← All Benches
ITAT Allahabad Bench
686 judgments
DINESH KUMAR SINGH,MIRZAPUR vs PR. COMMISSIONER OF INCOME TAX, ALLAHABAD
ITA 11/ALLD/2019[2016-17]Status: Disposed4/11/2022AY 2016-17
M/S KAMDHENU SWEETS,ALLAHABAD vs DCIT, CIR-1, ALLAHABAD
ITA 19/ALLD/2022[2011-12]Status: Disposed3/11/2022AY 2011-12
GHAUS MEMORIAL SAHKARI AWAS SAMITI LTD.,ALLAHABAD vs ACIT RANGE-2, ALLAHABAD
ITA 63/ALLD/2020[2001-02]Status: Disposed3/8/2022AY 2001-02
JAGDISH BAHADUR EDUCATIONAL SOCIETY,SUBEDARGANJ, ALLAHABAD vs ITO(EXEMPTION), ALLAHABAD
ITA 9/ALLD/2021[2011-12]Status: Disposed2/8/2022AY 2011-12
JAGDISH BAHADUR EDUCATIONAL SOCIETY,ALLAHABAD vs ITO(EXEMPTION), ALLAHABAD, ALLAHABAD
ITA 10/ALLD/2021[2013-14]Status: Disposed2/8/2022AY 2013-14
M/S RITHWIK RK JOINT VENTURE vs PR. CIT, ALLAHABAD
ITA 99/ALLD/2017[2012-2013]Status: Disposed26/7/2022AY 2012-2013
M/S. RITHWIK RK JOINT VENTURE,HYDERABAD vs PRINCIPAL COMMISSIONER OF INCOME TAX, ALLAHABAD
ITA 107/ALLD/2016[2011-12]Status: Disposed26/7/2022AY 2011-12
SMT. AMITA RAJVEDI,ALLAHABAD vs DY. COMMISSIONER OF INCOME TAX CIRCLE-1, ALLAHABAD
ITA 67/ALLD/2020[2017-18]Status: Disposed25/7/2022AY 2017-18
SMT. AMITA RAJVEDI,ALLAHABAD vs DY. COMMISSIONER OF INCOME TAX CIRCLE-1, ALLAHABAD
ITA 66/ALLD/2020[2016-17]Status: Disposed25/7/2022AY 2016-17
SMT. AMITA RAJVEDI,ALLAHABAD vs DY. COMMISSIONER OF INCOME TAX CIRCLE-1, ALLAHABAD
ITA 65/ALLD/2020[2015-16]Status: Disposed25/7/2022AY 2015-16
SMT. AMITA RAJVEDI,ALLAHABAD vs DY. COMMISSIONER OF INCOME TAX CIRCLE-1, ALLAHABAD
ITA 64/ALLD/2020[2014-15]Status: Disposed25/7/2022AY 2014-15
KANODIA INVESTMENT PVT. LTD.,ALLAHABAD vs DCIT(CPC), BENGALURU
ITA 8/ALLD/2022[2015-16]Status: Heard19/7/2022AY 2015-16
ITO, WARD-2 (1), ALLAHABAD, ALLAHABAD vs TILAK PROFICIENT NIDHI LIMITED, ALLAHABAD
ITA 108/ALLD/2020[2017-18]Status: Disposed19/7/2022AY 2017-18
SRI HARI SHANKER MISHRA,ALLAHABAD vs ACIT-III, MIRZAPUR
ITA 212/ALLD/2017[2006-17]Status: Disposed25/5/2022AY 2006-17
SUTLUJ FINLEASE PRIVATE LIMITED,ALLAHABAD vs INCOME TAX OFFICER WARD-2(3), ALLAHABAD
ITA 28/ALLD/2020[2016-17]Status: Disposed19/5/2022AY 2016-17
M/S. SUBHASH STONE INDUSTRIES (P) LTD.,NAINITAL vs DCIT, CENTRAL CIRCLE, ALLAHABAD
ITA 141/ALLD/2017[2008-09]Status: Disposed19/5/2022AY 2008-09
GIRDHAR GOPAL RASTOGI,MIRZAPUR vs I.T.O. WARD 3(1), MIRZAPUR
ITA 162/ALLD/2019[2012-13]Status: Disposed13/5/2022AY 2012-13
ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE-3, MIRZAPUR vs M/S. J.P.YADAV, SONEBHADRA
ITA 319/ALLD/2018[2011-12]Status: Disposed11/5/2022AY 2011-12
SHRI NEERAJ MAHESHWARI,SONEBHADRA vs DY. CIT, (CPC), BENGALURU
ITA 18/ALLD/2021[2018-19]Status: Disposed10/5/2022AY 2018-19
ACIT,ALLAHABAD vs M/S SUNSINE INFRASTATE PVT TTD, ALLAHABAD
ITA 103/ALLD/2017[2011-2012]Status: Disposed4/5/2022AY 2011-2012
