← All Benches
ITAT Ahmedabad Bench
14,573 judgments
MONACHEM ADDITIVES PRIVATE LIMITED,VADODARA vs THE INCOME TAX OFFICER,TDS-2, VADODARA
ITA 317/AHD/2016[2010-11]Status: Disposed6/10/2017AY 2010-11
SHRI DILIP GOVINDLAL SHAH,BARODA vs THE INCOME TAX OFFICER, WARD-2(3), BARODA
ITA 316/AHD/2016[2010-11]Status: Disposed6/10/2017AY 2010-11
THE ACIT, CIRCLE-8, AHMEDABAD vs M/S. VARIA ENGINEERING WORKS PVT.LTD., AHMEDABAD
ITA 1379/AHD/2012[2008-09]Status: Disposed6/10/2017AY 2008-09
M/S. KRISHNA ISPAT,SHIHOR vs THE INCOME TAX OFFICER, WARD-2(4), BHAVNAGAR
ITA 2200/AHD/2016[2012-13]Status: Disposed5/10/2017AY 2012-13
M/S. STALLION FINSTOCK PVT.LTD.,AHMEDABAD vs THE JT. CIT, TDS RANGE, AHMEDABAD
ITA 2323/AHD/2013[2012-13]Status: Disposed5/10/2017AY 2012-13
M/S. STALLION FINSTOCK PVT.LTD.,AHMEDABAD vs THE JT. CIT, TDS RANGE, AHMEDABAD
ITA 2322/AHD/2013[2011-12]Status: Disposed5/10/2017AY 2011-12
M/S. STALLION FINSTOCK PVT.LTD.,AHMEDABAD vs THE JT. CIT, TDS RANGE, AHMEDABAD
ITA 2321/AHD/2013[2010-11]Status: Disposed5/10/2017AY 2010-11
THE ITO, WARD-1(3)(5), AHMEDABAD vs M/S. STATE BANK OF INDIA SUP-OFFICIALS CO-OP. CREDIT SOCIETY LTD., AHMEDABAD
ITA 2184/AHD/2016[2010-11]Status: Disposed4/10/2017AY 2010-11
THE ITO, SABARKANTHA WARD-3, SABARKANTHA vs THE SABARKANTHA DIST. PURCHASE & SALES UNION LTD., SABARKANTHA
ITA 603/AHD/2015[2011-12]Status: Disposed4/10/2017AY 2011-12
SUB REGISTRAR,AHMEDABAD vs THE DIT (INCI), AHMEDABAD
ITA 2224/AHD/2016[2014-15]Status: Disposed3/10/2017AY 2014-15
LAXMI JEWELLERY EXPORT PVT. LTD.,AHMEDABAD vs THE ASSTT. COMMISSIONER OF INCOME TAX, CIRCLE-2(1)(2), AHMEDABAD
ITA 1935/AHD/2016[2008-09]Status: Disposed3/10/2017AY 2008-09
PRAGNESH P. TEWAR,VADODARA vs THE INCOME TAX OFFICER, WARD-2(4), BARODA
ITA 1929/AHD/2016[2008-09]Status: Disposed3/10/2017AY 2008-09
JIGISHA SATISHKUMAR MEHTA,SABARKANTHA vs THE INCOME TAX OFFICER, S.K. WARD-2, HIMATNAGAR
ITA 3175/AHD/2015[2010-11]Status: Disposed3/10/2017AY 2010-11
MUNDRA INTERNATIONAL CONTAINER TERMINAL PVT. LTD.,KUTCH vs THE PR. CIT-2, AHMEDABAD
ITA 825/AHD/2017[2011-12]Status: Disposed29/9/2017AY 2011-12
SHROFF OIL MANUFACTURING CO. PVT. LTD.,BARODA vs THE ACIT, CIRCLE-4, BARODA
ITA 377/AHD/2015[2011-12]Status: Disposed29/9/2017AY 2011-12
SHRI SENDHABHAI M.DESAI,MEHSANA vs THE INCOME TAX OFFICER, WARD-2, MEHSANA
ITA 3435/AHD/2015[2009-10]Status: Disposed29/9/2017AY 2009-10
SHRI POPATLAL VANDAS PATEL,MEHSANA vs THE INCOME TAX OFFICER, WARD-2, MEHSANA
ITA 3434/AHD/2015[2009-10]Status: Disposed29/9/2017AY 2009-10
GRUH FINANCE LTD.,AHMEDABAD vs THE DY.CIT, CIRCLE-4, AHMEDABAD
ITA 2904/AHD/2015[2011-12]Status: Disposed29/9/2017AY 2011-12
GRUH FINANCE LTD.,AHMEDABAD vs THE ADDL.CIT, RANGE-4, AHMEDABAD
ITA 2903/AHD/2015[2008-09]Status: Disposed29/9/2017AY 2008-09
THE DCIT, CIRCLE-1(1)(1), BARODA vs M/S. BANCO ALUMINIUM LTD., BARODA
ITA 282/AHD/2015[2011-12]Status: Disposed29/9/2017AY 2011-12
