: Disposed25/1/2022AY 1994-95
THE HIGH COURT BAR ASSOCIATION,ALLAHABAD vs CIT(EXEMPTION), LUCKNOW
ITA 24/ALLD/2021[NA]Status: Disposed24/1/2022
RAJENDRA PD. GUPTA,ALLAHABAD vs DCIT, ALLAHABAD
ITA 378/ALLD/2014[1993-94]Status: Disposed24/1/2022AY 1993-94
COMMERCIAL AUTO SALES PVT. LTD.,ALLAHABAD vs ASSISTANT DIRECTOR OF INCOME TAX CENTRALIZED PROCESSING CENTRE, BENGALURU
ITA 15/ALLD/2021[2019-20]Status: Disposed20/1/2022AY 2019-20
KALYAN JI MISHRA,MIRZAPUR vs INCOME TAX OFFICER WARD 3(1), MIRZAPUR
ITA 39/ALLD/2020[2009-10]Status: Disposed19/1/2022AY 2009-10
ACIT CIRCLE-2, ALLAHABAD vs M/S SHERWANI SUGAR SYNDICATE LTD., ALLAHABAD
ITA 227/ALLD/2016[1997-98]Status: Disposed24/12/2021AY 1997-98
SMT. SEEMA DEVI,ALLAHABAD vs INCOME TAX OFFICER RANGE- 2(3), ALLAHABAD
ITA 6/ALLD/2021[F.Y- 2014-15]Status: Disposed21/12/2021
MOHD. SULAMAN FAROOQUI,PRATAPGARH vs INCOME TAX OFFICER, PRATAPGARH
ITA 5/ALLD/2021[2016-2017]Status: Disposed20/12/2021AY 2016-2017
SHREE SUDHAKAR PANDEY,SONBHEDRA vs ACIT RANGE-III, MIRZAPUR
ITA 7/ALLD/2021[2014-15]Status: Disposed15/12/2021AY 2014-15
AHMAD HUSSAIN KHAN,MIRZAPUR vs ITO, MIRZAPUR
ITA 544/ALLD/2014[2009-10]Status: Disposed11/11/2021AY 2009-10
TRIVENI GLASS LIMITED,ALLAHABAD vs INCOME TAX OFFICER WARD 2(3), ALLAHABAD
ITA 21/ALLD/2020[2013-14]Status: Disposed14/10/2021AY 2013-14
TRIVENI GLASS LIMITED,ALLAHABAD vs INCOME TAX OFFICER WARD 2(3), ALLAHABAD
ITA 20/ALLD/2020[2012-13]Status: Disposed14/10/2021AY 2012-13
TRIVENI GLASS LIMITED,ALLAHABAD vs INCOME TAX OFFICER WARD 2(3), ALLAHABAD
ITA 19/ALLD/2020[2012-13]Status: Disposed14/10/2021AY 2012-13
COMMERCIAL AUTO SALES PVT.LTD,ALLAHABAD vs DEPUTY COMMISSIONER OF INCOME TAX CIRCLE-2, ALLAHABAD
ITA 17/ALLD/2020[2012-13]Status: Disposed14/10/2021AY 2012-13
VIDIT KUMAR AGARWAL vs ASSISTANT COMMISSIONER OF INCOME TAX AYEEKAR BHAWAN CIVIL LINES JHANSI AND 2 OTHERS
WTAX/988/20185/10/2021
