← All Benches

ITAT Ahmedabad Bench

14,533 judgments

RANGOLI HOTEL,MEHSANA vs DCIT, CIRCLE, GANDHINAGAR, GANDHIANGAR

ITA 2286/AHD/2026[2020-21]Status: Disposed21/10/2026AY 2020-21

KAMLESHKUMAR SOMALAL BHATT,HIMATNAGAR vs INCOME TAX OFIFCER, WARD 1, HIMATNAGAR, HIMATNAGAR

ITA 2130/AHD/2026[2019-20]Status: Disposed21/10/2026AY 2019-20

HARESH SHARMA,AHMEDABAD vs ITO, WARD 5(3)(1), AHMEDABAD, AHMEDABAD

ITA 2125/AHD/2026[2019-2020]Status: Disposed21/10/2026AY 2019-2020

HARESH SHARMA,AHMEDABAD vs ITO, WARD 5(3)(1), AHMEDABAD, AHMEDABAD

ITA 2124/AHD/2026[2019-20]Status: Disposed21/10/2026AY 2019-20

JITENDRAKUMAR BHIKHABHAI SHRIMALI,MEHSANA vs ITO WARD 1 , MEHSAANA

ITA 1290/AHD/2026[2017-18]Status: Disposed21/10/2026AY 2017-18

SEVASETU FOUNDATION,VADODARA vs COMMISSIONER OF INCOME TAX (EXEMPTION), AHMEDABAD

ITA 3149/AHD/2026[NA]Status: Disposed19/10/2026

SEVASETU FOUNDATION,VADODARA vs COMMISSIONER OF INCOME TAX (EXEMPTION), AHMEDABAD

ITA 3148/AHD/2026[NA]Status: Disposed19/10/2026

VIKAS ASHOKKUMAR MASAND,AHMEDABAD vs THE DY. COMMISSIONER OF INCOME TAX CIRCLE3(1)(1), AHMEDABAD, AHMEDABAD

ITA 3130/AHD/2026[A.Y. 2017-18]Status: Disposed19/10/2026

SHALIN JAYANTBHAI DESAI,VADODARA vs ACIT, CIRCLE-4(2), VADODARA PRESENT JURIDICTION DCIT CIRCLE 1(1)(1), VADODRA, VADODARA

ITA 2569/AHD/2026[2010-11]Status: Disposed19/10/2026AY 2010-11

SANKET VIJAYBHAI SHAH,AHMEDABAD vs DY.CIT CIRCLE 3(1)(1), AHMEDABAD, AHMEDABAD

ITA 2446/AHD/2026[2015-16]Status: Disposed19/10/2026AY 2015-16

AZURE KNOWLEDGE CORPORATION PRIVATE LIMITED,AHMEDABAD vs THE DY.CIT, CIRCLE-1(1)(1), AHMEDABAD

ITA 2013/AHD/2024[2018-19]Status: Disposed19/10/2026AY 2018-19

SANSKARDHAM NANDAN,MEHSANA vs CIT(EXEMPTION), AHMEDABAD, AHMEDABAD

ITA 2980/AHD/2026[2025-26]Status: Disposed16/10/2026AY 2025-26

TUSHAR JAYANTIBHAI THAKKAR,PATAN vs THE ITO, WARD-1, PATAN

ITA 28/AHD/2026[2021-22]Status: Disposed16/10/2026AY 2021-22

HANSABEN BABUBHAI PATEL,AHMEDABAD vs ITO, WARD 4(2)(1), AHMEDABAD, AHMEDABAD

ITA 2762/AHD/2026[2018-19]Status: Disposed16/10/2026AY 2018-19

VIPULBHAI KEHARBHAI KUKADIYA,BHAVNAGAR vs THE INCOME TAX OFFICE, WARD 1(9) BHAVNAGAR, BHAVNAGAR

ITA 2465/AHD/2026[2020-21]Status: Disposed16/10/2026AY 2020-21

VIPULBHAI KEHARBHAI KUKADIYA,BHAVNAGAR vs THE INCOME TAX OFFICE, WARD 1(9) BHAVNAGAR, BHAVNAGAR

ITA 2464/AHD/2026[2020-21]Status: Disposed16/10/2026AY 2020-21

SHANTILAL MAFAJI KACHCHHAVA,BANASKANTHA vs ITO WD 1 PALANPUR, PALANPUR

ITA 2256/AHD/2026[2023-24]Status: Disposed16/10/2026AY 2023-24

SMIT NAVNITLAL SONI,AHMEDABAD ,GUJARAT vs ITO WARD-5(3)(1),AHMEDABAD, AHMEDABAD , GUJARAT

ITA 1434/AHD/2026[2021-22]Status: Disposed16/10/2026AY 2021-22

NEO STRUCTO CONSTRUCTION P. LTD.,AHMEDABAD vs THE PR. CIT- 3, AHMEDABAD, AHMEDABAD

ITA 1216/AHD/2026[2015-2016]Status: Disposed16/10/2026AY 2015-2016

ASSISTANT COMMISSIONER OF INCOMETAX, VADODARA vs MAGARAM KUMBHARAM JAT, VADODARA

ITA 2509/AHD/2025[2017-18]Status: Disposed16/10/2026AY 2017-18