← All Benches
ITAT Ahmedabad Bench
14,573 judgments
M/S. BANCO ALUMINIUM LTD.,BARODA vs THE DY.CIT, CIRCLE-1(1), BARODA
ITA 276/AHD/2015[2011-12]Status: Disposed29/9/2017AY 2011-12
M/S. MALAV ASSOCIATION,AHMEDABAD vs THE DY.CIT, CIRCLE-9, AHMEDABAD
ITA 2358/AHD/2015[2011-12]Status: Disposed29/9/2017AY 2011-12
THE ACIT, MEHSANA CIRCLE, MEHSANA vs M/S. AMMANN APOLLO INDIA PVT. LTD., MEHSANA
ITA 2313/AHD/2015[2012-13]Status: Disposed29/9/2017AY 2012-13
THE DCIT,(OSD), RANGE-1, AHMEDABAD vs M/S. BHAGWATI SPHEROCAST PVT. LTD., AHMEDABAD
ITA 2394/AHD/2014[2008-09]Status: Disposed29/9/2017AY 2008-09
M/S. SHAILEE DEVELOPERS,BARODA vs THE INCOME TAX OFFICER, WARD-5(1), 504., BARODA
ITA 996/AHD/2016[2008-09]Status: Disposed28/9/2017AY 2008-09
KETULKUMAR D. JAISWAL,SABARKANTHA vs THE INCOME TAX OFFICER, S.K. WARD-4, MODASA
ITA 546/AHD/2015[2007-08]Status: Disposed28/9/2017AY 2007-08
THE ACIT, CIRCLE-4, BARODA vs M/S. WELSPUN PROJECTS LTD.,(FORMERLY KNOWN AS MSK PROJECTS (INDIA) LTD.,), BARODA
ITA 2940/AHD/2013[2010-11]Status: Disposed28/9/2017AY 2010-11
SAGAR AGENCIES PVT.LTD.,AHMEDABAD vs THE ACIT.,(OSD)CIRCLE-8, AHMEDABAD
ITA 493/AHD/2012[2008-09]Status: Disposed28/9/2017AY 2008-09
ANKLAV TALUKA EMPLOYEE CO.-OP. CREDIT AND CONSUMER SOCIETY LTD.,ANAND vs THE INCOME TAX OFFICER, WARD-1(3)(2), ANAND
ITA 2331/AHD/2016[2012-13]Status: Disposed27/9/2017AY 2012-13
THE ACIT, TDS CIRCLE, AHMEDABAD vs M/S. HAKMICHAND D & SONS, AHMEDABAD
ITA 2194/AHD/2016[2010-11]Status: Disposed27/9/2017AY 2010-11
SHRI DEVABHAI AHIR,AHMEDABAD vs THE INCOME TAX OFFICER, WARD- 7(2)(1), AHMEDABAD
ITA 2082/AHD/2016[2008-09]Status: Disposed27/9/2017AY 2008-09
SAMRAT D. CHAUHAN,KALOL vs THE INCOME TAX OFFICER, WARD-4, MEHSANA
ITA 3548/AHD/2015[2007-08]Status: Disposed27/9/2017AY 2007-08
SHRI JITENDRAKUMAR PRABHUDAS PATEL,MEHSANA vs THE INCOME TAX OFFICER, WARD-2, PATAN
ITA 11/AHD/2015[2006-07]Status: Disposed27/9/2017AY 2006-07
THE ACIT,GANDHINAGAR CIRCLE, GANDHINAGAR vs ADHARSHILA EDUCATION & CHARITABLE TRUST, GANDHINAGAR
ITA 2797/AHD/2014[2011-12]Status: Disposed27/9/2017AY 2011-12
ITO, WARD-1(4), AHMEDABAD vs M/S. DEEPKIRAN FOODS PVT .LTD., AHMEDABAD
ITA 2645/AHD/2014[2010-11]Status: Disposed27/9/2017AY 2010-11
THE ACIT, CIRCLE- 5, BARODA vs SHREE CO.OPERATIVE BANK LTD., BARODA
ITA 2430/AHD/2014[2008-09]Status: Disposed27/9/2017AY 2008-09
SHRI DALPATLAL MANSUKHLAL SHAH,BANASKANTHA vs THE ACIT, B.K.CIRCLE, PALANPUR
ITA 1228/AHD/2014[2010-11]Status: Disposed27/9/2017AY 2010-11
SHRI HARISH BHIMANDAS ROHERA,AHMEDABAD vs THE INCOME TAX OFFICER, WARD-2(1), AHMEDABAD
ITA 3585/AHD/2015[2011-12]Status: Disposed26/9/2017AY 2011-12
SHRI MUKESHKUMAR K. PATEL,AHMEDABAD vs THE INCOME TAX OFFICER, WARD-14(2), AHMEDABAD
ITA 246/AHD/2015[2007-08]Status: Disposed26/9/2017AY 2007-08
M/S. PANASONIC ENERGY INDIA CO.LTD,VADODARA vs THE PR. CIT-2, BARODA
ITA 1534/AHD/2015[2009-10]Status: Disposed26/9/2017AY 2009-10
