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ITAT Ahmedabad Bench

14,533 judgments

SUBHASRI CHARITABLE TRUST,AHMEDABAD vs ITO,WARD EXEMPTION, VADODARA, VADODARA

ITA 717/AHD/2026[2018-19]Status: Disposed23/10/2026AY 2018-19

NEERAJ JAGDISHBHAI PARIKH,AHMEDABAD vs ITO, WARD-1(3)1 AHMEDABAD, AHMEDABAD

ITA 2969/AHD/2026[2015-16]Status: Disposed23/10/2026AY 2015-16

NASCENT INFO TECHNOLOGIES PRIVATE LIMTIED,AHMEDABAD, GUJARAT vs INCOME TAX OFFICER, WARD 3(1)(1), AHMEDABAD, AHMEDABAD, GUJARAT

ITA 2906/AHD/2026[2017-18]Status: Disposed23/10/2026AY 2017-18

RADHESHYAM RAMASHANKAR CHAUBEY,AHMEDABAD vs ITO WARD 7(2)(1), AHMEDABAD, AHMEDABAD

ITA 2836/AHD/2026[2021-22]Status: Disposed23/10/2026AY 2021-22

HETAL CHAITANYA JANI (L/H OF LATE CHAITANYA VASUDEV JANI),AHMEDABAD vs ITO WARD 7(2)(1), AHMEDABAD, AHMEDABAD

ITA 2835/AHD/2026[2021-22]Status: Disposed23/10/2026AY 2021-22

HETAL CHAITANYA JANI (L/H OF LATE CHAITANYA VASUDEV JANI),AHMEDABAD vs ITO WARD 7(2)(1), AHMEDABAD, AHMEDABAD

ITA 2834/AHD/2026[2020-21]Status: Disposed23/10/2026AY 2020-21

NILESH MULCHANDBHAI SHAH,AHMEDABAD vs THE INCOME TAX OFFICER WARD 7(2)(1), VEJALPUR

ITA 2833/AHD/2026[2021-22]Status: Disposed23/10/2026AY 2021-22

NILESH MULCHANDBHAI SHAH,AHMEDABAD vs THE INCOME TAX OFFICER WARD7(2)(1), VEJALPUR

ITA 2832/AHD/2026[2020-21]Status: Disposed23/10/2026AY 2020-21

RAYSINH ATABHAI VALA,AHMEDABAD vs ITO WARD 7(2)(1) AHMEDABAD, AHMEDABAD

ITA 2831/AHD/2026[2021-22]Status: Disposed23/10/2026AY 2021-22

TOPRE INDIA PRIVATE LIMITED,AHMEDABAD vs THE PR.CIT, AHMEDABAD - 3, AHMEDABAD

ITA 2031/AHD/2026[2020-21]Status: Disposed23/10/2026AY 2020-21

INCOME TAX OFFICER WARD-2(1)(2), AHMEDABAD, VEJALPUR AHMEDABAD vs JAYANTILAL AMULAKHBHAI SHAH, NAVA VADAJ AHMEDABAD

ITA 1897/AHD/2025[2017-18]Status: Disposed23/10/2026AY 2017-18

JAYANTILAL AMULAKHBHAI SHAH,AHMEDABAD vs THE ITO, WARD-2(1)(2), AHMEDABAD

ITA 1702/AHD/2025[2017-18]Status: Disposed23/10/2026AY 2017-18

RATHINDRA RABINDRA DUTTA,AHMEDABAD vs ITO, WARD 7(2)(1), AHMEDABAD, AHMEDABAD

ITA 708/AHD/2026[2021-22]Status: Disposed22/10/2026AY 2021-22

MODERN HIGH SCHOOL TRUST,AHMEDABAD vs CIT(EXEMPTION), AHMEDABAD, AHMEDABAD

ITA 2978/AHD/2026[2025-26]Status: Disposed22/10/2026AY 2025-26

DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE 1(1)(1), AHMEDABAD vs AXIS BANK LIMITED, AHMEDABAD

ITA 2920/AHD/2026[2009]Status: Disposed22/10/2026

CHANDRAKANT FULA PATIL,VADODARA vs ITO WARD 4(1)(7) VADODARA, VADODARA

ITA 2808/AHD/2026[2020-2021]Status: Disposed22/10/2026AY 2020-2021

MUKESHBHAI GOVINDBHAI PRAJAPATI,AHMEDABAD vs ITO WARD 5(3)(1), AHMEDABAD, AHMEDABAD

ITA 1897/AHD/2026[2019-20]Status: Disposed22/10/2026AY 2019-20

PAL INFRASTRUCTURE,OMKAR HILL vs ASSESSMENT ORDER PASSED BY DCIT, CIRCLE 3.2, JURS.AO. DCIT,3.1.1.AHMEDABAD., AAYAKAR BHAWAN (VEJALPUR),

ITA 1504/AHD/2026[2017-18]Status: Disposed22/10/2026AY 2017-18

ALPESH CHAMPALAL JAIN,VADODARA vs INCOME TAX OFFICER,WARD-3(1)(4), AAYAKAR BHAVAN,BARODA

ITA 1157/AHD/2026[2019-20]Status: Disposed22/10/2026AY 2019-20

MAZHARKHAN NASRULLAHKHAN PATHAN,AHMEDABAD vs ITO WARD 1(2)(3), AHMEDABAD, AHMEDABAD

ITA 2342/AHD/2026[2024-25]Status: Disposed21/10/2026AY 2024-25