← All Benches
ITAT Ahmedabad Bench
14,533 judgments
GUJARAT NARMADA VALLEY FERTILIZERS & CHEMICALS LTD.,BHARUCH vs THE ADD.CIT.,BHARUCH RANGE, BHARUCH
ITA 2930/AHD/2013[2008-09]Status: Disposed19/5/2017AY 2008-09
THE DCITBHARUCH CIRCLE, BHARUCH vs GUJARAT NARMADA VALLEY FERTILIZERS CO. LTD., BHARUCH
ITA 2921/AHD/2013[2008-09]Status: Disposed19/5/2017AY 2008-09
SHRI RAMANLAL M. INTWALA,BHARUCH vs THE INCOME TAX OFFICER,WARD-3, BHARUCH
ITA 759/AHD/2014[2009-10]Status: Disposed11/5/2017AY 2009-10
M/S. SHAH PATEL & CO.,AHMEDABAD vs THE INCOME TAX OFFICER, AHMEDABAD
ITA 746/AHD/2014[2010-11]Status: Disposed11/5/2017AY 2010-11
SHRI ANANDRAM D. CHOUDHARY,PANCHMAHAL vs THE INCOME TAX OFFICER, WARD-2, GODHRA
ITA 511/AHD/2014[2009-10]Status: Disposed11/5/2017AY 2009-10
BHOMKA PLY & BOARD INDUSTRIES,ANAND vs THE INCOME TAX OFFICER,WARD-2, ANAND
ITA 500/AHD/2014[2008-09]Status: Disposed11/5/2017AY 2008-09
M/S. RONAK MINERALS PVT. LTD.,PALANPUR vs THE ACIT, B.K.CIRCLE, PALANPUR
ITA 490/AHD/2014[2010-11]Status: Disposed11/5/2017AY 2010-11
GUJARAT PANEL BOARD PVT.LTD.,BARODA vs THE INCOME TAX OFFICER, WARD-1(3), BARODA
ITA 1957/AHD/2014[2010-11]Status: Disposed11/5/2017AY 2010-11
PAVANI ANIL BAKERI,AHMEDABAD vs THE INCOME TAX OFFICER, WARD-9(3), AHMEDABAD
ITA 1837/AHD/2014[2009-10]Status: Disposed11/5/2017AY 2009-10
SHRI AJAY MAHENDRABHAI SHAH,AHMEDABAD vs THE INCOME TAX OFFICER, WARD-3(2), AHMEDABAD
ITA 1770/AHD/2014[2009-10]Status: Disposed11/5/2017AY 2009-10
THE ACIT, CENTRAL CIRCLE-1(4), AHMEDABAD vs SHRI RAGHUBHAI B.VAGHELA, AHMEDABAD
ITA 1036/AHD/2013[2010-11]Status: Disposed11/5/2017AY 2010-11
THE ACIT, CENTRAL CIRCLE-1(4), AHMEDABAD vs SHRI RAGHUBHAI B.VAGHELA, AHMEDABAD
ITA 1035/AHD/2013[2009-10]Status: Disposed11/5/2017AY 2009-10
THE ACIT, CENTRAL CIRCLE-1(4), AHMEDABAD vs SHRI RAGHUBHAI B.VAGHELA, AHMEDABAD
ITA 1034/AHD/2013[2004-05]Status: Disposed11/5/2017AY 2004-05
