← All Benches
ITAT Ahmedabad Bench
14,533 judgments
HETAL VINODCHANDRA SHETH,AHMEDABAD vs THE ITO, WARD-5(3)(1), AHMEDABAD
ITA 2370/AHD/2025[2014-15]Status: Disposed16/10/2026AY 2014-15
HETAL VINODCHANDRA SHETH,AHMEDABAD vs THE ITO, WARD-5(3)(1), AHMEDABAD
ITA 2369/AHD/2025[2014-15]Status: Disposed16/10/2026AY 2014-15
ANILKUMAR JAYANTILAL KHATRI,AHMEDABAD vs THE DY.CIT, CIRCLE-3(1)(1), AHMEDABAD
ITA 2053/AHD/2025[2019-20]Status: Disposed16/10/2026AY 2019-20
NIKUNJ MAHENDRABHAI ADANI,AHMEDABAD vs THE ITO, WARD-1(3)(1), AHMEDABAD
ITA 2026/AHD/2025[2019-20]Status: Disposed16/10/2026AY 2019-20
RADHESHYAM LALURAM KABRA,AHMEDABAD vs DCIT,CIRCLE (2)(1)(1), AHMEDABAD, AHMEDABAD
ITA 1186/AHD/2026[2012-13]Status: Disposed15/10/2026AY 2012-13
RADHESHYAM LALURAM KABRA,AHMEDABAD vs DCIT, CIRCLE (2)(1)(1), AHMEDABAD, AHMEDABAD
ITA 1185/AHD/2026[2012-13]Status: Disposed15/10/2026AY 2012-13
DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE 2(1)(1), VADODARA, AAYAKAR BHAWAN vs SUN PHARMA ADVANCED RESEARCH COMPANY LIMITED, SPARC
ITA 933/AHD/2025[2013-14]Status: Disposed15/10/2026AY 2013-14
DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE 2(1)(1), AAYAKAR BHAWAN vs SUN PHARMA ADVANCED RESEARCH COMPANY LIMITED, SPARC
ITA 932/AHD/2025[2015-16]Status: Disposed15/10/2026AY 2015-16
DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE 2(1)(1), VADODARA, AAYKAR BHAWAN vs SUN PHARMA ADVANCED RESEARCH COMPANY LIMITED, SPARC
ITA 931/AHD/2025[2014-15]Status: Disposed15/10/2026AY 2014-15
SUN PHARMA ADVANCED RESEARCH COMPANY LIMITED,VADODARA vs THE ACIT, CIRCLE-2(1)(1), VADODARA
ITA 768/AHD/2025[2015-16]Status: Disposed15/10/2026AY 2015-16
SUN PHARMA ADVANCED RESEARCH COMPANY LIMITED,VADODARA vs THE DY.CIT, CIRCLE-2(1)(1), VADODARA
ITA 767/AHD/2025[2014-15]Status: Disposed15/10/2026AY 2014-15
SUN PHARMA ADVANCED RESEARCH COMPANY LIMITED,VADODARA vs THE DY.CIT, CIRCLE-2(1)(1), VADODARA
ITA 766/AHD/2025[2013-14]Status: Disposed15/10/2026AY 2013-14
SUN PHARMA ADVANCED RESEARCH COMPANY LIMITED,VADODARA vs THE ACIT, CIRCLE-2(1)(1), VADODARA
ITA 765/AHD/2025[2012-13]Status: Disposed15/10/2026AY 2012-13
DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE-2 1 1 , VADODARA, VADODARA vs SUN PHARMA ADVANCED RESEARCH COMPANY LIMITED, VADODARA
ITA 2594/AHD/2025[2018-19]Status: Disposed15/10/2026AY 2018-19
DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE-2 1 1 , VADODARA, VADODARA vs SUN PHARMA ADVANCED RESEARCH COMPANY LIMITED, VADODARA
ITA 2593/AHD/2025[2017-18]Status: Disposed15/10/2026AY 2017-18
SUN PHARMA ADVANCE RESEARCH CO. LTD,VADODARA vs THE DCIT, CIRCLE-2(1)(1), VADODARA
ITA 366/AHD/2020[2009-10]Status: Disposed15/10/2026AY 2009-10
ARYANPARV REALTY LLP,AHMEDABAD vs ITO WARD 3 3 1, AHMEDABAD
ITA 910/AHD/2026[2022-23]Status: Disposed14/10/2026AY 2022-23
DARGABHAI BHERAJI PATEL,BANASKANTHA vs INCOMETAX OFFICE WARD-1 PALANPUR, PALANPUR
ITA 898/AHD/2026[2019-20]Status: Disposed14/10/2026AY 2019-20
RAMANI BROTHERS,AHMEDABAD vs THE DY.C.I.T. CIRCLE-3(1)(1), AHMEDABAD
ITA 2444/AHD/2026[2017-18]Status: Disposed14/10/2026AY 2017-18
BRIJESH RAMESHBHAI BAVARVA,GANDHINAGAR vs THE ITO, WARD-1, GANDHINAGAR
ITA 179/AHD/2026[2019-20]Status: Disposed14/10/2026AY 2019-20