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ITAT Ahmedabad Bench
14,533 judgments
JAGDISHBHAI VASHARAMBHAI ITALIYA,AHMEDABAD vs THE ITO, WARD-3(1)(1), AHMEDABAD
ITA 150/AHD/2026[2015-16]Status: Disposed14/10/2026AY 2015-16
BHAVIN AMRATLAL SHAH,AHMEDABAD vs ITO WARD 5(3)(1), AHMEDABAD, AHMEDABAD
ITA 1202/AHD/2026[2017-18]Status: Disposed14/10/2026AY 2017-18
DEPUTY COMMISSIONER OF INCOME TAX CIRCLE 2 1 1 AHMEDABAD, AHMEDABAD vs KHUSHI ADVERTISING IDEAS PRIVATE LIMITED, AHMEDABAD
ITA 2200/AHD/2025[2023-24]Status: Disposed14/10/2026AY 2023-24
ASSISTANT COMMISSIONER OF INCOME-TAX, CENTRAL CIRCLE - 2(4), AHMEDABAD, AHMEDABAD vs PACIFICA INDIA PROJECTS PRIVATE LIMITED, AHMEDABAD
ITA 2336/AHD/2026[2020-21]Status: Disposed13/10/2026AY 2020-21
ASSISTANT COMMISSIONER OF INCOME-TAX, CENTRAL CIRCLE - 2(4), AHMEDABAD, AHMEDABAD vs PACIFICA BUILDERS PRIVATE LIMITED, AHMEDABAD
ITA 2335/AHD/2026[2020-21]Status: Disposed13/10/2026AY 2020-21
SHRI VIKASKUMAR MACWAN,NADIAD vs DC/ACIT CENTRAL CIRCLE 3, VADODARA
ITA 2022/AHD/2026[2020-21]Status: Disposed13/10/2026AY 2020-21
SHREE JALARAM FINANCE,BORSAD vs INCOME TAX OFFICER, WARD 1(3)(4), PETLAD
ITA 1785/AHD/2026[2000-01]Status: Disposed13/10/2026AY 2000-01
ALKESHBHAI CHIMANBHAI BAROT,AHMEDABAD vs ITO WARD 1(2)(1), AHMEDABAD
ITA 178/AHD/2026[2023-24]Status: Disposed13/10/2026AY 2023-24
ALKESHBHAI CHIMANBHAI BAROT,AHMEDABAD vs THE ITO, WARD 1(2)(1), AHMEDABAD
ITA 177/AHD/2026[2017-18]Status: Disposed13/10/2026AY 2017-18
DILIPKUMAR MANUBHAI PATEL,VADODARA vs PR. CIT, VADODARA -1, VADODARA
ITA 1654/AHD/2026[2018-19]Status: Disposed13/10/2026AY 2018-19
ASR COTTON PRIVATE LIMITED,BOTAD vs THE ACIT, CIRCLE 1 , BHAVNAGAR, BHAVNAGAR
ITA 1590/AHD/2026[2023-24]Status: Disposed13/10/2026AY 2023-24
NIDHI PETROCHEMICALS PVT. LTD.,AHMEDABAD vs THE PCIT (CENTRAL), AHMEDABAD
ITA 985/AHD/2024[2018-19]Status: Disposed13/10/2026AY 2018-19
TAHIRNAQSH MOHD YUSUF MEMON,VADODARA vs THE ACIT, CIRCLE-3(1), VADODARA
ITA 1286/AHD/2024[2016-17]Status: Disposed13/10/2026AY 2016-17
LATE HETALKUMAR GUNVANTLAL SONI (THROUGH LEGAL HEIR MEETABEN SONI),AHMEDABAD vs ITO WARD 1(2)(3), AHMEDABAD
ITA 462/AHD/2026[2012-13]Status: Disposed9/10/2026AY 2012-13
JABAR BHURARAM CHAUDHARY,LUNAWADA vs INCOME TAX OFFICE WARD 1, LUNAWADA, LUNAWADA
ITA 2640/AHD/2026[2017-18]Status: Disposed9/10/2026AY 2017-18
SUN PHARMACEUTICAL INDUSTRIES LTD.,VADODARA vs THE PR. CIT, VADODARA-1, VADODARA
ITA 1066/AHD/2024[2018-19]Status: Disposed9/10/2026AY 2018-19
SUN PHARMACEUTICAL INDUSTRIES LTD.,VADODARA vs THE PR. CIT, VADODARA-1, VADODARA
ITA 1065/AHD/2024[2017-18]Status: Disposed9/10/2026AY 2017-18
PRAFULLDAN MOTISING GADHVI,AHMEDABAD vs ITO WARD 4(2)(1) AHMEDABAD, PRATYAKSHA KAR BHAWAN VEJALPUR AHMEDABAD
ITA 2589/AHD/2026[2024-25]Status: Disposed8/10/2026AY 2024-25
GOVINDBHAI BHAVANDAS PATEL HUF,GANDHINAGAR, GUJARAT vs ITO WARD 4(2)(1), AHMEDABAD, AHMEDABAD, GUJARAT
ITA 1462/AHD/2026[2010-11]Status: Disposed8/10/2026AY 2010-11
ZABUBEN MEPABHAI BHARVAD,AHMEDABAD vs THE PCIT - 1, AHMEDABAD, AHMEDABAD
ITA 1233/AHD/2026[2018-19]Status: Disposed8/10/2026AY 2018-19