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ITAT Ahmedabad Bench

14,533 judgments

JAY MATAJI CONSTRUCTION,GANDHINAGAR vs INCOME TAX OFFICER, WARD-2, GANDHINAGAR

ITA 3111/AHD/2014[2006-07]Status: Disposed24/5/2017AY 2006-07

DY.DIRECTOR OF INCOME TAX, AHMEDABAD vs MONARK EDUCATION TRUST, AHMEDABAD

ITA 3088/AHD/2014[2011-12]Status: Disposed24/5/2017AY 2011-12

M/S. IWI CRYOGENIC VAPORIZATION SYSTEMS INDIA PVT. LTD.,BARODA vs THE ACIT, CIRCLE-1(2), BARODA

ITA 3035/AHD/2014[2010-11]Status: Disposed24/5/2017AY 2010-11

M/S. KRUPANIDHI CONSTRUCTION,AHMEDABAD vs THE DY.CIT, CIRCLE-5, BARODA

ITA 2332/AHD/2014[2007-08]Status: Disposed24/5/2017AY 2007-08

INDUCTOTHERM (INDIA) PRIVATE LTD.,AHMEDABAD vs THE JT.CIT.,RANGE-4, AHMEDABAD

ITA 2609/AHD/2012[2008-09]Status: Disposed24/5/2017AY 2008-09

INDUCTOTHERM (INDIA) PRIVATE LTD.,AHMEDABAD vs THE DY.CIT- CIRCLE- 4, AHMEDABAD

ITA 3108/AHD/2010[2006-07]Status: Disposed24/5/2017AY 2006-07

THE ITO, WARD-4, GANDHINAGAR vs SHRI YOGESHKUMAR N.PATEL, AHMEDABAD

ITA 3170/AHD/2015[2010-11]Status: Disposed23/5/2017AY 2010-11

THE ITO, WARD-4, GANDHINAGAR vs SHRI YOGESHKUMAR N.PATEL, AHMEDABAD

ITA 3169/AHD/2015[2009-10]Status: Disposed23/5/2017AY 2009-10

THE ITO, WARD-4, GANDHINAGAR vs SHRI YOGESHKUMAR N.PATEL, AHMEDABAD

ITA 525/AHD/2013[2008-09]Status: Disposed23/5/2017AY 2008-09

SHRI BHUPENDRA RANCHHODBHAI THAKKAR,AHMEDABAD vs THE INCOME TAX OFFICER, WARD-7(1),

ITA 696/AHD/2014[2009-10]Status: Disposed19/5/2017AY 2009-10

DY.COMMISSIONER OF INCOME TAX, CIRCLE(4), AHMEDABAD vs M/S. SHREE AMBICA POLYMER P.LTD., AHMEDABAD

ITA 3086/AHD/2014[2011-12]Status: Disposed19/5/2017AY 2011-12

THE ACIT, CIRCLE-9, AHMEDABAD vs SHRI HARESHBHAI DEVSHIBHAI DAVE, AHMEDABAD

ITA 2956/AHD/2014[2008-09]Status: Disposed19/5/2017AY 2008-09

SHRI DHARMENDRASINH G. GOHIL,BHAVNAGAR vs THE INCOME TAX OFFICER, WARD-1(3), BHAVNAGAR

ITA 2773/AHD/2014[2008-09]Status: Disposed19/5/2017AY 2008-09

SHRI DHARMENDRASINH G. GOHIL,BHAVNAGAR vs THE INCOME TAX OFFICER, WARD-1(3), BHAVNAGAR

ITA 2772/AHD/2014[2007-08]Status: Disposed19/5/2017AY 2007-08

SHRI DHARMENDRASINH G. GOHIL,BHAVNAGAR vs THE INCOME TAX OFFICER, WARD-1(3), BHAVNAGAR

ITA 2771/AHD/2014[2006-07]Status: Disposed19/5/2017AY 2006-07

THE ACIT, CIRCLE-1, BHAVNAGAR vs MAMTA N. GUPTA, BHAVNAGAR

ITA 2273/AHD/2014[2008-09]Status: Disposed19/5/2017AY 2008-09

THE DY.DIT ( INTL. TAXN.) - I, AHMEDABAD vs SMT. BELLA AMIN, AHMEDABAD

ITA 2257/AHD/2014[2011-12]Status: Disposed19/5/2017AY 2011-12

TARNETAR CORPORATION,AHMEDABAD vs THE INCOME TAX OFFICER, WARD-9(1), AHMEDABAD

ITA 2243/AHD/2014[2005-06]Status: Disposed19/5/2017AY 2005-06

THE ACIT, CIRCLE-5, BARODA vs SHRI MUKESH M.PATEL, BARODA

ITA 2221/AHD/2014[2008-09]Status: Disposed19/5/2017AY 2008-09

THE ACIT, BHARUCH CIRCLE, BHARUCH vs SHRI ASHWIN H. GOYAL, ANKLESHWAR

ITA 2208/AHD/2014[2007-08]Status: Disposed19/5/2017AY 2007-08