← All Benches
ITAT Allahabad Bench
686 judgments
M/S BHOLA FOOD PRODUCTS(P) LTD.,ALLAHABAD vs JT. CIT,(OSD), ALLAHABAD
ITA 66/ALLD/2013[2005-06]Status: Disposed3/3/2021AY 2005-06
GYAN MATA RADHA SATYAM KRIYAYOG ASHRAM RESEARCH INSTITUTE, JHUSI, ALLAHABAD,ALLAHABAD vs ITO, WARD-1(2), ALLAHABAD, ALLAHABAD
ITA 95/ALLD/2020[2011-12]Status: Disposed25/2/2021AY 2011-12
DINESH KUMAR PAHUJA,ALLAHABAD vs ASSISTANT COMMISSIONER OF INCOME TAX CENTRAL CIRCLE, ALLAHABAD
ITA 51/ALLD/2020[2013-14]Status: Disposed25/2/2021AY 2013-14
RAJENDRA KUMAR KESARI,ALLAHABAD vs INCOME TAX OFFICER 1(3), ALLAHABAD
ITA 132/ALLD/2019[2010-11]Status: Disposed25/2/2021AY 2010-11
SMT. RAZIA FAROOQUI,CHITRAKOOT vs INCOME TAX OFFICER, WARD-5(5), BANDA
ITA 151/ALLD/2017[2011-12]Status: Disposed25/2/2021AY 2011-12
MOHD RIZWAN KHAN,SULTANPUR vs INCOME TAX OFFICER, SULTANPUR
ITA 105/ALLD/2020[2014-15]Status: Disposed24/2/2021AY 2014-15
KRISHNA KUMAR CHAURASIA,ALLAHABAD vs INCOME TAX OFFICER WARD-1(2), ALLAHABAD
ITA 146/ALLD/2019[2007-08]Status: Disposed24/2/2021AY 2007-08
INCOME TAX OFFICER, (EXEMPTION), ALLAHABAD vs M/S SHIV NARAYAN ARVIND SHIKSHA EVAM SHODH SANSTHAN, ALLAHABAD
ITA 107/ALLD/2020[2012-13]Status: Disposed23/2/2021AY 2012-13
M/S MEZA FILLING STATION,ALLAHABAD vs DEPUTY COMMISSIONER OF INCOME TAX CENTRAL CIRCLE, ALLAHABAD
ITA 55/ALLD/2019[2011-12]Status: Disposed22/2/2021AY 2011-12
M/S MEZA FILLING STATION,ALLAHABAD vs DEPUTY COMMISSIONER OF INCOME TAX CENTRAL CIRCLE, ALLAHABAD
ITA 54/ALLD/2019[2010-11]Status: Disposed22/2/2021AY 2010-11
M/S MEZA FILLING STATION,ALLAHABAD vs DEPUTY COMMISSIONER OF INCOME TAX CENTRAL CIRCLE, ALLAHABAD
ITA 53/ALLD/2019[2009-10]Status: Disposed22/2/2021AY 2009-10
M/S MEZA FILLING STATION,ALLAHABAD vs DEPUTY COMMISSIONER OF INCOME TAX CENTRAL CIRCLE, ALLAHABAD
ITA 51/ALLD/2019[2008-2009]Status: Disposed22/2/2021AY 2008-2009
M/S MEZA FILLING STATION,ALLAHABAD vs DEPUTY COMMISSIONER OF INCOME TAX CENTRAL CIRCLE, ALLAHABAD
ITA 50/ALLD/2019[2007-2008]Status: Disposed22/2/2021AY 2007-2008
NAZARETH HOSPITAL SOCIETY,ALLAHABAD vs DEPUTY COMM. OF I T(EXEMPTION), LUCKNOW
ITA 165/ALLD/2018[2012-13]Status: Disposed18/2/2021AY 2012-13
ARIES MARKETERS PRIVATE LIMITED,ALLAHABAD vs COMMISSIONER OF INCOME TAX (APPEALS), ALLAHABAD
ITA 141/ALLD/2019[2007-08]Status: Disposed11/2/2021AY 2007-08
SANJAY MAJUMDAR,ALLAHABAD vs PR. CIT, ALLAHABAD
ITA 68/ALLD/2018[2012-13]Status: Disposed28/1/2021AY 2012-13
SHIV SHANKER SINGH,PRATAPGARH vs I T OFFICER, PRATAPGARH
ITA 22/ALLD/2019[2011-12]Status: Disposed27/1/2021AY 2011-12
SANTOSH KUMAR MODANWAL,ALLAHABAD vs INCOME TAX OFFICE WARD 1(5), ALLAHABAD
ITA 149/ALLD/2019[2013-14]Status: Disposed27/1/2021AY 2013-14
ASHOK KUMAR PANDA,MIRZAPUR vs INCOME TAX OFFICER WARD-3(1), MIRZAPUR
ITA 136/ALLD/2019[2008-09]Status: Disposed27/1/2021AY 2008-09
JEEVAN JYOTI INSTITUTE OF MEDICAL SCIENCES,ALLAHABAD vs ACIT, ALLAHABAD
ITA 78/ALLD/2017[2012-2013]Status: Disposed27/1/2021AY 2012-2013
